Supreme Court07 Mar 1969Allowed
Maharaj Kishan Vs Janendra Kumar Jain
Supreme Court Of India · (1969) 2 UJ 280
Civil Procedure Code, 1908 (CPC) — Section 115Delhi and Ajmer Rent Control Act, 1952 — Section 35
COURT ARCHIVE
Supreme Court Of India judgments
59,782 judgments · page 2,753 of 2,990
Supreme Court07 Mar 1969Dismissed
Mohammed Ismail Vs Nanney Lal
Supreme Court Of India · AIR 1970 SC 1919 : (1969) 1 SCC 727 : (1969) 3 SCR 894
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 3(3), 7
Supreme Court07 Mar 1969Dismissed
V. P. Gopala Rao Vs Public Prosecutor, Andhra Pradesh
Supreme Court Of India · AIR 1970 SC 66 : (1970) CriLJ 22 : (1969) 18 FLR 397 : (1970) 2 LLJ 59 : (1969) 1 SCC 704 : (1969) 3 SCR 875
Andhra Pradesh Factories Rules, 1950 — Rule 3, 5(3)Factories Act, 1948 — Section 2
Supreme Court07 Mar 1969Allowed
Malojirao Narasingarao Shitole Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1969 SC 953 : (1969) JLJ 403 : (1969) MPLJ 479 : (1969) MPLJ 470 : (1969) 2 SCC 723 : (1969) 3 SCR 901
Madhya Bharat Abolition of Jagirs Act, 1951 — Section 29Revenue Administration and Ryotwari Land Revenue and Tenancy Act, 2007 — Section 149(2), 34
Supreme Court06 Mar 1969Dismissed
Ram Nath Vs Chhaju Ram
Supreme Court Of India · (1969) 2 UJ 269
Jammu and Kashmir Representation of the People Act, 1957 — Section 108
Supreme Court01 Mar 1969Dismissed
Tulsipur Sugar Company Ltd. Vs State of U.P. and Others
Supreme Court Of India · AIR 1970 SC 70 : (1969) 2 LLJ 662 : (1969) 2 SCC 100 : (1970) 1 SCR 35
Civil Procedure Code, 1908 (CPC) — Section 152Industrial Disputes (Central) Rules, 1957 — Rule 28Uttar Pradesh Industrial Disputes Act, 1947 — Section 6
Supreme Court27 Feb 1969Allowed
State of Punjab and Others Vs Chandu Lal Kishori Lal and Others
Supreme Court Of India · AIR 1969 SC 1073 : (1969) 1 SCC 695 : (1969) 3 SCR 849 : (1970) 25 STC 52
Punjab Sales Tax Act, 1948 — Section 2(ff), 5(2)(a)(vi)Central Sales Tax Act, 1956 — Section 2(c), 14, 15, 15(a), 15(b)
Supreme Court27 Feb 1969dismissed
Jai Narain Vs Kishan Chand
Supreme Court Of India · AIR 1969 SC 1165 : (1969) 1 SCC 724 : (1969) 3 SCR 855
Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)Delhi Rent Control Act, 1958 — Section 14(1), 57(2)
Supreme Court27 Feb 1969Dismissed
Momammad Abdul Khader Ibrahim Sahib Vs Chidambaram Mudaliar
Supreme Court Of India · (1969) 2 UJ 266
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
Supreme Court26 Feb 1969dismissed
V. Venugopala Ravi Varma Rajah Vs Union of India & Anr
Supreme Court Of India · AIR 1969 SC 1094 : (1969) 74 ITR 49 : (1969) 1 SCC 681 : (1969) 3 SCR 827
Constitution of India, 1950 — Article 14
Supreme Court26 Feb 1969Dismissed
Jindal Oil Mills & Ors Vs Godhra Electricity Co. Ltd.
Supreme Court Of India · AIR 1969 SC 1225 : (1969) GLR 1036 : (1969) 1 SCC 781 : (1969) 3 SCR 836
Electricity (Supply) Act, 1948 — Section 57, 57(2)
Supreme Court24 Feb 1969Dismissed
H.V. Kamath Vs Ch. Nitiraj Singh
Supreme Court Of India · AIR 1970 SC 211 : (1969) 1 SCC 601 : (1969) 3 SCR 813
Representation of the People Act, 1951 — Section 123(1)(A), 123(7)
Supreme Court24 Feb 1969Dismissed
Kerala State Electricity Board Vs Ulahannan Markose
Supreme Court Of India · (1969) 1 UJ 259
Civil Procedure Code, 1908 (CPC) — Section 115Telegraph Act, 1885 — Section 10, 13, 16, 16(3)
Supreme Court24 Feb 1969dismissed
Commissioner of Income Tax, Madras Vs S. Chenniappa Mudaliar
Supreme Court Of India · AIR 1969 SC 1068 : (1969) 74 ITR 41 : (1969) 1 SCC 591 : (1969) 3 SCR 818
Appellate Tribunal Rules, 1946 — Rule 24Income Tax Act, 1922 — Section 33(4)
Supreme Court24 Feb 1969Dismissed
State of Vindhya Pradesh (now M F.) Vs Mordhwaj Singh
Supreme Court Of India · (1960) JLJ 793
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 14, 254, 31AGovernment of Part C States Act, 1951 — Section 22
Supreme Court21 Feb 1969Dismissed
Khila Dhish and Others Vs Mool Chand and Others
Supreme Court Of India · (1969) 3 SCC 411
Supreme Court21 Feb 1969Dismissed
Mahadeo Mandar Vs Lilo Mandar
Supreme Court Of India · (1969) 1 UJ 155
Supreme Court20 Feb 1969Dismissed
Mehanga Singh Vs Sunder Chand
Supreme Court Of India · (1969) 1 UJ 181
Supreme Court20 Feb 1969Disposed Of
Karam Chand Thapar & Bros. (P) Ltd. Vs Commissioner of I.T. (Central), Calcutta
Supreme Court Of India · AIR 1969 SC 1241 : (1969) 74 ITR 26 : (1969) 1 SCC 616 : (1969) 3 SCR 796
Income Tax Act, 1922 — Section 24, 24(1), 24(2), 6, 66(1)