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Supreme Court Of India judgments

59,782 judgments · page 2,752 of 2,990

Supreme Court12 Mar 1969Disposed Of

Swaran Lata Ghosh Vs H.K. Banerjee and Anr

Supreme Court Of India · AIR 1969 SC 1167 : (1969) 1 SCC 709 : (1969) 3 SCR 976

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 3, Order 20 Rule 4, Order 20 Rule 5
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Supreme Court11 Mar 1969Allowed

Giani Ram & Ors Vs Ramjilal & Ors

Supreme Court Of India · AIR 1969 SC 1144 : (1970) 72 PLR 9 : (1969) 71 PLR 996 : (1969) 1 SCC 813 : (1969) 3 SCR 944

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Hindu Succession Act, 1956 — Section 2, 4(1)Punjab Custom (Power to Contest) Act, 1920 — Section 6
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Supreme Court10 Mar 1969Dismissed

Sub-Divisional Officer, Mandla Vs Pirma Gond

Supreme Court Of India · (1969) MPLJ 713 : (1969) 1 UJ 302

Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 5Madhya Pradesh Land Revenue Code, 1959 — Section 251(1)
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Supreme Court10 Mar 1969Dismissed

State of Maharashtra Vs Bhaishankar Avalram Joshi & Another

Supreme Court Of India · AIR 1969 SC 1302 : (1970) 72 BOMLR 342 : (1970) 20 FLR 289 : (1969) GLR 851 : (1969) LabIC 1534 : (1969) 1 SCC 804 : (1969) 3 SCR 917

Bombay Reorganisation Act, 1960 — Section 60, 60(2), 61Constitution of India, 1950 — Article 311(2)
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