Supreme Court02 Mar 1950Allowed
Brij Bhushan and Another Vs The State of Delhi
Supreme Court Of India · (1950) SCR 245 Supp
Penal Code, 1860 (IPC) — Section 124
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Supreme Court24 Jan 1950Disposed Of
Kapildeo Singh Vs The King
Supreme Court Of India · (1950) 63 LW 501 : (1942) 55 LW 501 : (1950) SCR 144 Supp
Penal Code, 1860 (IPC) — Section 141, 147, 149, 249, 302