Supreme Court18 Apr 2017Dismissed
Delhi Development Authority Vs Mohd. Jameel
Supreme Court Of India · (2017) 5 Scale 501
Constitution of India, 1950 - Article 133
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 524 of 2,993
Supreme Court18 Apr 2017Dismissed
Bishan Devi Vs Delhi Development Authority
Supreme Court Of India · (2017) 04 SC CK 0059
Supreme Court18 Apr 2017Dismissed
Surajsinh Alias Sonu Surajsinh Collectorsinh Alias Sevaram Rajput Vs State of Gujarat
Supreme Court Of India · 2017 AIR(SCW) 2091 : AIR 2017 SC 2091 : (2017) 2 BomCR(Cri) 647 : (2017) 2 Crimes 417 : (2017) 5 JT 460 : (2017) 67 OrissaCriR 423 : (2017) 2 RCRCriminal 721 : (2017) 3 RecentApexJudgments(RAJ) 86 : (2017) 5 Scale 27 : (2017) 4 SCR 952 : (2017) 13 SCC 128
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 364A
Supreme Court18 Apr 2017Dismissed
Commissioner of Income Tax, Ahmedabad Vs Equinox Solution Pvt. Ltd.
Supreme Court Of India · 2017 AIR(SCW) 1912 : AIR 2017 SC 1912 : (2017) 294 CurTR 1 : (2017) 393 ITR 566 : (2017) 4 JT 351 : (2017) 3 RecentApexJudgments(RAJ) 517 : (2017) 247 Taxman 89 : (2017) 4 SCR 94 : (2017) 13 SCC 742
Income Tax Act, 1961 - Section 260-A
Supreme Court18 Apr 2017Disposed Of
Inacio Fernandes (Dead) Vs Gurudas G. Pai
Supreme Court Of India · (2017) 6 Scale 161 : (2018) 15 SCC 262
Contempt of Courts Act, 1971 - Section 15, Section 2(b)
Supreme Court17 Apr 2017Dismissed
Special Agricultural Produce Market Committee For Fruits and Vegetables Vs N. Krishnappa
Supreme Court Of India · (2017) 4 JT 390 : (2017) 3 RCRCivil 188 : (2017) 4 Scale 657 : (2017) 3 SCR 529 : (2017) 13 SCC 239
Land Acquisition Act, 1894 - Section 4(1), Section 6(1)
Supreme Court17 Apr 2017Dismissed
Steel Authority of India Ltd. Vs Designated Authority, Directorate General of Anti-Dumping and Allied Duties
Supreme Court Of India · 2017 AIR(SCW) 2083 : AIR 2017 SC 2083 : (2017) 4 MLJ 474 : (2017) 4 Scale 660 : (2017) 6 SCR 598 (2017) 13 SCC 1
Customs Act, 1962 - Section 130E(b)National Tax Tribunal Act, 2005 - Section 23
Supreme Court17 Apr 2017Disposed Of
Amar Singh Vs Union of India
Supreme Court Of India · (2017) 4 Scale 683 : (2017) 13 SCC 222
Constitution of India, 1950 - Article 32
Supreme Court17 Apr 2017Dismissed
Power Machines India Limited Vs State of Madhya Pradesh
Supreme Court Of India · 2017 AIR(SCW) 2567 : AIR 2017 SC 2567 : (2017) 2 JabLJ 79 : (2017) 6 JT 37 : (2017) 4 MLJ 82 : (2017) 3 RAJ 652 : (2017) 3 RecentApexJudgments(RAJ) 490 : (2017) 4 Scale 690 : (2017) 6 SCR 555 : (2017) 7 SCC 323
Arbitration and Conciliation Act, 1996 - Section 36(1)Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2006 - Rule 5Micro, Small and Medium Enterprises Development Act, 2006 - Section 21(3)
Supreme Court17 Apr 2017Dismissed
Delhi Development Authority Vs Bankmens Co-operative Group Housing Society Ltd.
Supreme Court Of India · 2017 AIR(SCW) 2011 : AIR 2017 SC 2011 : (2017) 4 MLJ 308 : (2017) 4 Scale 672 : (2017) 6 SCR 616 : (2017) 7 SCC 636
Supreme Court17 Apr 2017Dismissed
Vipulbhai Mansingbhai Chaudhary Vs State of Gujarat
Supreme Court Of India · 2017 AIR(SCW) 2340 : AIR 2017 SC 2340 : (2017) 4 MLJ 597 : (2017) 2 RSJ 366 : (2017) 4 Scale 637 : (2017) 6 SCR 733 : (2017) 13 SCC 51
Constitution of India, 1950 - Article 14, Article 226, Article 226General Clauses Act, 1897 - Section 7Gujarat Co-operative Societies Act, 1961 - Section 76(2), Section 76B(1)
Supreme Court17 Apr 2017Disposed Of
S.E.B.I. Vs Sahara India Real Estate Corpn.Ltd.
Supreme Court Of India · (2017) 4 Scale 681 : (2017) 141 SCL 165 : (2017) 15 SCC 528
Supreme Court17 Apr 2017Disposed Of
Telangana Boggu Gani Karmika Sangam Vs K. Satish Kumar
Supreme Court Of India · (2017) 2 LawHeraldSC 977
Constitution of India, 1950 - Article 14, Article 16
Supreme Court17 Apr 2017Dismissed
M.M. Thomas Vs Union of India
Supreme Court Of India · 2017 AIR(SCW) 2510 : AIR 2017 SC 2510 : (2017) 2 RSJ 329 : (2017) 6 Scale 96 : (2017) 3 SCR 886 : (2017) 13 SCC 722
Constitution of India, 1950 - Article 133
Supreme Court13 Apr 2017Partly Allowed
State of Kerala Vs M/s. Palakkad Heritage Hotels
Supreme Court Of India · 2017 AIR(SCW) 2369 : AIR 2017 SC 2369 : (2017) 3 ALLMR 913 : (2017) 4 MLJ 495 : (2017) 3 RCRCivil 273 : (2017) 3 RecentApexJudgments(RAJ) 466 : (2017) 5 Scale 7 : (2017) 3 SCR 239 : (2017) 13 SCC 672 : (2017) 7 JT 1
Supreme Court13 Apr 2017Allowed
Union of India Vs Simplex Infrastructures Ltd.
Supreme Court Of India · 2017 AIR(SCW) 2119 : AIR 2017 SC 2119 : (2017) 3 ALLMR 919 : (2017) 3 BCR 520 : (2017) 2 CompLJ 453 : (2017) 3 CTC 201 : (2017) 3 RAJ 673 : (2017) 3 RCRCivil 264 : (2017) 5 Scale 76 : (2017) SCR 544 : (2017) 6 JT 596
Arbitration and Conciliation Act, 1996 - Section 34
Supreme Court13 Apr 2017Dismissed
Sudha Renukaiah Vs State of A.P.
Supreme Court Of India · 2017 AIR(SCW) 2124 : AIR 2017 SC 2124 : (2017) CriLR 444 : (2017) 2 Crimes 397 : (2017) 2 JBCJ 350 : (2017) 2 JLJR 341 : (2017) 4 JT 364 : (2017) 2 KerLJ 482 : (2017) 2 RCRCriminal 693 : (2017) 3 RecentApexJudgments(RAJ) 72 : (2017) 4 Scale 624 : (2017) 1
Criminal Procedure Code, 1973 (CrPC) - Section 156, Section 173(2), Section 386Penal Code, 1860 (IPC) - Section 302
Supreme Court13 Apr 2017Disposed Of
Priya B.M. Vs Kerala Public Service Commission
Supreme Court Of India · (2017) 6 JT 130 : (2017) 2 SCT 704 : (2017) 13 SCC 505
Supreme Court13 Apr 2017Allowed
Patel Kantilal Parshottamdas (D) Vs Jitendrakumar Nanjibhai Mistry (D) Through Lrs
Supreme Court Of India · (2017) 3 BCR 572 : (2017) 3 RCRCivil 248 : (2017) 3 RecentApexJudgments(RAJ) 458 : (2017) 4 Scale 619 : (2017) 13 SCC 529 : (2017) 5 JT 621
Specific Relief Act, 1963 - Section 31
Supreme Court13 Apr 2017Disposed Of
Sabu Mathew George Vs Union of India
Supreme Court Of India · (2017) 3 RCRCivil 205 : (2017) 2 RCRCriminal 644 : (2017) 3 RecentApexJudgments(RAJ) 51 : (2017) 4 Scale 556 : (2017) 7 SCC 657
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 22