Supreme Court06 Mar 1961Allowed
Gurbachan Singh and Others Vs Puran Singh and Others
Supreme Court Of India · AIR 1961 SC 1263 : (1962) 1 SCR 176
COURT ARCHIVE
Supreme Court Of India judgments
60,242 judgments · page 2,926 of 3,013
Supreme Court01 Mar 1961Dismissed
Khan Bahadur Shapoor Fredoom Mazda Vs Durga Prosad Chamaria and Others
Supreme Court Of India · AIR 1961 SC 1236 : (1962) 1 SCR 140
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Limitation Act, 1908 — Section 19
Supreme Court01 Mar 1961Allowed
Donald Miranda Vs The Commissioner of Income Tax, Bombay City-II
Supreme Court Of India · AIR 1961 SC 1233 : (1961) 42 ITR 166 : (1962) 1 SCR 133
Indian Finance Act, 1942 — Section 10, 10(1) Indian Finance Act, 1946 — Section 10, 11(11), 11(14)Excess Profits Tax Ordinance, 1943 — Section 2, 12(1)Indian income tax Act, 1922 — Section 25(4), 66A(2)
Supreme Court27 Feb 1961dismissed
M.V. Joshi Vs M.U. Shimpi and Another
Supreme Court Of India · AIR 1961 SC 1494 : (1961) 2 AnWR 145 : (1962) 64 BOMLR 158 : (1962) MPLJ 762 : (1961) 3 SCR 986
Prevention of Food Adulteration Act, 1954 — Section 1, 16(1), 2, 2(1), 23(1)Sale of Food and Drugs Act, 1875 — Section 6
Supreme Court27 Feb 1961Allowed
Karumuthu Thiagarajan Chettiar and Another Vs E.M. Muthappa Chettiar
Supreme Court Of India · AIR 1961 SC 1225 : (1962) 32 CompCas 155 : (1961) 3 SCR 998
Partnership Act, 1932 — Section 69, 8
Supreme Court27 Feb 1961dismissed
Sri Ratnavaramaraja Vs Smt. Vimla
Supreme Court Of India · AIR 1961 SC 1299 : (1962) 1 AnWR 36 : (1961) 3 SCR 1015
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12(2), 28
Supreme Court27 Feb 1961dismissed
Dhanrajamal Gobindram Vs Shamji Kalidas and Co.
Supreme Court Of India · AIR 1961 SC 1285 : (1962) 64 BOMLR 169 : (1961) 3 SCR 1029
Arbitration Act, 1940 — Section 20, 20(4), 47Contract Act, 1872 — Section 29
Supreme Court24 Feb 1961Dismissed
E.V. Balakrishnan Vs Mahalakshmi Ammal and Another
Supreme Court Of India · AIR 1961 SC 1128 : (1962) 1 AnWR 242 : (1961) 3 SCR 974
Succession Act, 1925 — Section 89
Supreme Court23 Feb 1961Allowed
Raje Anandrao Vs Shamrao and Others
Supreme Court Of India · AIR 1961 SC 1206 : (1961) 3 SCR 930
Civil Procedure Code, 1908 (CPC) — Section 151, 92, 92(1), 92(2)
Supreme Court23 Feb 1961Dismissed
Jibon Chandra Sarma Doloi Vs Anandi Ram Kalita and Others
Supreme Court Of India · AIR 1961 SC 1309 : (1961) 3 SCR 947
Assam Land and Revenue Regulation, 1886 — Section 3, 8, 8(1), 9Limitation Act, 1963 — Article 144
Supreme Court23 Feb 1961Dismissed
N. Kasturi Vs D. Ponnammal and Others
Supreme Court Of India · AIR 1961 SC 1302 : (1961) 3 SCR 955
Supreme Court23 Feb 1961Allowed
State of Jammu Kashmir Vs Mir Gulam Rasul
Supreme Court Of India · AIR 1961 SC 1301 : (1961) 3 SCR 969
Constitution of India, 1950 — Article 14, 226, 311(2), 32(2A)Public Servants (Inquiries) Act, 1850 — Section 2
Supreme Court22 Feb 1961Allowed
Commissioner of Income Tax, Andhra Pradesh Vs Bhikaji Dadabhai and Co.
Supreme Court Of India · AIR 1961 SC 1265 : (1961) 42 ITR 123 : (1961) 3 SCR 923
Constitution of India, 1950 — Article 226Finance Act, 1950 — Section 11, 13(1), 13(2)Hyderabad Income Tax Act, 1357 — Section 40, 40(1), 42(1)
Supreme Court22 Feb 1961dismissed
Pratap Chand Vs Ram Narayan and Another
Supreme Court Of India · (1961) 3 SCR 913
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
Supreme Court21 Feb 1961Allowed
Smt. Padmini Kunwar Ju Sahiba Vs State of Vindhya Pradesh (Now Madhya Pradesh)
Supreme Court Of India · AIR 1961 SC 1204 : (1961) 3 SCR 907
Constitution of India, 1950 — Article 226Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 2(1), 5
Supreme Court21 Feb 1961Dismissed
Commissioner of Income Tax, Bombay City I Vs Filmistan Ltd.
Supreme Court Of India · AIR 1961 SC 1134 : (1961) 42 ITR 163 : (1961) 3 SCR 893
Income Tax Act, 1922 — Section 30(1), 30(2), 46(1)
Supreme Court21 Feb 1961Dismissed
Devidas and Others Vs Shrishailappa and Others
Supreme Court Of India · AIR 1961 SC 1277 : (1962) 64 BOMLR 82 : (1961) 3 SCR 896
Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 22
Supreme Court21 Feb 1961Allowed
Haridas Mondal Vs Anath Nath Mittra
Supreme Court Of India · AIR 1961 SC 1419 : (1961) 3 SCR 880
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
Supreme Court20 Feb 1961Allowed
The Custodian of Evacuee Property, Bangalore Vs Khan Saheb Abdul Shukoor, etc.
Supreme Court Of India · AIR 1961 SC 1087 : (1961) 3 SCR 855
Mysore Administration of Evacuee Property (Emergency) Act, 1949 — Section 2, 22, 23, 25, 27
Supreme Court20 Feb 1961dismissed
Sarda Prasad and Others Vs Lala Jumna Prasad and Others
Supreme Court Of India · AIR 1961 SC 1074 : (1963) 1 MLJ 11 : (1961) 3 SCR 875
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6