Supreme Court20 Apr 2017Allowed

State of Bihar Vs Amit Kumar @ Bacha Rai

Supreme Court Of India · 2017 AIR(SCW) 2487 : AIR 2017 SC 2487 : (2017) 4 JT 508 : (2017) 2 MLJCriminal 517 : (2017) 67 OrissaCriR 481 : (2017) 5 Scale 407 : (2017) 4 SCR 503 : (2017) 13 SCC 751

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 465, Section 468, Section 471
Supreme Court20 Apr 2017Allowed

Kinnari Mullick Vs Ghanshyam Das Damani

Supreme Court Of India · AIR 2017 SC 2785 : (2017) 2 KerLJ 627 : (2017) 3 RAJ 705 : (2017) 3 RCRCivil 251 : (2017) 3 RecentApexJudgments(RAJ) 461 : (2017) 5 Scale 151 : (2017) SCR 657 : (2017) 7 JT 250

Arbitration and Conciliation Act, 1996 - Section 34 (4)
Supreme Court20 Apr 2017Dismissed

B.S. Mahabala Vs Gopala Krishna

Supreme Court Of India · AIR 2017 SC 3046 : (2017) 12 SCC 685 : (2017) 3 RecentApexJudgments(RAJ) 395 : (2017) 5 Scale 145

Karnataka Land Reforms Act, 1961 - Section 21
Supreme Court19 Apr 2017Partly Allowed

Kalyan Dey Chowdhury Vs Rita Dey Chowdhury Nee Nandy

Supreme Court Of India · 2017 AIR(SCW) 2383 : AIR 2017 SC 2383 : (2017) 3 ALT 51 : (2017) 3 BCR 765 : (2017) 3 CTC 209 : (2017) 2 DMC 1 : (2017) DNJ 391 : (2017) 2 ILRKerala 335 : (2017) 4 JT 321 : (2017) 2 KerLJ 614 : (2017) 2 LawHeraldSC 1049 : (2017) 2 MPWN 49 : (2017) 1 OJR 6

Hindu Marriage Act, 1955 - Section 25(1), Section 25(2)
Supreme Court19 Apr 2017Dismissed

Machindra Vs Sajjan Galpha Rankhamb

Supreme Court Of India · 2017 AIR(SCW) 2397 : (2017) 2 AIRBomRCri 627 : AIR 2017 SC 2397 : (2017) CriLR 433 : (2017) 2 JBCJ 344 : (2017) 2 JLJR 387 : (2017) 4 JT 315 : (2017) 2 KerLJ 737 : (2017) 1 OJR 642 : (2017) 67 OrissaCriR 431 : (2017) 2 RCRCriminal 985 : (2017) 3 RecentApe

Penal Code, 1860 (IPC) - Section 302, Section 34
Supreme Court19 Apr 2017Disposed Of

State (through) Central Bureau of Investigation Vs Shri Kalyan Singh (former CM of UP)

Supreme Court Of India · 2017 AIR(SCW) 2020 : AIR 2017 SC 2020 : (2017) 4 AllLJ 114 : (2017) CriLJ 2867 : (2017) 2 MLJCriminal 369 : (2017) 67 OrissaCriR 249 : (2017) 3 RCRCriminal 71 : (2017) 3 RecentApexJudgments(RAJ) 477 : (2017) 5 Scale 36 : (2017) 1 SCCriR 486 : (2017) 6 SCR

Penal Code, 1860 (IPC) - Section 153-A, Section 295, Section 297, Section 332, Section 337, Section 338, Section 395, Section 397
Supreme Court19 Apr 2017Allowed

Madanuri Sri Rama Chandra Murthy Vs Syed Jalal

Supreme Court Of India · 2017 AIR(SCW) 2653 : AIR 2017 SC 2653 : (2017) 2 ARC 54 : (2017) 3 BCR 554 : (2017) 3 RCRCivil 64 : (2017) 3 RecentApexJudgments(RAJ) 111 : (2017) 5 Scale 127 : (2017) 5 SCR 294 : (2017) 13 SCC 174 : (2017) 12 JT 1

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Waqf Act, 1954 — Section 27, Section 4, Section 5Waqf Act, 1995 — Section 40, Section 5, Section 6, Section 7, Section 85
Supreme Court19 Apr 2017Allowed

Balakram Vs State of Uttarakhand

Supreme Court Of India · 2017 AIR(SCW) 2375 : AIR 2017 SC 2375 : (2017) AllSCRCrl 872 : (2017) CriLJ 2933 : (2017) CriLR 506 : (2017) 2 Crimes 352 : (2017) 2 JLJR 381 : (2017) 2 KerLJ 693 : (2017) 2 LawHeraldSC 978 : (2017) 67 OrissaCriR 376 : (2017) 2 RCRCriminal 1058 : (2017) 3

Penal Code, 1860 (IPC) - Section 201, Section 302
Supreme Court19 Apr 2017Disposed Of

Nitesh Gandhi Vs Mohini Singh

Supreme Court Of India · (2017) 3 RCRCivil 370 : (2017) 3 RecentApexJudgments(RAJ) 703 : (2017) 13 SCC 778

Constitution of India, 1950 - Article 142Hindu Marriage Act, 1955 - Section 13B
Supreme Court18 Apr 2017Allowed

Velayudhan Vs Mohammedkutty

Supreme Court Of India · 2017 AIR(SCW) 2098 : AIR 2017 SC 2098 : (2017) 3 ALT 48 : (2017) 2 ARC 67 : (2017) DNJ 356 : (2017) 4 JT 349 : (2017) 3 RCRCivil 328 : (2017) 3 RecentApexJudgments(RAJ) 582 : (2017) 5 Scale 1 : (2017) 3 SCR 533 : (2017) 13 SCC 249

Civil Procedure Code, 1908 (CPC) - Section 100
Supreme Court18 Apr 2017Allowed

Jaswinder Kaur Vs Gurmeet Singh

Supreme Court Of India · (2017) 2 RCRCivil 891 : (2017) 3 RecentApexJudgments(RAJ) 154 : (2017) 6 Scale 86 : (2017) 5 SCR 430 : (2017) 12 SCC 810 : (2017) 8 JT 98

Civil Procedure Code, 1908 (CPC) - Section 100, Section 34Specific Relief Act, 1963 - Section 12, Section 12, Section 16, Section 16(c), Section 20
Supreme Court18 Apr 2017Allowed

Dagadabai(Dead) by L.Rs. Vs Abbas @ Gulab Rustum Pinjari

Supreme Court Of India · (2017) 3 ALT 17 : (2017) 2 ARC 39 : (2017) 3 BCR 790 : (2017) DNJ 366 : (2017) 2 JBCJ 362 : (2017) 2 KerLJ 517 : (2017) 4 MLJ 150 : (2017) 1 OJR 652 : (2017) 3 RCRCivil 246 : (2017) 3 RecentApexJudgments(RAJ) 455 : (2017) 2 RLW 1140 : (2017) 5 Scale 22 :

Civil Procedure Code, 1908 (CPC) - Section 100
Supreme Court18 Apr 2017Disposed Of

Ayan Chatterjee Vs Future Technology Foundation Inc.

Supreme Court Of India · (2017) 3 ALT 28 : (2017) 2 ARC 64 : (2017) 3 BCR 826 : (2017) 6 JT 126 : (2017) 2 KerLJ 495 : (2017) 3 RCRCivil 366 : (2017) 3 RecentApexJudgments(RAJ) 704 : (2017) 5 Scale 4 : (2017) 3 SCR 538 : (2017) 13 SCC 542

Civil Procedure Code, 1908 (CPC) - Section 151Criminal Procedure Code, 1973 (CrPC) - Section 340
Supreme Court18 Apr 2017Allowed

Unichem Laboratories Ltd. Vs Rani Devi

Supreme Court Of India · 2017 AIR(SCW) 2050 : AIR 2017 SC 2050 : (2017) 2 ARC 234 : (2017) 2 JBCJ 365 : (2017) 4 JT 330 : (2017) LabLR 562 : (2017) 3 RecentApexJudgments(RAJ) 499 : (2017) 5 Scale 14 : (2017) 6 SCR 673 : (2017) 13 SCC 509