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59,848 judgments · page 521 of 2,993

Supreme Court26 Apr 2017Allowed

Ramesh Chand Vs M/s. Tanmay Developers Pvt. Ltd.

Supreme Court Of India · 2017 AIR(SCW) 2671 : AIR 2017 SC 2671 : (2017) DNJ 419 : (2017) 5 JT 20 : (2017) 3 RCRCivil 125 : (2017) 3 RecentApexJudgments(RAJ) 165 : (2017) 5 Scale 328 : (2017) 3 SCR 282 : (2017) 13 SCC 715

Land Acquisition Act, 1894 - Section 18, Section 30, Section 4(1)
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Supreme Court26 Apr 2017Dismissed

Jagdish Prasad @ J.P. Vs State of Rajasthan

Supreme Court Of India · 2017 AIR(SCW) 2381 : AIR 2017 SC 2381 : (2017) AllMRCri 2222 : (2017) 1 SCCriR 529 : (2017) 5 JT 619

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 149, Section 149, Section 149, Section 302, Section 323, Section 324, Section 325, Section 326, Section 364, Section 427, Section 450
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Supreme Court26 Apr 2017Allowed

G.D.A. Vs Mithilesh Goel

Supreme Court Of India · 2017 AIR(SCW) 2513 : AIR 2017 SC 2513

Monopolies and Restrictive Trade Practices Act, 1969 - Section 36A(1)(ii)
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Supreme Court26 Apr 2017Partly Allowed

Kyntiew Akor Suchiang Vs Woston Hynniewta

Supreme Court Of India · 2017 AIR(SCW) 2588 : AIR 2017 SC 2588 : (2017) 13 SCC 488

Constitution of India, 1950 - Article 244(2), Article 275(1)Criminal Procedure Code, 1973 (CrPC) - Section 125
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Supreme Court25 Apr 2017Dismissed

Chander Sharma @ Kaku Vs State of Himachal Pradesh

Supreme Court Of India · 2017 AIR(SCW) 2118 : AIR 2017 SC 2118 : (2017) AllMRCri 2218 : (2017) CriLR 476 : (2017) 4 JT 429 : (2017) 67 OrissaCriR 383 : (2017) 2 RCRCriminal 770 : (2017) 3 RecentApexJudgments(RAJ) 135 : (2017) 5 Scale 304 : (2017) 1 SCCriR 577 : (2018) 12 SCC 303

Criminal Procedure Code, 1973 (CrPC) - Section 406
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Supreme Court25 Apr 2017Disposed Of

B.N. Srivastava Vs CBI, EOU-IV, New Delhi

Supreme Court Of India · (2017) AllMRCri 2221 : (2017) CriLR 498 : (2017) 4 JT 425 : (2017) 67 OrissaCriR 384 : (2017) 3 RCRCriminal 270 : (2017) 5 Scale 305 : (2017) 1 SCCriR 576 : (2018) 14 SCC 209

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Supreme Court25 Apr 2017Allowed

Baliraj Singh Vs State of Madhya Pradesh

Supreme Court Of India · 2017 AIR(SCW) 2114 : AIR 2017 SC 2114 : (2017) AllSCRCrl 868 : (2017) CriLR 478 : (2017) 2 JabLJ 128 : (2017) 2 JBCJ 381 : (2017) 2 JLJR 393 : (2017) 4 JT 482 : (2017) 67 OrissaCriR 387 : (2017) 5 Scale 319 : (2017) 1 SCCriR 571

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Supreme Court25 Apr 2017Disposed Of

Srinivasaiah Vs H.R. Channabasappa

Supreme Court Of India · 2017 AIR(SCW) 2141 : (2017) 3 AirKarR 24 : AIR 2017 SC 2141 : (2017) 2 ARC 27 : (2017) DNJ 405 : (2017) 2 JLJR 462 : (2017) 4 JT 513 : (2017) 4 MLJ 484 : (2017) 3 RCRCivil 118 : (2017) 3 RecentApexJudgments(RAJ) 135 : (2017) 5 Scale 306 : (2017) 3 SCR 265

Contract Act, 1872 - Section 65Limitation Act, 1963 - Article 61(a)Transfer of Property Act, 1882 - Section 58(c)
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Supreme Court25 Apr 2017Allowed

Jaskaran Singh Vs State of Punjab

Supreme Court Of India · 2017 AIR(SCW) 2137 : AIR 2017 SC 2137 : (2017) AllMRCri 2219 : (2017) CriLR 477 : (2017) 4 JT 504 : (2017) 67 OrissaCriR 386 : (2017) 2 RCRCriminal 842 : (2017) 3 RecentApexJudgments(RAJ) 199 : (2017) 5 Scale 317 : (2017) 1 SCCriR 578 : (2018) 14 SCC 505

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 404, Section 494, Section 498
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Supreme Court25 Apr 2017Disposed Of

Sita Ram Vs Balbir @ Bali

Supreme Court Of India · (2017) 3 RCRCivil 244 : (2017) 2 RCRCriminal 1020 : (2017) 3 RecentApexJudgments(RAJ) 422

Contempt of Courts Act, 1971 - Section 12Criminal Procedure Code, 1973 (CrPC) - Section 357
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