Constitution of India, 1950 — Article 124(6), 148(2), 155, 159, 219Constitution of Jammu and Kashmir, 1956 — Section 69Jammu and Kashmir Representation of the People Act, 1957 — Section 108(1), 24, 44, 45

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Supreme Court07 Feb 1969Dismissed

Ananda Bazar Patrika (P) Ltd. Vs The Workmen

Supreme Court Of India · (1969) 18 FLR 186 : (1969) 2 LLJ 670 : (1970) 3 SCC 248

Industrial Disputes Act, 1947 — Section 2

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Supreme Court06 Feb 1969Disposed Of

State of Orissa Vs Baishnab Sahu and Another

Supreme Court Of India · (1970) 3 SCC 781

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Supreme Court06 Feb 1969Dismissed

Commissioner of Income Tax, Bangalore Vs Shri D.C. Shah

Supreme Court Of India · (1969) 1 SCC 550 : (1969) 3 SCR 586

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Supreme Court06 Feb 1969Allowed

Sanatan Ghorai Vs State of West Bengal

Supreme Court Of India · (1969) 1 UJ 131

Penal Code, 1860 (IPC) — Section 302

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Supreme Court06 Feb 1969Dismissed

Sampat Prakash Vs State of Jammu & Kashmir

Supreme Court Of India · AIR 1969 SC 1153 : (1969) CriLJ 1555 : (1969) 1 SCC 562 : (1969) 3 SCR 574

Constitution of India, 1950 — Article 22, 35Jammu and Kashmir Preventive Detention (Amendment) Act, 1967 — Section 13AJammu and Kashmir Preventive Detention Act, 1964 — Section 10, 11, 12, 13, 3

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Supreme Court06 Feb 1969Dismissed

Commissioner of Income Tax, Mysore Vs D.C. Shah

Supreme Court Of India · AIR 1969 SC 927 : (1969) 73 ITR 692 : (1969) 1 SCC 500

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Supreme Court06 Feb 1969Dismissed

Viswesardas Gokuldas Vs B. K. Narayan Singh & Anr

Supreme Court Of India · AIR 1969 SC 1157 : (1969) 1 SCC 547 : (1969) 3 SCR 581

Contract Act, 1872 — Section 2(6), 3, 7

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Supreme Court05 Feb 1969Dismissed

Commr. of Sales Tax, M.P. Vs Minerva Minerals, Nagpur

Supreme Court Of India · (1970) JLJ 647 : (1970) 25 STC 64 : (1969) 1 UJ 190

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Supreme Court05 Feb 1969Dismissed

National & Grindlays Bank Ltd. Vs The Municipal Corporation of Greater, Bombay

Supreme Court Of India · AIR 1969 SC 1048 : (1970) MhLj 382 : (1969) 1 SCC 541 : (1969) 3 SCR 565

Bombay Municipal Corporation Act, 1888 — Section 146, 146(2), 146(3), 147, 154(1)

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Supreme Court04 Feb 1969Allowed

M. L. Abdul Jabbar Sahib Vs M. V. Venkata Sastri and Sons & Ors

Supreme Court Of India · AIR 1969 SC 1147 : (1969) 1 SCC 573 : (1969) 3 SCR 513

Registration Act, 1908 — Section 58, 59Transfer of Property Act, 1882 — Section 100, 3, 59

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Supreme Court04 Feb 1969Allowed

Hooghly Trust (Private) Ltd. Vs Commissioner of Income Tax, West Bengal and Andaman and Nicob

Supreme Court Of India · (1969) 73 ITR 685 : (1969) 1 SCC 535 : (1969) 3 SCR 557

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Supreme Court04 Feb 1969Dismissed

Khaji Khanavar Khadirkhan Hussain Khan and Others Vs Siddavanballi Nijalingappa & Anr

Supreme Court Of India · AIR 1969 SC 1034 : (1969) 1 SCC 636 : (1969) 3 SCR 524

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14Constitution of India, 1950 — Article 173, 173(1)

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Supreme Court04 Feb 1969Dismissed

State of Rajasthan Vs Man Industrial Corporation Ltd.

Supreme Court Of India · AIR 1969 SC 1245 : (1969) 1 SCC 567 : (1969) 3 SCR 505 : (1962) 24 STC 349 : (1969) WLN 5

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Supreme Court04 Feb 1969Allowed

Railway Board Representing The Union of India Vs Niranjan Singh

Supreme Court Of India · AIR 1969 SC 966 : (1969) 18 FLR 300 : (1969) LabIC 1368 : (1969) 2 LLJ 743 : (1969) 1 SCC 502 : (1969) 3 SCR 548

Constitution of India, 1950 — Article 19, 19(1), 226, 311

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Supreme Court03 Feb 1969Dismissed

Ganesh Prasad Dixit Vs Commissioner of Sales Tax, Madhya Pradesh

Supreme Court Of India · AIR 1969 SC 1276 : (1969) MPLJ 421 : (1969) 1 SCC 492 : (1969) 3 SCR 490 : (1969) 24 STC 343

Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 7Madhya Pradesh General Sales Tax Rules, 1959 — Rule 33

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Supreme Court03 Feb 1969Dismissed

Dr. (Mrs.) Shashi Chaudhury Vs State of Jammu and Kashmir

Supreme Court Of India · (1969) 1 UJ 241

Constitution of India, 1950 — Article 311

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