Supreme Court06 Dec 1968Allowed
Union of India Vs Radha Kissen Agarwalla & Anr
Supreme Court Of India · AIR 1969 SC 762 : (1969) 1 SCC 225 : (1969) 3 SCR 28
Provident Funds Act, 1925 — Section 3
COURT ARCHIVE
Supreme Court Of India judgments
59,782 judgments · page 2,760 of 2,990
Supreme Court06 Dec 1968Allowed
Soli Pestonji Majoo & Ors Vs Gangadhar Khomka
Supreme Court Of India · AIR 1969 SC 600 : (1969) 1 SCC 220 : (1969) 3 SCR 33
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 4(5), 34, 47
Supreme Court05 Dec 1968Allowed
P. Bhima Reddy Vs State of Mysore & Ors
Supreme Court Of India · AIR 1969 SC 655 : (1969) 1 SCC 68 : (1969) 3 SCR 14
Mysore Excise (Disposal of Privileges of Retail Vend of Liquors) Rules, 1967 — Rule 17, 17(2), 19
Supreme Court04 Dec 1968Dismissed
B. Shankara Rao Badami & Ors Vs The State of Mysore & Anr
Supreme Court Of India · AIR 1969 SC 453 : (1969) 1 SCC 1 : (1969) 3 SCR 1
Constitution of India, 1950 — Article 31Karnataka (Personal and Miscellaneous) Inams Abolition Act, 1954 — Section 12, 3, 9
Supreme Court04 Dec 1968Dismissed
R.M. Seshadri Vs G. Vasantha Pai
Supreme Court Of India · AIR 1969 SC 692 : (1969) 2 AnWR 50 : (1969) 1 SCC 27 : (1969) 2 SCR 1019
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14Representation of the People Act, 1951 — Section 123(5)
Supreme Court03 Dec 1968Partly Allowed
K Manickchand & Ors Vs Elias Saleh Mohamed Sait & Anr
Supreme Court Of India · AIR 1969 SC 751 : (1969) 1 SCC 206 : (1969) 2 SCR 1061
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 9Constitution of India, 1950 — Article 133Transfer of Property Act, 1882 — Section 60, 76, 77, 83
Supreme Court03 Dec 1968Dismissed
Kaushalya Devi & Ors Vs Shri K.L. Bansal
Supreme Court Of India · AIR 1970 SC 838 : (1969) 1 SCC 59 : (1969) 2 SCR 1048
Criminal Procedure Code, 1898 (CrPC) — Section 47Delhi and Ajmer Rent Control Act, 1952 — Section 13
Supreme Court03 Dec 1968Partly Allowed
K. Manickchand & Ors Vs Elias Saleh Mohamed Sait & Ors
Supreme Court Of India · AIR 1969 SC 671 : (1969) 1 SCC 52 : (1969) 2 SCR 1082
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11Mysore Money Lenders Act, 1939 — Section 17
Supreme Court03 Dec 1968Dismissed
Payment of Wages Inspector Vs Surajmal Mehta & Anr
Supreme Court Of India · AIR 1969 SC 590 : (1969) 17 BLJR 821 : (1969) 18 FLR 284 : (1969) 1 LLJ 762 : (1969) MhLj 848 : (1969) MPLJ 820 : (1969) 2 SCR 1051
Industrial Disputes Act, 1947 — Section 25F, 25FF, 25FFF, 33C(2)Payment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
Supreme Court02 Dec 1968
Nishi Kant Jha Vs The State of Bihar
Supreme Court Of India · AIR 1969 SC 422 : (1969) 17 BLJR 731 : (1969) CriLJ 671 : (1969) 1 SCC 347 : (1969) 2 SCR 1033
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 201, 302, 465
Supreme Court29 Nov 1968Dismissed
Prabhakar V. Sinari Vs Shanker Anant Verlekar
Supreme Court Of India · AIR 1969 SC 686 : (1969) CriLJ 1057 : (1969) 2 SCR 1013
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 149, 341, 342, 352, 435
Supreme Court28 Nov 1968Allowed
State of Andhra Pradesh Vs Kokkiliagada Meerayya and Anr
Supreme Court Of India · AIR 1970 SC 771 : (1969) 1 SCC 161
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 403Penal Code, 1860 (IPC) — Section 148, 323, 324, 325
Supreme Court28 Nov 1968dismissed
Parsram and Anr Vs Shivchand and Ors
Supreme Court Of India · AIR 1969 SC 597 : (1969) 1 SCC 20 : (1969) 2 SCR 997
Constitution of India, 1950 — Article 341
Supreme Court28 Nov 1968Allowed
Malkiat Singh and Another Vs The State of Punjab
Supreme Court Of India · (1969) 1 SCC 157
Essential Commodities Act, 1955 — Section 3(1), 7, 8
Supreme Court27 Nov 1968Dismissed
L.D. Healy Vs State of Uttar Pradesh
Supreme Court Of India · (1969) 1 SCC 149 : (1969) 2 SCR 948
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 353, 356, 356(1)Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 5(1)
Supreme Court27 Nov 1968Dismissed
Shashibushan Prasad Mishra & Anr Vs Babuji Rai & Ors
Supreme Court Of India · AIR 1970 SC 809 : (1970) 18 BLJR 455 : (1969) 2 SCR 971
Supreme Court27 Nov 1968dismissed
Goka Ramalingam Vs Boddu Abraham & Anr
Supreme Court Of India · AIR 1970 SC 741 : (1969) 1 SCC 24 : (1969) 2 SCR 992
Constitution of India, 1950 — Article 341
Supreme Court27 Nov 1968Allowed
Workmen of Indian Express (P) Ltd. Vs The Management
Supreme Court Of India · AIR 1970 SC 737 : (1970) 20 FLR 157 : (1970) 2 LLJ 132 : (1969) 1 SCC 228 : (1969) 2 SCR 913
Supreme Court27 Nov 1968Allowed
Khushro S.Gandhi & Ors Vs N.A. Gujder & Ors
Supreme Court Of India · AIR 1970 SC 1468 : (1969) 1 SCC 358 : (1969) 2 SCR 959
Civil Procedure Code, 1908 (CPC) — Section 115, 24
Supreme Court27 Nov 1968Allowed
Parry & Co. Ltd. Vs P.C. Pal & Ors
Supreme Court Of India · AIR 1970 SC 1334 : (1971) 21 FLR 266 : (1970) 2 LLJ 429 : (1969) 2 SCR 976
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FWest Bengal Industrial Disputes Rules, 1958 — Rule 77(1)