Supreme Court13 Apr 2017Disposed Of

M.C. Mehta Vs Union of India

Supreme Court Of India · (2017) 2 ACC 597 : (2017) 4 JT 625 : (2017) 4 MLJ 295 : (2017) 3 RecentApexJudgments(RAJ) 639 : (2017) 4 Scale 559 : (2017) 6 SCR 686 : (2017) 7 SCC 248

Supreme Court13 Apr 2017Disposed Of

Akriti Land Con Pvt. Ltd. Vs Krishna Bhargava

Supreme Court Of India · (2017) DNJ 290 : (2017) 4 JT 379 : (2017) 3 RCRCivil 28 : (2017) 3 RecentApexJudgments(RAJ) 62 : (2017) 4 Scale 527 : (2017) 2 WLN 93

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
Supreme Court12 Apr 2017Allowed

Anant Singh @ Anant Kumar Singh Vs State of Bihar

Supreme Court Of India · (2017) 2 BLJud 159 : (2017) CriLR 524 : (2017) 2 ECrC 210 : (2017) 2 JBCJ 392 : (2017) 2 JLJR 276 : (2017) 2 PCCR 123 : (2017) 2 PLJR 307 : (2017) 3 RCRCriminal 168 : (2017) 3 RecentApexJudgments(RAJ) 714 : (2017) 5 Scale 460 : (2017) 1 SCCriR 518 : (2017

General Clauses Act, 1897 - Section 21Preventive Detention Act, 1950 - Section 7(1)
Supreme Court12 Apr 2017Dismissed

Palure Bhaskar Rao Vs P. Ramaseshaiah

Supreme Court Of India · 2017 AIR(SCW) 1805 : AIR 2017 SC 1805 : (2017) AllSCR 1042 : (2017) 2 JBCJ 371 : (2017) 2 KerLJ 503 : (2017) 2 LawHeraldSC 971 : (2017) LIC 1944 : (2017) 4 Scale 482 : (2017) 2 SCT 842 : (2017) 2 SLJ 128 : (2017) 3 SCR 226 : (2017) 5 SCC 783

Andhra Pradesh Police Service Rules, 1966 - Rule 3
Supreme Court12 Apr 2017Allowed

Anil Kumar Dadurao Dhekle Vs Rukhiben

Supreme Court Of India · 2017 AIR(SCW) 1938 : AIR 2017 SC 1938 : (2017) 3 ALLMR 437 : (2017) 2 ARC 43 : (2017) 3 BCR 492 : (2017) DNJ 281 : (2017) 4 JT 381 : (2017) 2 LawHeraldSC 962 : (2017) 1 RCRRent 457 : (2017) 4 Scale 474

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12, Section 12(3)(a), Section 5(11)(c)
Supreme Court11 Apr 2017Dismissed

M/s Kaushik Coop. Building Society Vs N. Parvathamma

Supreme Court Of India · 2017 AIR(SCW) 1962 : AIR 2017 SC 1962 : (2017) 4 JT 523 : (2017) 4 Scale 490 : (2017) 4 SCR 442 : (2017) 13 SCC 138

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 - Section 18Civil Procedure Code, 1908 (CPC) - Section 11
Supreme Court11 Apr 2017Disposed Of

State of Rajasthan Vs Ramanand

Supreme Court Of India · 2017 AIR(SCW) 2100 : AIR 2017 SC 2100 : (2017) AllSCRCrl 826 : (2017) 2 BLJud 198 : (2017) CriLR 402 : (2017) 2 Crimes 319 : (2017) 123 CutLT 1036 : (2017) 2 ECrC 204 : (2017) 2 JBCJ 215 : (2017) 2 JLJR 333 : (2017) 4 JT 325 : (2017) 2 LawHeraldSC 895 : (

Penal Code, 1860 (IPC) - Section 302
Supreme Court11 Apr 2017Allowed

Roopendra Singh Vs State of Tripura

Supreme Court Of India · 2017 AIR(SCW) 1801 : AIR 2017 SC 1801 : (2017) AllSCRCrl 821 : (2017) 2 BLJud 203 : (2017) CriLJ 2826 : (2017) CriLR 407 : (2017) 2 Crimes 314 : (2017) 3 CTC 330 : (2017) 2 GauLT 49 : (2017) 2 JBCJ 210 : (2017) 4 JT 1 : (2017) 67 OrissaCriR 266 : (2017) 1

Criminal Procedure Code, 1973 (CrPC) - Section 372, Section 372, Section 378(3)Penal Code, 1860 (IPC) - Section 302, Section 308, Section 342, Section 376(2)(b)
Supreme Court11 Apr 2017Allowed

Dalip Kaur Brar Vs Guru Granth Sahib Sewa Mission (Regd.)

Supreme Court Of India · 2017 AIR(SCW) 1914 : AIR 2017 SC 1914 : (2017) AllSCR 953 : (2017) 2 ARC 6 : (2017) 4 JT 488 : (2017) 3 MLJ 755 : (2017) 3 RCRCivil 51 : (2017) 1 RCRRent 447 : (2017) 4 Scale 346 : (2017) SCR 444

East Punjab Urban Rent Restriction Act, 1949 - Section 13(2)(i)
Supreme Court11 Apr 2017Allowed

Kamrup Industrial Gases Ltd. Vs Union of India

Supreme Court Of India · (2017) 4 MLJ 616 : (2017) 3 RAJ 641 : (2017) 3 RCRCivil 268 : (2017) 5 Scale 280 : AIR 2017 SC 2846 : (2017) 3 SCR 345 : (2017) 6 SCC 707 : (2017) 8 JT 183

Arbitration Act, 1940 - Section 30, Section 33
Supreme Court10 Apr 2017Allowed

State of Himachal Pradesh Vs Nirmala Devi

Supreme Court Of India · (2017) 99 ACrC 625 : (2017) 173 AIC 29 : 2017 AIR(SCW) 1981 : AIR 2017 SC 1981 : (2017) AllSCRCrl 915 : (2017) 2 BomCR(Cri) 593 : (2017) CriLJ 2886 : (2017) CriLR 411 : (2017) 2 Crimes 88 : (2017) 2 JBCJ 175 : (2017) 2 JLJR 212 : (2017) 4 JT 454 : (2017)

Criminal Procedure Code, 1973 (CrPC) - Section 235, Section 386, Section 386, Section 386(b)(i)Penal Code, 1860 (IPC) - Section 307, Section 328, Section 392, Section 53
Supreme Court10 Apr 2017Disposed Of

Saryug Singh Vs National Seeds Corporation

Supreme Court Of India · 2017 AIR(SCW) 2481 : AIR 2017 SC 2481 : (2017) 2 CLR 532 : (2017) DNJ 324 : (2017) 4 JT 539 : (2017) 6 Scale 145 : (2017) 13 SCC 269

Constitution of India, 1950 - Article 133