Supreme Court23 Jan 1969Allowed
Jalim Ram Mallah Vs The R.S.N. Co. Ltd.
Supreme Court Of India · (1969) ACJ 336 : (1969) 1 UJ 63
Constitution of India, 1950 — Article 133
COURT ARCHIVE
Supreme Court Of India judgments
59,782 judgments · page 2,758 of 2,990
Supreme Court21 Jan 1969Dismissed
Nirmal Chand Vs Vidya Wanti (Deceased) through Lrs.
Supreme Court Of India · (1969) 3 SCC 628
Hindu Succession Act, 1956 — Section 14(1)
Supreme Court21 Jan 1969Dismissed
Pandit Shree Krishna Selot Vs Ramcharan Pujari
Supreme Court Of India · (1969) 3 SCC 548
Representation of the People Act, 1951 — Section 116A, 123(2)(a)(ii), 80
Supreme Court21 Jan 1969Disposed Of
Pratap Narain Vs The Chief Commissioner, Delhi and Others
Supreme Court Of India · (1969) 3 SCC 631
Supreme Court17 Jan 1969Allowed
State of Uttar Pradesh & Ors Vs Harish Chandra Singh
Supreme Court Of India · AIR 1969 SC 1020 : (1969) 1 SCC 403 : (1969) 3 SCR 392
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 324, 326, 380, 457Police Act, 1861 — Section 29, 7
Supreme Court16 Jan 1969Allowed
Municipal Board, Sitapur Vs Prayag Narain Saigal & Firm Moosaram Bhagwan Das
Supreme Court Of India · AIR 1970 SC 58 : (1969) 1 SCC 399 : (1969) 3 SCR 387
Uttar Pradesh Municipalities Act, 1916 — Section 131, 131(3), 132, 133, 135
Supreme Court16 Jan 1969Dismissed
Dhyan Singh Vs Chandradip Singh
Supreme Court Of India · (1969) 1 UJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 145
Supreme Court16 Jan 1969Dismissed
Durga Vs Milkhi Ram
Supreme Court Of India · (1969) 1 UJ 41
Land Revenue Act, 1887 — Section 44
Supreme Court16 Jan 1969Disposed Of
Rashbihari Panda etc. Vs State of Orissa
Supreme Court Of India · AIR 1969 SC 1081 : (1969) 35 CLT 479 : (1969) 1 SCC 414 : (1969) 3 SCR 374
Constitution of India, 1950 — Article 14, 19, 19(1)Orissa Kendu Leaves (Control of Trade) Act, 1961 — Section 10
Supreme Court15 Jan 1969Dismissed
Kamta Prasad Upadhyaya Vs Sarjoo Prasad Tiwari and Others
Supreme Court Of India · (1969) 3 SCC 622
Supreme Court15 Jan 1969Dismissed
State of Orissa Vs Raghunath Sahu
Supreme Court Of India · (1969) 35 CLT 885 : (1969) 1 UJ 35
Constitution of India, 1950 — Article 133(1)
Supreme Court13 Jan 1969Allowed
State of Gujarat Vs Shantilal Mangaldas & Ors
Supreme Court Of India · AIR 1969 SC 634 : (1970) 72 BOMLR 1 : (1969) GLR 879 : (1969) 1 SCC 509 : (1969) 3 SCR 341
Bombay Town Planning Act, 1954 — Section 53, 67, 71Constitution of India, 1950 — Article 14, 19(1), 31, 31(2)
Supreme Court13 Jan 1969Partly Allowed
Riasat Vs State of U.P.
Supreme Court Of India · (1969) 1 UJ 37
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court12 Jan 1969Dismissed
Vallabbhai Nathabhai Vs Bai jivi and Others
Supreme Court Of India · AIR 1969 SC 1190 : (1969) MhLj 938 : (1969) 1 SCC 392 : (1969) 3 SCR 309
Constitution Of India, 1950 — Article 227Bombay Tenancy And Agricultural Lands Act, 1948 — Section 2(18), 15, 15(1), 29(1), 29(2), 31, 31A, 37, 44, 45, 61, 63, 64, 65, 70(b), 70(n), 74, 84, 84(a), 84(b), 84(c)
Supreme Court10 Jan 1969Dismissed
State of West Bengal Vs Jugal Kishore More & Anr
Supreme Court Of India · AIR 1969 SC 1171 : (1969) CriLJ 1559 : (1969) 1 SCC 440 : (1969) 3 SCR 320
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 439, 82Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 123
Supreme Court09 Jan 1969Dismissed
Maganbhai Ishwarbhai Patel Vs Union of India and Anr Manikant Tiwari etc. Vs Union of India (UOI) and Another etc.
Supreme Court Of India · AIR 1969 SC 783 : (1970) 3 SCC 400 : (1969) 3 SCR 254
Evidence Act, 1872 — Section 113
Supreme Court09 Jan 1969Dismissed
Lalroukung Vs Maokho Lal Thangjom
Supreme Court Of India · (1969) 1 UJ 12
Representation of the People Act, 1951 — Section 123, 123(2), 123(3)
Supreme Court09 Jan 1969Allowed
Wire-Netting Stores and Another Vs Delhi Development Authority and Others
Supreme Court Of India · (1969) 3 SCC 415
Constitution of India, 1950 — Article 226, 32Easements Act, 1882 — Section 60Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 4, 4(3), 5, 7(2)
Supreme Court08 Jan 1969Dismissed
Dahari Rai Vs State of U.P.
Supreme Court Of India · (1969) 1 UJ 10
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court07 Jan 1969Dismissed
Mudi Gowda Gowdappa Sankh Vs Ram Chandra Ravagowda Sankh
Supreme Court Of India · AIR 1969 SC 1076 : (1970) MhLj 392 : (1969) 1 SCC 386 : (1969) 3 SCR 245