Supreme Court18 Apr 1961dismissed
Abinash Chandra Bannerji and Others Vs Uttarpara Hitakari Sabha and Others
Supreme Court Of India · (1962) 2 SCR 28
Official Trustees Act, 1913 — Section 10
COURT ARCHIVE
Supreme Court Of India judgments
60,242 judgments · page 2,921 of 3,013
Supreme Court18 Apr 1961Dismissed
Mohan Lal Goenka and Another Vs The State of West Bengal
Supreme Court Of India · AIR 1961 SC 1543 : (1961) CriLJ 713 : (1961) 3 FLR 326 : (1961) 2 LLJ 404 : (1962) 2 SCR 36
Constitution of India, 1950 — Article 134(1)Creche Rules, 1946 — Rule 3, 3(1), 7, 7(1)Mines Act, 1923 — Section 24, 29, 30
Supreme Court18 Apr 1961Dismissed
Ram Chandra Prasad Vs The State of Bihar
Supreme Court Of India · AIR 1961 SC 1629 : (1961) CriLJ 811 : (1962) 2 SCR 50
Constitution Of India, 1950 — Article 21, 145(3)Indian Penal Code, 1860 — Section 161Prevention Of Corruption Act, 1947 — Section 4, 5(2)
Supreme Court17 Apr 1961Dismissed
John Donald Mackenzie and Another Vs The Chief Inspector of Factories, Bihar, Ranchi and Others
Supreme Court Of India · AIR 1962 SC 1351 : (1961) 3 FLR 342 : (1961) 2 LLJ 412
Factories Act, 1948 — Section 100, 2
Supreme Court17 Apr 1961dismissed
J.K. Jute Mills Co. Ltd. Vs The State of Uttar Pradesh and Another
Supreme Court Of India · AIR 1961 SC 1534 : (1962) 2 SCR 1 : (1961) 12 STC 429
Constitution of India, 1950 — Article 213(1), 226, 286(2), 32Uttar Pradesh Sales Tax (Amendment) Act, 1956 — Section 1(2)Uttar Pradesh Sales Tax Act, 1948 — Section 14, 3, 3(1), 3A, 4
Supreme Court17 Apr 1961Allowed
Pandit Kishan Lal Vs Ganpat Ram Khosla and Another
Supreme Court Of India · AIR 1961 SC 1554 : (1962) 2 SCR 17
Transfer of Property Act, 1882 — Section 108
Supreme Court17 Apr 1961Dismissed
S.P. Jinadathappa Vs R.P. Sharma and Others
Supreme Court Of India · (1962) 2 SCR 22
Constitution of India, 1950 — Article 14, 19(1), 32Mysore House Rent and Accommodation Control Act, 1951 — Section 15, 17, 3(2), 3(3)
Supreme Court14 Apr 1961Dismissed
U. Unichoyi and Others Vs The State of Kerala
Supreme Court Of India · AIR 1962 SC 12 : (1961) 3 FLR 73 : (1961) 1 LLJ 631 : (1962) 1 SCR 946
Constitution of India, 1950 — Article 32Minimum Wages Act, 1948 — Section 5, 5(1), 9
Supreme Court14 Apr 1961dismissed
Malik Ram Vs State of Rajasthan
Supreme Court Of India · AIR 1961 SC 1575 : (1962) 1 SCR 978
Motor Vehicles Act, 1988 — Section 68Rajasthan State Road Transport Services (Development) Rules, 1960 — Rule 7(6)
Supreme Court14 Apr 1961dismissed
Ranjit Singh Vs The Commissioner of Income Tax, U.P. and Others
Supreme Court Of India · AIR 1962 SC 92 : (1961) 42 ITR 761 : (1962) 1 SCR 966
Constitution of India, 1950 — Article 14, 31Income Tax Act, 1922 — Section 5(1), 5(4), 8
Supreme Court14 Apr 1961Dismissed
Gobald Motor Service Ltd. and Another Vs R.M.K. Veluswami and Others
Supreme Court Of India · AIR 1962 SC 1 : (1962) 1 AnWR 105 : (1962) 1 SCR 929
Fatal Accidents Act, 1855 — Section 1, 2
Supreme Court14 Apr 1961Allowed
The State of Assam Vs Ramesh Chandra Dey and Others
Supreme Court Of India · AIR 1962 SC 107 : (1962) 1 SCR 986 : (1961) 12 STC 441
Assam Sales Tax Act, 1947 — Section 15Assam Sales Tax Rules, 1947 — Rule 80Constitution of India, 1950 — Article 286(2)
Supreme Court12 Apr 1961Dismissed
Rajputana Textiles (Agencies) Ltd. Vs The Commissioner of Income Tax, Bombay City
Supreme Court Of India · AIR 1962 SC 1267 : (1961) 42 ITR 743 : (1962) 1 SCR 917
Constitution of India, 1950 — Article 14Income (Investigation Commission) Act, 1947 — Section 4(3), 8(5)Income Tax Act, 1961 — Section 66(2)
Supreme Court12 Apr 1961Partly Allowed
Shri Madhav Laxman Vaikunthe Vs The State of Mysore
Supreme Court Of India · AIR 1962 SC 8 : (1961) 3 FLR 365 : (1962) 1 SCR 886
Constitution of India, 1950 — Article 311(2)Government of India Act, 1935 — Section 240(3)Limitation Act, 1963 — Article 102
Supreme Court12 Apr 1961Dismissed
Abdul Gafoor Vs State of Mysore
Supreme Court Of India · AIR 1961 SC 1556 : (1962) 1 SCR 909
Motor Vehicles Act, 1988 — Section 57(3), 68
Supreme Court12 Apr 1961Dismissed
Daji Krishnaji Desai Tambulkar Vs Ganesh Vishnu Kulkarni and Others
Supreme Court Of India · AIR 1961 SC 1564 : (1962) 1 SCR 905
Bombay Tenancy Act, 1939 — Section 31Khoti Settlement Act, 1880 — Section 3, 9
Supreme Court12 Apr 1961Dismissed
The Collector of Customs, Baroda Vs Digvijaysinhji Spinning and Weaving Mills Ltd.
Supreme Court Of India · AIR 1961 SC 1549 : (1962) 64 BOMLR 154 : (1983) 3 ECR 2163 : (1983) 13 ELT 1337 : (1962) 1 SCR 896
Customs Act, 1962 — Section 19, 3
Supreme Court11 Apr 1961Dismissed
Kishori Mohanlal Bakshi Vs Union of India
Supreme Court Of India · AIR 1962 SC 1139 : (1962) 44 ITR 532
Constitution of India, 1950 — Article 14, 16, 16(1)Income Tax Act, 1922 — Section 5
Supreme Court11 Apr 1961Dismissed
Hiralal Patni Vs Loonkaram Sethiya and Others
Supreme Court Of India · AIR 1962 SC 21 : (1962) 1 SCR 868
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(1)
Supreme Court10 Apr 1961Dismissed
Glass Chatons Importers and Users'' Association Vs Union of India (UOI)
Supreme Court Of India · AIR 1961 SC 1514 : (1962) 1 SCR 862
Constitution of India, 1950 — Article 14, 19(1), 31, 32Imports and Exports (Control) Act, 1947 — Section 3, 4