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Supreme Court Of India judgments

59,848 judgments · page 527 of 2,993

Supreme Court05 Apr 2017Disposed Of

Kalpana Mehta Vs Union of India

Supreme Court Of India · (2017) AllSCR 968 : (2017) 5 JT 379 : (2017) 3 RecentApexJudgments(RAJ) 649 : (2017) 4 Scale 541 : (2017) 4 SCR 477 : (2017) 7 SCC 307

Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 - Section 10
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Supreme Court05 Apr 2017Disposed Of

Hari Shankar Shukla Vs State of Uttar Pradesh

Supreme Court Of India · (2017) 99 ACrC 644 : (2017) 173 AIC 55 : 2017 AIR(SCW) 1959 : AIR 2017 SC 1959 : (2017) AllSCRCrl 970 : (2017) 2 CGLJ 262 : (2017) CriLR 354 : (2017) 2 Crimes 329 : (2017) 2 ECrC 296 : (2017) 2 JBCJ 334 : (2017) 2 JLJR 338 : (2017) 4 JT 430 : (2017) 2 Law

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Supreme Court03 Apr 2017Disposed Of

Mukesh Vs State of Bihar

Supreme Court Of India · 2017 AIR(SCW) 1727 : AIR 2017 SC 1727 : (2017) 3 ALT 14 : (2017) 2 BLJud 148 : (2017) 2 JBCJ 293 : (2017) 2 JCR 219 : (2017) 2 JLJR 169 : (2017) 4 JT 426 : (2017) 1 LawHeraldSC 851 : (2017) LIC 2179 : (2017) 2 PLJR 263 : (2017) 4 Scale 283 : (2017) 5 SCC

Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 - Rule 10
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Supreme Court31 Mar 2017Partly Allowed

Binoy Kumar Mishra Vs State of Jharkhand

Supreme Court Of India · (2017) 173 AIC 247 : (2017) AllSCRCrl 954 : (2017) 1 BBCJ 423 : (2017) CriLR 371 : (2017) 2 ECrC 276 : (2017) 2 JBCJ 196 : (2017) 2 JLJR 262 : (2017) 5 JT 473 : (2017) 3 RecentApexJudgments(RAJ) 536 : (2017) 4 Scale 200 : (2017) 1 SCCriR 371 : (2017) 13 S

Mines Act, 1952 - Section 23(2)
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Supreme Court31 Mar 2017Disposed Of

State of Tamil Nadu Rep. by Sec. Vs K. Balu

Supreme Court Of India · 2017 AIR(SCW) 1670 : AIR 2017 SC 1670 : (2017) 3 JT 494 : (2017) 2 KerLJ 533 : (2017) 2 KLT 179 : (2017) 2 RCRCivil 673 : (2017) 2 RecentApexJudgments(RAJ) 627 : (2017) 4 Scale 187 : (2017) 2 TAC 508 : (2017) 5 SCR 388 : (2017) 6 SCC 715

Motor Vehicles Act, 1988 - Section 185, Section 215
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Supreme Court31 Mar 2017Allowed

Vineet Kumar Vs State of Uttar Pradesh

Supreme Court Of India · (2017) 99 ACrC 701 : (2017) 5 ADJ 438 : (2017) 173 AIC 164 : 2017 AIR(SCW) 1884 : AIR 2017 SC 1884 : (2017) 4 AllLJ 103 : (2017) AllSCRCrl 850 : (2017) 2 BLJud 214 : (2017) 2 BomCR(Cri) 370 : (2017) CriLR 357 : (2017) 2 Crimes 75 : (2017) 3 CTC 751 : (201

Penal Code, 1860 (IPC) - Section 376(d)
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Supreme Court30 Mar 2017Dismissed

Delhi Administration Vs Kidarnath Mohindernath

Supreme Court Of India · (2017) 3 RCRCivil 1 : (2017) 3 RecentApexJudgments(RAJ) 171 : (2017) 5 Scale 473 : (2017) 2 WLN 81 : (2017) 3 SCR 510 : (2017) 13 SCC 466

Land Acquisition Act, 1894 - Section 4, Section 5A, Section 6
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Supreme Court30 Mar 2017Allowed

Ankush Vs Hanmanta

Supreme Court Of India · (2017) 3 RCRCivil 344 : (2017) 3 RecentApexJudgments(RAJ) 592 : AIR 2017 SC 3431

Motor Vehicles Act, 1988 - Section 166
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Supreme Court30 Mar 2017Disposed Of

In Re: To Issue Certain Guidelines Regarding Inadequacies and Deficiencies In Criminal Trials

Supreme Court Of India · (2017) AllMRCri 1747 : (2017) 2 Crimes 53 : (2017) 2 ECrC 272 : (2017) 2 JLJR 196 : (2017) 2 KLT 809 : (2017) 1 LawHeraldSC 769 : (2017) 2 MLJCriminal 364 : (2017) 67 OrissaCriR 209 : (2017) 2 PLJR 266 : (2017) 3 RecentApexJudgments(RAJ) 345 : (2017) 4 Sc

Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 145, Section 157
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Supreme Court30 Mar 2017Allowed

Manish Jain Vs Akanksha Jain

Supreme Court Of India · (2017) 173 AIC 88 : 2017 AIR(SCW) 1640 : AIR 2017 SC 1640 : (2017) 3 ALLMR 444 : (2017) 3 BCR 87 : (2017) 2 BLJud 174 : (2017) 2 DMC 106 : (2017) DNJ 272 : (2017) 2 ILRKerala 247 : (2017) 2 JabLJ 42 : (2017) 2 JBCJ 219 : (2017) 2 JLJR 172 : (2017) 4 JT 43

Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 24Protection of Women From Domestic Violence Act, 2005 - Section 23(2)
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