Supreme Court24 Apr 2017Dismissed

Mangalam Organics Ltd. Vs Union of India

Supreme Court Of India · 2017 AIR(SCW) 2406 : AIR 2017 SC 2406 : (2017) 5 JT 583 : (2017) 3 MLJ 882 : (2017) 3 RecentApexJudgments(RAJ) 369 : (2017) 5 Scale 200 : (2017) 5 SCR 406 : (2017) 7 SCC 221

Central Excises and Salt Act, 1944 - Section 11C
Supreme Court24 Apr 2017Disposed Of

Raj Talreja Vs Kavita Talreja

Supreme Court Of India · 2017 AIR(SCW) 2138 : AIR 2017 SC 2138 : (2017) 2 DMC 317 : (2017) DNJ 401 : (2017) 2 JLJR 470 : (2017) 4 JT 440 : (2017) 4 MLJ 190 : (2017) 2 RCRCivil 1044 : (2017) 3 RecentApexJudgments(RAJ) 126 : (2017) 5 Scale 413 : (2017) SCR 385

Hindu Marriage Act, 1955 - Section 13(1)(ia)
Supreme Court24 Apr 2017Allowed

Heera Lal Vs State of Rajasthan

Supreme Court Of India · 2017 AIR(SCW) 2425 : AIR 2017 SC 2425 : (2017) CriLR 473 : (2017) 4 JT 505 : (2017) 2 KerLJ 690 : (2017) 2 RCRCriminal 839 : (2017) 3 RecentApexJudgments(RAJ) 196 : (2017) 6 Scale 152 : (2017) 1 SCCriR 568 : (2017) 3 SCR 259 : (2018) 11 SCC 323

Evidence Act, 1872 - Section 113A, Section 113APenal Code, 1860 (IPC) - Section 306, Section 306, Section 498A
Supreme Court24 Apr 2017Allowed

Dr. T.P. Senkumar IPS Vs Union of India

Supreme Court Of India · 2017 AIR(SCW) 2628 : AIR 2017 SC 2628 : (2017) AllSCR 1127 : (2017) 2 ILRKerala 407 : (2017) 5 JT 33 : (2017) 2 KerLJ 662 : (2017) 2 KLT 453 : (2017) 4 MLJ 95 : (2017) 3 RecentApexJudgments(RAJ) 399 : (2017) 5 Scale 166 : (2017) 2 SCT 768 : (2017) 6 SCR 8

Kerala Police Act, 2011 - Section 18
Supreme Court24 Apr 2017Allowed

J. Balaji Singh Vs Diwakar Cole

Supreme Court Of India · 2017 AIR(SCW) 2402 : AIR 2017 SC 2402 : (2017) 2 ARC 49 : (2017) DNJ 397 : (2017) 2 JLJR 474 : (2017) 4 JT 444 : (2017) 3 MLJ 839 : (2017) 3 RCRCivil 85 : (2017) 3 RecentApexJudgments(RAJ) 122 : (2017) 5 Scale 194 : (2017) SCR 555

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A
Supreme Court21 Apr 2017Allowed

Krishan Chand Vs State Of H.P

Supreme Court Of India · AIR 2017 SC 3751 : (2018 ) 1 SCC 222 : (2017) 6 Scale 468 : (2018) 1 SCC(Cri) 350 : (2017) 2 ALD(Cri) 602 : (2017) 3 ACJ 208 : (2017) 4 CriCC 531 : (2017) 4 Crimes 362 : (2018) 2 HLT(Cri) 276 : (2017) 3 JCC 112

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20Code of Criminal Procedure, 1973 — Section 313
Supreme Court21 Apr 2017Allowed

Municipal Board, Sumerpur Vs Kundanmal

Supreme Court Of India · 2017 AIR(SCW) 2038 : AIR 2017 SC 2038 : (2017) 4 JT 398 : (2017) 3 RecentApexJudgments(RAJ) 394 : (2017) 2 RSJ 259 : (2017) 5 Scale 122 : (2017) 5 SCR 468 : (2017) 13 SCC 606

Supreme Court21 Apr 2017Allowed

Hill View Colony Vs State of Nagaland

Supreme Court Of India · 2017 AIR(SCW) 2040 : AIR 2017 SC 2040 : (2017) 4 JT 396 : (2017) 3 RCRCivil 209 : (2017) 3 RecentApexJudgments(RAJ) 351 : (2017) 5 Scale 125 : (2017) 5 SCR 508 : (2017) 13 SCC 594

Supreme Court21 Apr 2017Allowed

Kanakarajan @ Kanakan Vs State of Kerala

Supreme Court Of India · AIR 2017 SC 2779 : (2017) 2 Crimes 362 : (2017) 4 JT 407 : (2017) 3 RecentApexJudgments(RAJ) 673 : (2017) 5 Scale 158 : (2017) 5 SCR 76 : (2017) 13 SCC 597

Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 302, Section 324 r, w 149, Section 342
Supreme Court21 Apr 2017Allowed

Vedanta Limited Vs Emirates Trading Agency LLC

Supreme Court Of India · 2017 AIR(SCW) 2035 : AIR 2017 SC 2035 : (2017) 3 ALLMR 957 : (2017) 4 JT 392 : (2017) 3 RCRCivil 61 : (2017) 3 RecentApexJudgments(RAJ) 107 : (2017) 5 Scale 419

Contract Act, 1872 - Section 7, Section 73
Supreme Court20 Apr 2017Disposed Of

Mahendra Singh Dhoni Vs Yerraguntla Shyamsundar

Supreme Court Of India · 2017 AIR(SCW) 2392 : AIR 2017 SC 2392 : (2017) 2 Crimes 357 : (2017) 2 KerLJ 657 : (2017) 2 LawHeraldSC 1005 : (2017) 2 RCRCriminal 746 : (2017) 3 RecentApexJudgments(RAJ) 119 : (2017) 5 Scale 83 : (2017) 3 SCR 763 : (2017) 7 SCC 760 : (2017) 7 JT 481

Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 204Penal Code, 1860 (IPC) - Section 295