COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 528 of 2,993

Supreme Court30 Mar 2017Dismissed

Kattukulangara Madhavan (Dead) Thr. Lrs. Vs Majeed

Supreme Court Of India · (2017) 99 ACrC 684 : (2017) 173 AIC 76 : (2017) 2 AICLR 418 : 2017 AIR(SCW) 2004 : AIR 2017 SC 2004 : (2017) AllSCRCrl 1001 : (2017) 2 BomCR(Cri) 455 : (2017) CriLR 341 : (2017) 2 ECrC 265 : (2017) 3 JT 506 : (2017) 1 LawHeraldSC 778 : (2017) 2 MLJCrimina

Criminal Procedure Code, 1973 (CrPC) - Section 210Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 324, Section 341, Section 342

Supreme Court30 Mar 2017Disposed Of

Rani Dudeja Vs State of Haryana

Supreme Court Of India · (2017) CriLR 335 : (2017) 67 OrissaCriR 265 : (2017) 4 Scale 524 : (2017) 13 SCC 555 : (2017) 6 JT 487

Criminal Procedure Code, 1973 (CrPC) - Section 438

Supreme Court30 Mar 2017Disposed Of

Ahmad @ Mohd. Ahmad Vs Mohd. Osman

Supreme Court Of India · (2017) 173 AIC 268 : 2017 AIR(SCW) 1654 : AIR 2017 SC 1654 : (2017) 122 ALR 437 : (2017) 2 ARC 4 : (2017) DNJ 269 : (2017) 1 RCRRent 418 : (2017) 2 RecentApexJudgments(RAJ) 648 : (2017) 4 Scale 167 : (2017) 2 WLN 73 : (2017) 13 SCC 252

Supreme Court30 Mar 2017Allowed

Maharashtra State Cooperative Housing Finance Corporation Ltd. Vs Prabhakar Sitaram Bhadange

Supreme Court Of India · 2017 AIR(SCW) 1647 : AIR 2017 SC 1647 : (2017) 3 ALLMR 422 : (2017) 3 BCR 70 : (2017) 3 JT 484 : (2017) LIC 1857 : (2017) 2 LLN 24 : (2017) 3 MLJ 365 : (2017) 4 Scale 158 : (2017) 5 SCC 623 : (2017) 2 SCT 561 : (2017) 4 SCR 723

Punjab Co-operative Societies Act, 1961 - Section 55

Supreme Court30 Mar 2017Disposed Of

M/s. Veejay Marketing Vs Deputy Commissioner of Income Tax, Coimbatore

Supreme Court Of India · (2017) 247 Taxman 151

Income Tax Act, 1961 - Section 80HHC

Supreme Court29 Mar 2017Disposed Of

State of Tripura Vs Tanmoy Nath

Supreme Court Of India · (2017) 3 RecentApexJudgments(RAJ) 277 : (2017) 2 SCT 560

Constitution of India, 1950 - Article 136, Article 226

Supreme Court29 Mar 2017Disposed Of

Valiyavalappil Sarojakshan Vs Sumalsankar Gaikevada

Supreme Court Of India · (2017) 2 KerLJ 649 : (2017) 1 RCRRent 514 : (2017) 2 WLN 87 : (2017) 6 JT 496

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(4)(iii), Section 11(4)(iv)

Supreme Court29 Mar 2017Disposed Of

Central Bank of India Vs M. Sethumadhavan

Supreme Court Of India · (2017) 6 Scale 142 : (2017) 2 SCT 831 : (2017) 13 SCC 298

Supreme Court29 Mar 2017Disposed Of

Raghubir Singh Bisht (D) Tr. Lrs. Vs Dr. Raghunath Singh Negi

Supreme Court Of India · (2017) 1 RCRRent 476 : (2017) 3 RecentApexJudgments(RAJ) 275 : (2017) 5 Scale 431 : (2017) 2 WLN 68

Constitution of India, 1950 - Article 136

Supreme Court29 Mar 2017Dismissed

Meena Devi Jindal Medical Institute and Research Centre Vs Lt. Governor, Delhi

Supreme Court Of India · 2017 AIR(SCW) 2606 : AIR 2017 SC 2606 : (2017) 6 JT 61 : (2017) 3 RCRCivil 131 : (2017) 3 RecentApexJudgments(RAJ) 161 : (2017) 5 Scale 275 : (2017) 5 SCR 379 : (2017) 13 SCC 458

Land Acquisition Act, 1894 - Section 3(f), Section 4, Section 5A

Supreme Court29 Mar 2017Disposed Of

Commissioner of Income Tax Vs Sunita Mansingha

Supreme Court Of India · (2017) 393 ITR 121 : (2017) 247 Taxman 93 : (2018) 12 SCC 296

Income Tax Act, 1961 - Section 142A, Section 260A

Supreme Court29 Mar 2017Allowed

Mata Ram Vs National Insurance Company Ltd.

Supreme Court Of India · (2017) AAC 1354 : 2017 AIR(SCW) 1734 : AIR 2017 SC 1734

Motor Vehicles Act, 1988 - Section 147

Supreme Court29 Mar 2017Disposed Of

Kaushal Kishor Vs State of Uttar Pradesh

Supreme Court Of India · (2017) 4 Scale 292 : (2018) 11 SCC 561

Supreme Court29 Mar 2017Allowed

Gauri Shankar Vs Rakesh Kumar

Supreme Court Of India · (2017) 2 ARC 1 : (2017) 3 BCR 128 : (2017) 123 CutLT 1024 : (2017) 2 JBCJ 338 : (2017) 3 JT 471 : (2017) 1 RCRRent 444 : (2017) 3 RecentApexJudgments(RAJ) 58 : (2017) 4 Scale 116 : (2017) 2 WLN 70 : (2017) 5 SCC 792

Supreme Court29 Mar 2017Disposed Of

M.C. Mehta Vs Union of India

Supreme Court Of India · 2017 AIR(SCW) 2430 : AIR 2017 SC 2430 : (2017) 2 AllWC 1986 : (2017) 7 FLT 367 : (2017) 2 HLT 5 : (2017) 2 JCR 222 : (2017) 2 RCRCivil 686 : (2017) 2 RecentApexJudgments(RAJ) 639 : (2017) 4 Scale 113 : (2017) 1 SCCriR 369 : (2017) 7 SCC 246

Supreme Court28 Mar 2017Allowed

Sukhesh Chand Gupta Vs Madan Lal

Supreme Court Of India · (2017) 03 SC CK 0181

Constitution of India, 1950 - Article 133

Supreme Court28 Mar 2017Disposed Of

Hitendra Manubhai Patel Vs Kamaxi Hitendra Patel

Supreme Court Of India · (2017) 03 SC CK 0180

Supreme Court28 Mar 2017Allowed

Dy. Commissioner of Income Tax Vs M/s. Raghuvir Synthetics Ltd., Ahmedabad

Supreme Court Of India · (2017) 295 CurTR 143 : (2017) 394 ITR 1 : (2017) 247 Taxman 393 : (2017) 13 SCC 733

Income Tax Act, 1961 - Section 35D

Supreme Court28 Mar 2017Disposed Of

Commissioner of Income-Tax Vs Sarangpur Cotton Mfg. Co. Ltd.

Supreme Court Of India · 2017 AIR(SCW) 1746 : AIR 2017 SC 1746 : (2017) 393 ITR 108 : (2017) 247 Taxman 94 : (2018) 15 SCC 605

Income Tax Act, 1961 - Section 31(i)

Supreme Court28 Mar 2017Dismissed

Commnr. of Income Tax Vs M/s. Annamalaiar Mills

Supreme Court Of India · (2017) 294 CurTR 4 : (2017) 393 ITR 293 : (2017) 247 Taxman 222 : (2018) 12 SCC 229

Constitution of India, 1950 - Article 133