Supreme Court10 Apr 1961Allowed
Patneedi Rudrayya Vs Velugubantla Venkayya and Others
Supreme Court Of India · AIR 1961 SC 1821 : (1961) ALT 829 : (1962) 1 SCR 836
Easements Act, 1882 — Section 11, 7
COURT ARCHIVE
Supreme Court Of India judgments
60,242 judgments · page 2,922 of 3,013
Supreme Court10 Apr 1961Dismissed
Ramdhandas and Another Vs The State of Punjab
Supreme Court Of India · AIR 1961 SC 1559 : (1961) 3 FLR 48 : (1961) 2 LLJ 102 : (1961) 63 PLR 835 : (1962) 1 SCR 852
Constitution of India, 1950 — Article 19(1)(G), 19(6)Punjab Shops and Commercial Establishments Act, 1958 — Section 10, 4, 7, 9
Supreme Court10 Apr 1961Dismissed
Inder Singh Vs Gurdial Singh
Supreme Court Of India · AIR 1967 SC 119 : (1962) 1 SCR 845
Supreme Court07 Apr 1961Dismissed
The State of Bihar Vs Karam Chand Thapar and Brothers Ltd.
Supreme Court Of India · AIR 1962 SC 110 : (1962) 10 BLJR 64 : (1962) 1 SCR 827
Government of India Act, 1935 — Section 175(3)Stamp Act, 1899 — Section 35
Supreme Court07 Apr 1961Allowed
Madan Lal Arora Vs Excise and Taxation Officer, Amritsar
Supreme Court Of India · AIR 1961 SC 1565 : (1962) 1 SCR 823 : (1961) 12 STC 387
Punjab General Sales Tax Act, 1948 — Section 11, 11(4)
Supreme Court06 Apr 1961Dismissed
Commissioner of Income Tax, Bombay Vs Scindia Steam Navigation Co. Ltd.
Supreme Court Of India · AIR 1961 SC 1633 : (1961) 42 ITR 589 : (1962) 1 SCR 788
Income Tax Act, 1922 — Section 66, 66(1), 66(2), 66(4), 66(5)
Supreme Court05 Apr 1961Dismissed
B. Subbarama Naidu Vs B. Siddamma Naidu and Others
Supreme Court Of India · AIR 1962 SC 671 : (1962) 1 SCR 784
Arbitration Act, 1940 — Section 23(1), 30
Supreme Court05 Apr 1961Allowed
Akbar Khan Alam Khan and Another Vs The Union of India (UOI) and Others
Supreme Court Of India · AIR 1962 SC 70 : (1962) MPLJ 277 : (1961) 63 PLR 830 : (1962) 1 SCR 779
Citizenship Act, 1955 — Section 9(2)
Supreme Court05 Apr 1961Allowed
Ghaurul Hasan and Others Vs The State of Rajasthan
Supreme Court Of India · AIR 1967 SC 107 : (1962) 1 SCR 772
Citizenship Act, 1955 — Section 10(2), 5, 5(1)General Clauses Act, 1897 — Section 21
Supreme Court05 Apr 1961Dismissed
Bangalore Woollen, Cotton and Silk Mills Co. Ltd., Bangalore Vs Corporation of the City of Bangalore, by its Commissioner, Bangalore City
Supreme Court Of India · AIR 1962 SC 562 : (1961) 3 SCR 707
Bangalore Municipal Corporation Act, 1949 — Section 98, 98(1)Bombay Sales Tax Act, 1953 — Section 14(6)Constitution of India, 1950 — Article 145, 276, 301, 303, 304
Supreme Court05 Apr 1961Allowed
Fida Hussain Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1961 SC 1522 : (1961) ALT 953 : (1962) 1 SCR 776
Foreigners Act, 1946 — Section 1(1), 14, 2, 3(2), 3(2)(c)
Supreme Court04 Apr 1961Dismissed
A.V. Venkateswaran, Collector of Customs, Bombay Vs Ramchand Sobhraj Wadhwani and Another
Supreme Court Of India · AIR 1961 SC 1506 : (1983) ECR 2151 : (1983) 13 ELT 1327 : (1962) 1 SCR 753
Constitution of India, 1950 — Article 136, 226Sea Customs Act, 1878 — Section 191
Supreme Court04 Apr 1961Dismissed
Shri Mahadeo Paikaji Kolhe Yavatmal Vs The State of Bombay
Supreme Court Of India · AIR 1961 SC 1517 : (1962) 1 SCR 733
Bombay Land Revenue Code, 1879 — Section 146Constitution of India, 1950 — Article 31A, 31A(2)
Supreme Court04 Apr 1961Allowed
Union of India (UOI) Vs Ghaus Mohammad
Supreme Court Of India · AIR 1961 SC 1526 : (1962) 1 AnWR 73 : (1961) CriLJ 703 : (1962) 1 SCR 744
Citizenship Act, 1955 — Section 9Foreigners Act, 1946 — Section 3(2), 9
Supreme Court04 Apr 1961Allowed
Dr. Zafar Ali Shah and Others Vs The Assistant Custodian of Evacuee Property, Jhansi and Others
Supreme Court Of India · AIR 1967 SC 106 : (1962) 1 SCR 749
Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 19(1)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 12(1), 12(2)
Supreme Court04 Apr 1961Dismissed
State of Andhra Pradesh Vs Abdul Khader
Supreme Court Of India · AIR 1961 SC 1467 : (1961) ALT 816 : (1962) 1 AnWR 65 : (1961) CriLJ 573(1) : (1961) 63 PLR 751 : (1962) 1 SCR 737
Citizenship Act, 1955 — Section 9, 9(2)Constitution of India, 1950 — Article 5Foreigners Act, 1946 — Section 3(1), 32, 8, 9
Supreme Court04 Apr 1961Dismissed
Sonapur Tea Co., Ltd. Vs Must. Mazirunnessa
Supreme Court Of India · AIR 1962 SC 137 : (1962) 1 SCR 724
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 16, 18, 4, 5Constitution of India, 1950 — Article 14, 19(1), 31(2), 31A, 31A(2)
Supreme Court03 Apr 1961Dismissed
Mohanlal Jain Vs His Highness Maharaja Shri Sawai Man Singhji
Supreme Court Of India · AIR 1962 SC 73 : (1962) 1 SCR 702
Civil Procedure Code Amendment Act, 1951 — Section 12Civil Procedure Code, 1908 (CPC) — Section 86, 87Constitution of India, 1950 — Article 14
Supreme Court03 Apr 1961Dismissed
The Garment Cleaning Works Vs Its Workmen
Supreme Court Of India · AIR 1962 SC 673 : (1961) 2 FLR 534 : (1961) 1 LLJ 513 : (1962) 1 SCR 711
Industrial Disputes Act, 1947 — Section 12(5)
Supreme Court03 Apr 1961Dismissed
Jeewanlal (1929) Ltd., Calcutta Vs Its Workmen
Supreme Court Of India · AIR 1961 SC 1567 : (1961) 2 FLR 537 : (1961) 1 LLJ 517 : (1962) 1 SCR 717