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Supreme Court Of India judgments

59,782 judgments · page 2,754 of 2,990

Supreme Court19 Feb 1969dismissed

Sukhram Singh and Another Vs Harbheji

Supreme Court Of India · AIR 1969 SC 1114 : (1969) RD 100 : (1969) 1 SCC 609 : (1969) 3 SCR 752

Land Reforms Act — Section 157, 21, 240Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10(1)
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Supreme Court19 Feb 1969Allowed

Rani Bai Vs Yadunandan Ram & Anr

Supreme Court Of India · AIR 1969 SC 1118 : (1969) 17 BLJR 972 : (1970) MhLj 191 : (1970) MPLJ 122 : (1969) 1 SCC 604 : (1969) 3 SCR 789

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3Criminal Procedure Code, 1898 (CrPC) — Section 145Hindu Womens Right to Property Act, 1937 — Section 3(2)
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Supreme Court19 Feb 1969Allowed

Praga Tools Corporation Vs Shri C.A. Imanual & Ors

Supreme Court Of India · AIR 1969 SC 1306 : (1969) 19 FLR 140 : (1969) 2 LLJ 749 : (1969) 2 LLJ 479 : (1969) 1 SCC 585 : (1969) 3 SCR 773

Industrial Disputes Act, 1947 — Section 12, 18(1), 19(2), 2, 25(F)Minimum Wages Act, 1948 — Section 5
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Supreme Court18 Feb 1969Dismissed

Hindustan Steel Ltd. Vs M/s Dilip Construction Company

Supreme Court Of India · AIR 1969 SC 1238 : (1969) 17 BLJR 1074 : (1970) JLJ 56 : (1970) MhLj 111 : (1970) MhLj 110 : (1970) MPLJ 59 : (1969) 1 SCC 597 : (1969) 3 SCR 736

Arbitration Act, 1940 — Section 30, 33Stamp Act, 1899 — Section 35, 36, 42, 42(1), 42(2)
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