Supreme Court14 Feb 1969Allowed
Commissioner of Income Tax, Kerala Vs Manick Sons
Supreme Court Of India · AIR 1969 SC 1122 : (1969) 74 ITR 1 : (1969) 1 SCC 671 : (1969) 3 SCR 708(1)
Income Tax Act, 1922 — Section 33(4)
COURT ARCHIVE
Supreme Court Of India judgments
59,782 judgments · page 2,755 of 2,990
Supreme Court13 Feb 1969Allowed
Bhawani Das Vs Jagjiwan Ram and Others
Supreme Court Of India · (1969) 3 SCC 874
Representation of the People Act, 1951 — Section 87
Supreme Court13 Feb 1969Allowed
P. Madurai Pillai Vs G. Aiyalu Naidu
Supreme Court Of India · (1969) 1 UJ 122
Supreme Court13 Feb 1969Dismissed
Firm Ishardas Devichand & Anr Vs R. B. Prakash Chand & Anr
Supreme Court Of India · AIR 1969 SC 938 : (1969) 1 SCC 664 : (1969) 3 SCR 677
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Constitution of India, 1950 — Article 136East Punjab Urban Rent Restriction Act, 1949 — Section 4
Supreme Court13 Feb 1969Allowed
Malini Ayyappa Naicker (Now Dead) through L.R. etc. etc. Vs Seth Manghraj Udhavadas Firm by Managing Partner Chathurthuj Chhabildas (Dead) Thereafter by I.Ss. And Others
Supreme Court Of India · AIR 1969 SC 1344 : (1969) 1 SCC 688 : (1969) 3 SCR 698
Civil Procedure Code, 1908 (CPC) — Section 100(1), 115Provincial Insolvency Act, 1920 — Section 53, 75(1)
Supreme Court13 Feb 1969Allowed
State Bank of India Vs Ghamandi Ram (Dead) through Gurbax Rai
Supreme Court Of India · AIR 1969 SC 1330 : (1969) 2 SCC 33 : (1969) 3 SCR 681
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13
Supreme Court13 Feb 1969Dismissed
Patel Bhuder Mavji etc. Vs Jat Mamdaji Kalaji (Deceased) through L. Ks. Jat Saheb Khan M
Supreme Court Of India · AIR 1969 SC 1196 : (1969) GLR 919 : (1969) 2 SCC 139 : (1969) 3 SCR 690
Transfer of Property Act, 1882 — Section 72(b), 76
Supreme Court12 Feb 1969Allowed
The Income Tax Officer, Special Investigation Circle, Indore Vs Rustomji
Supreme Court Of India · (1969) 3 SCC 880
Income Tax Act, 1922 — Section 34, 34(1)(a)
Supreme Court12 Feb 1969Allowed
Commissioner of Income Tax, West Bengal III Vs Kamal Singh Rampuria
Supreme Court Of India · (1970) 75 ITR 157
Income Tax Act, 1922 — Section 66
Supreme Court12 Feb 1969Dismissed
P.M. Mohammed Meerakhan Vs Commissioner of Income Tax, Ernakulam
Supreme Court Of India · AIR 1969 SC 1053 : (1969) 73 ITR 735 : (1969) 2 SCC 25 : (1969) 3 SCR 659
Supreme Court12 Feb 1969Dismissed
Deputy Commissioner of Agricultural Income Tax and Sale Tax Vs M/s Palampadam Plantations Ltd. Kottayam
Supreme Court Of India · AIR 1969 SC 930 : (1969) 1 SCC 662 : (1969) 3 SCR 674 : (1969) 24 STC 231
Kerala General Sales Tax Act, 1963 — Section 2
Supreme Court12 Feb 1969Dismissed
Delhi Administration Vs Chanan Shah
Supreme Court Of India · (1969) 1 SCC 737 : (1969) 3 SCR 653
Punjab Police Rules, 1934 — Rule 38
Supreme Court12 Feb 1969Dismissed
M. R. GOYEL, PROP. M/S MILKHIRAM BROS. BOMBAY @APPELLANT @has THE COMMISSIONER OF INCOME TAX, BOMBAY CITY 1, BOMBAYI
Supreme Court Of India · AIR 1969 SC 859 : (1969) 73 ITR 698 : (1969) 1 SCC 659 : (1969) 3 SCR 669
Income Tax Act, 1961 — Section 34
Supreme Court12 Feb 1969Dismissed
Workmen of Kettlewell Bullen and Co. Ltd. Vs The Kettlewell Bullen and Co. Ltd.
Supreme Court Of India · (1969) 1 UJ 208
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5, 6Industrial Disputes Act, 1947 — Section 10
Supreme Court12 Feb 1969Dismissed
Samant N. Balkrishna etc. Vs George Fernandez and Ors.etc
Supreme Court Of India · AIR 1969 SC 1201 : (1969) 3 SCC 238 : (1969) 3 SCR 603
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Supreme Court11 Feb 1969Allowed
Hanuman Mining Corporation Ltd. Vs The Commissioner of Sales Tax, Madhya Pradesh, Indore
Supreme Court Of India · (1969) 3 SCC 648 : (1970) 25 STC 60
Central Sales Tax Act, 1956 — Section 3(a)
Supreme Court11 Feb 1969Partly Allowed
Hazara Singh Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1969 SC 951 : (1969) CriLJ 1428 : (1969) 2 SCC 22
Penal Code, 1860 (IPC) — Section 307, 308, 325, 326Uttar Pradesh Police Regulations, 1948 — Regulation 104
Supreme Court11 Feb 1969Dismissed
Sheik Abdul Rehman Vs Jagat Ram Aryan
Supreme Court Of India · AIR 1969 SC 1111 : (1969) 1 SCC 667 : (1969) 3 SCR 597
Constitution of Jammu and Kashmir, 1956 — Section 51Jammu and Kashmir Representation of the People Act, 1957 — Section 47(2)
Supreme Court11 Feb 1969Dismissed
Nathuram Mirdha Vs Gordhan Soni
Supreme Court Of India · (1969) 1 UJ 146 : (1969) WLN 9
Conduct of Elections Rules, 1961 — Rule 47, 92(2)
Supreme Court11 Feb 1969Allowed
Seth Anand Kumar Vs Abnash Kaur
Supreme Court Of India · (1969) 2 UJ 115
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25