COURT ARCHIVE

Supreme Court Of India judgments

60,242 judgments · page 2,924 of 3,013

Supreme Court22 Mar 1961Dismissed

Abdullabhai M. Bhagat, Etc. Vs Income Tax Officer, Special Circle, Madras

Supreme Court Of India · AIR 1961 SC 1389 : (1961) 42 ITR 711 : (1962) 1 SCR 512

Constitution of India, 1950 — Article 32Finance Act, 1942 — Section 8(1)Government of India Act, 1935 — Section 124, 124(4), 311, 313(3)

Supreme Court22 Mar 1961Allowed

Abdul Hakim Khan and Others Vs The Regional Settlement Commissioner

Supreme Court Of India · AIR 1961 SC 1391 : (1962) 1 SCR 531

Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 32Evacuee Interest (Separation) Act, 1951 — Section 11

Supreme Court22 Mar 1961dismissed

Aniyoth Kunhamina Umma Vs Ministry of Rehabilitation and Others

Supreme Court Of India · AIR 1962 SC 1616 : (1962) 1 SCR 505

Administration of Evacuee Property Act, 1950 — Section 2, 28Constitution of India, 1950 — Article 136, 19(1), 226, 227, 31

Supreme Court22 Mar 1961dismissed

K.S. Nanji and Company Vs Jatashankar Dossa and Others

Supreme Court Of India · AIR 1961 SC 1474 : (1962) 1 SCR 492

Evidence Act, 1872 — Section 101, 3Limitation Act, 1908 — Article 48

Supreme Court21 Mar 1961dismissed

Fazal Bhai Dhala Vs Custodian-general of Evacuee Property, Delhi

Supreme Court Of India · AIR 1961 SC 1397 : (1962) 1 SCR 456

Administration of Evacuee Property Act, 1950 — Section 2, 26, 26(1), 40Partnership Act, 1932 — Section 43

Supreme Court21 Mar 1961Allowed

Salig Ram Vs Munshi Ram and Another

Supreme Court Of India · AIR 1961 SC 1374

Punjab Laws Act, 1872 — Section 5

Supreme Court17 Mar 1961Dismissed

Keshavlal Mohanlal Shah Vs The State of Bombay

Supreme Court Of India · AIR 1961 SC 1395 : (1961) 63 BOMLR 1020 : (1961) CriLJ 571 : (1961) GLR 13 : (1962) 1 SCR 451

Criminal Procedure Code, 1898 (CrPC) — Section 197

Supreme Court17 Mar 1961dismissed

Thakur Bahadur Singh Vs The State of Rajasthan and Others

Supreme Court Of India · AIR 1961 SC 1338 : (1962) 1 SCR 438

Marwar Land Revenue Act, 1949 — Section 185(I), 190(I)Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 2(2), 4, 8

Supreme Court17 Mar 1961dismissed

The Swadeshi Cotton Mills Co. Limited Vs The State of U.P. and Others

Supreme Court Of India · AIR 1961 SC 1381 : (1961) 3 FLR 527 : (1961) 2 LLJ 419 : (1962) 1 SCR 422

Uttar Pradesh Industrial Disputes Act, 1947 — Section 3

Supreme Court17 Mar 1961Allowed

The Durgah Committee, Ajmer and Another Vs Syed Hussain Ali and Others

Supreme Court Of India · AIR 1961 SC 1402 : (1962) 1 SCR 383

Constitution of India, 1950 — Article 14, 19(1)(F), 19(1)(G), 25, 25(1)Dargah Khwaja Saheb Act, 1955 — Section 11, 13, 14, 16, 18

Supreme Court16 Mar 1961Dismissed

Bhau Ram Vs B. Baijnath Singh and Others

Supreme Court Of India · AIR 1961 SC 1352 : (1962) 1 SCR 358

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14

Supreme Court16 Mar 1961Dismissed

The Imperial Tobacco Company of India Ltd. Vs Its Workmen

Supreme Court Of India · AIR 1962 SC 1348 : (1961) 3 FLR 524 : (1961) 2 LLJ 414

Constitution of India, 1950 — Article 136

Supreme Court16 Mar 1961dismissed

Kailash Chandra Vs Union of India (UOI)

Supreme Court Of India · AIR 1961 SC 1346 : (1961) 3 FLR 379 : (1961) 2 LLJ 639 : (1962) 1 SCR 374

Constitution of India, 1950 — Article 14

Supreme Court16 Mar 1961dismissed

Singhai Ajit Kumar and Another Vs Ujayarsingh and Others

Supreme Court Of India · AIR 1961 SC 1334 : (1962) 1 SCR 347

Supreme Court16 Mar 1961Dismissed

Kundan Lal Rallaram Vs Custodian, Evacuee Property, Bombay

Supreme Court Of India · AIR 1961 SC 1316

Administration of Evacuee Property Act, 1950 — Section 2, 40Evidence Act, 1872 — Section 101, 114Negotiable Instruments Act, 1881 (NI) — Section 118

Supreme Court16 Mar 1961Dismissed

P.V. Bheemsena Rao Vs Sirigiri Pedda Yella Reddi and Others

Supreme Court Of India · AIR 1961 SC 1350 : (1961) ALT 606 : (1962) 1 SCR 339

Madras Hindu Religious Endowments Act, 1926 — Section 44

Supreme Court15 Mar 1961

M/S Brooke Bond India Private Ltd., Bangalore Vs S. Subba Raman & anr

Supreme Court Of India · (1961) 2 LLJ 417

Industrial Disputes Act, 1947 — Section 33

Supreme Court15 Mar 1961Dismissed

Major Gopal Singh and Others Vs Custodian, Evacuee Property, Punjab

Supreme Court Of India · AIR 1961 SC 1320 : (1961) 63 PLR 762 : (1962) 1 SCR 328

Administration of Evacuee Property (Central) Rules, 1950 — Rule 14(6)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 12(2)

Supreme Court14 Mar 1961Dismissed

Endupuri Narasimham and Son Vs The State of Orissa and Others

Supreme Court Of India · AIR 1961 SC 1344 : (1962) 28 CLT 1 : (1962) 1 SCR 314 : (1961) 12 STC 282

Constitution of India, 1950 — Article 286(2), 32Orissa Sales Tax Act, 1947 — Section 5(2)

Supreme Court14 Mar 1961Allowed

B.K. Kar Vs The Chief Justice and His Companion Judges of The High Court of Orissa and Another

Supreme Court Of India · AIR 1961 SC 1367 : (1961) 2 AnWR 179 : (1962) 1 SCR 319

Criminal Procedure Code, 1898 (CrPC) — Section 522