Supreme Court03 Feb 1969Dismissed
Workmen of Sur Iron and Steel Co. (P) Ltd. Vs Sur Iron and Steel Co. (P) Ltd. and Another
Supreme Court Of India · (1969) 18 FLR 223 : (1971) 1 LLJ 570 : (1970) 3 SCC 618
Industrial Disputes Act, 1947 — Section 9
COURT ARCHIVE
Supreme Court Of India judgments
59,782 judgments · page 2,757 of 2,990
Supreme Court03 Feb 1969Dismissed
Raghunath & Ors Vs Kedar Nath
Supreme Court Of India · AIR 1969 SC 1316 : (1969) 1 SCC 497 : (1969) 3 SCR 497
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 4, 53
Supreme Court02 Feb 1969Dismissed
Ambika Sharan Singh Vs Mahant Mahadeva and Giri and Others
Supreme Court Of India · (1969) 3 SCC 492
Representation of the People Act, 1951 — Section 100(1)
Supreme Court31 Jan 1969Allowed
Abdul Karim and Others Vs State of West Bengal
Supreme Court Of India · AIR 1969 SC 1028 : (1969) CriLJ 1446 : (1969) 1 SCC 433 : (1969) 3 SCR 479
Constitution of India, 1950 — Article 22(5), 32Preventive Detention Act, 1950 — Section 13, 3(2), 8
Supreme Court31 Jan 1969dismissed
Padrauna Rajkrishna Sugar Works Ltd.& Ors Vs Land Reforms Commissioner, U.P. & Ors
Supreme Court Of India · AIR 1969 SC 897 : (1970) 75 ITR 358 : (1969) RD 128 : (1969) 1 SCC 485 : (1969) 3 SCR 468
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 51Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279, 286, 286(1)
Supreme Court30 Jan 1969Dismissed
Dalchand Jain Vs Narayan Shankar Trivedi and Another
Supreme Court Of India · (1969) 3 SCC 685
Supreme Court30 Jan 1969Allowed
Durga Das Khanna Vs The Commissioner of Income Tax, Calcutta
Supreme Court Of India · AIR 1969 SC 775 : (1969) 72 ITR 796 : (1969) 1 SCC 429 : (1969) 3 SCR 462
Transfer of Property Act, 1882 — Section 105
Supreme Court30 Jan 1969Allowed
Municipal Committee, Amritsar & Anr Vs State of Punjab & Ors
Supreme Court Of India · AIR 1969 SC 1100 : (1969) 1 SCC 475 : (1969) 3 SCR 447
Constitution of India, 1950 — Article 19, 19(1), 19(6), 31, 31(2)Punjab Cattle Fairs (Regulation) Act, 1967 — Section 15, 3, 3(1), 4
Supreme Court30 Jan 1969Dismissed
Lal Rajendra Bahadursingh Vs The State of M.P.
Supreme Court Of India · (1970) JLJ 53 : (1969) 1 UJ 82
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 24(1)
Supreme Court29 Jan 1969Allowed
Sihor Electricity Works Ltd. Vs The Gujarat Electricity Board and Anr
Supreme Court Of India · AIR 1969 SC 770 : (1969) GLR 1004 : (1969) 1 SCC 423 : (1969) 3 SCR 438
Electricity (Supply) Act, 1948 — Section 19(1)
Supreme Court28 Jan 1969Dismissed
Rana Vidya Bhushan Singh Vs Ratiram
Supreme Court Of India · (1969) 1 UJ 86
Registration Act, 1908 — Section 49
Supreme Court27 Jan 1969Dismissed
Laxman Prasad Vaidya Vs Gangadhar Yadeorao Tamaskar
Supreme Court Of India · (1969) 1 UJ 72
Supreme Court27 Jan 1969
Commissioner of Gift Tax, Kerala Vs George Kuruvilla
Supreme Court Of India · (1969) 74 ITR 328 : (1970) 3 SCC 817
Gift Tax Act, 1958 — Section 5(1)
Supreme Court27 Jan 1969Dismissed
State of Gujarat Vs Girjorirao Ramchandrarao
Supreme Court Of India · (1969) 1 UJ 89
Bombay Merged Territories Miscellaneous Alienations Abolition Act, 1955 — Section 15(1)Constitution of India, 1950 — Article 372
Supreme Court27 Jan 1969Dismissed
D.R. Gurushantappa Vs Abdul Khuddus Anwar & Ors
Supreme Court Of India · AIR 1969 SC 744 : (1969) LabIC 1139 : (1969) 1 SCC 466 : (1969) 3 SCR 425
Constitution of India, 1950 — Article 102(1), 191, 309, 58(2), 66(4)
Supreme Court27 Jan 1969Allowed
Commissioner of Income Tax, Kerala Vs Associated Engineering Corporation (P.) Ltd.
Supreme Court Of India · (1970) 75 ITR 357
Income Tax Act, 1922 — Section 23A, 34(3)
Supreme Court24 Jan 1969dismissed
Kanti Prasad Jayshanker Yagnik Vs Purshottamdas Ranchhoddas Patel and Others
Supreme Court Of India · AIR 1969 SC 851 : (1969) 1 SCC 455 : (1969) 3 SCR 400
Evidence Act, 1872 — Section 159, 160, 161Representation of the People Act, 1951 — Section 100(1), 123(2), 123(3)
Supreme Court24 Jan 1969Dismissed
Sheodhan Singh Vs Mohan Lal Gautam
Supreme Court Of India · AIR 1969 SC 1024 : (1969) 1 SCC 408 : (1969) 3 SCR 417
Constitution of India, 1950 — Article 356(1)
Supreme Court23 Jan 1969Allowed
In Re: Adhir Kumar Sharma
Supreme Court Of India · (1969) 1 UJ 58
Preventive Detention Act, 1950 — Section 3(2)
Supreme Court23 Jan 1969Dismissed
Karimji Rehmanji Chaipo Vs A.T. Kundiwala
Supreme Court Of India · (1969) 1 UJ 59
Representation of the People Act, 1951 — Section 130