COURT ARCHIVE

Supreme Court Of India judgments

60,242 judgments · page 2,923 of 3,013

Supreme Court30 Mar 1961dismissed

M.A. Rahman and Others Vs The State of Andhra Pradesh

Supreme Court Of India · AIR 1961 SC 1471 : (1962) 1 SCR 694 : (1961) 12 STC 392

Constitution of India, 1950 — Article 19(1), 19(6)Madras Sales of Motor Spirit Taxation Act, 1939 — Section 28, 3, 4(1), 4(4)Madras Sales of Motor Spirit Taxation Rules, 1939 — Rule 14

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Supreme Court30 Mar 1961Allowed

Raja Harish Chandra Raj Singh Vs The Deputy Land Acquisition Officer and Another

Supreme Court Of India · AIR 1961 SC 1500 : (1962) 1 SCR 676

Land Acquisition Act, 1894 — Section 12(2), 17, 18, 9(1), 9(2)

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Supreme Court30 Mar 1961dismissed

Puranlal Lakhanpal Vs The President of India and Others

Supreme Court Of India · AIR 1961 SC 1519 : (1962) 1 SCR 688

Constitution of India, 1950 — Article 307, 307(1), 81, 81(1)

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Supreme Court30 Mar 1961Dismissed

Deep Chand Vs The State of Rajasthan

Supreme Court Of India · AIR 1961 SC 1527 : (1963) 1 MLJ 1 : (1962) 1 SCR 662

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 9

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Supreme Court29 Mar 1961Dismissed

Jadao Bahuji Vs Municipal Committee Khandwa and Another

Supreme Court Of India · (1961) 03 SC CK 0055

Central Provinces Municipal Act, 1903 — Section 3Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15Constitution of India, 1950 — Article 132(1), 133(1)(c)

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Supreme Court29 Mar 1961Allowed

Salig Ram Vs Munshi Ram and Another

Supreme Court Of India · (1962) 1 SCR 470

Punjab Laws Act, 1872 — Section 5

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Supreme Court29 Mar 1961Allowed

Shew Bux Mohata and Another Vs Sm. Tulsimanjari Dasi and Another

Supreme Court Of India · AIR 1961 SC 1453 : (1962) 1 SCR 643

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 10, Order 45 Rule 11, Order 45 Rule 7, Order 45 Rule 7(1)Supreme Court Rules, 1950 — Order 12 Rule 3

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Supreme Court29 Mar 1961Allowed

Murlidhar Chiranjilal Vs Harishchandra Dwarkadas and Another

Supreme Court Of India · AIR 1962 SC 366 : (1962) 1 SCR 653

Contract Act, 1872 — Section 73

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Supreme Court28 Mar 1961Dismissed

Hukum Singh and Others Vs The State of Uttar Pradesh

Supreme Court Of India · AIR 1961 SC 1541 : (1962) 1 SCR 601

Penal Code, 1860 (IPC) — Section 149

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Supreme Court28 Mar 1961dismissed

The Berar Swadeshi Vanaspathi and Others Vs The Municipal Committee, Shegaon and Another

Supreme Court Of India · AIR 1962 SC 420 : (1961) 63 BOMLR 1022 : (1961) NLJ 508 : (1962) 1 SCR 596

Central Provinces and Berar Municipalities Act, 1922 — Section 67, 67(6), 67(7), 67(8)

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Supreme Court28 Mar 1961Dismissed

Ashok Leyland Ltd. Vs The State of Madras

Supreme Court Of India · AIR 1961 SC 1433 : (1962) 1 SCR 607 : (1961) 12 STC 379

Constitution of India, 1950 — Article 286, 286(2)Madras General Sales Tax Act, 1939 — Section 2, 22, 22(2)Sales Tax Laws Validation Act, 1956 — Section 2

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Supreme Court28 Mar 1961dismissed