Supreme Court30 Apr 1974dismissed
Pandia Nadar and Others Vs The State of Tamil Nadu
Supreme Court Of India · AIR 1974 SC 2044 : (1974) 2 SCC 539 : (1975) 1 SCR 333
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,613 of 2,990
Supreme Court29 Apr 1974Disposed Of
Pradip Kumar Das and Others Vs State of West Bengal and Others
Supreme Court Of India · AIR 1974 SC 2151 : (1974) CriLJ 1476 : (1975) 3 SCC 335 : (1974) SCC(Cri) 943 : (1975) 1 SCR 327 : (1974) 6 UJ 408
Maintenance of Internal Security Act, 1971 — Section 14, 14(2)
Supreme Court26 Apr 1974Disposed Of
The Ahmedabad St. Xavier''s College Society and Another Vs State of Gujarat and Another
Supreme Court Of India · AIR 1974 SC 1389 : (1974) 1 SCC 717 : (1975) 1 SCR 173
Constitution of India, 1950 — Article 14, 19, 25, 26, 27, 28, 29, 29(1), 30, 30(1), 30(2), 32, 226Gujarat University Act, 1949 — Section 33A, 33A(1), 40, 41, 51A, 52AKerala University Act of 1969 — Section 48, 49
Supreme Court26 Apr 1974Dismissed
S.K.G. Sugar Ltd. Vs State of Bihar and Others
Supreme Court Of India · AIR 1974 SC 1533 : (1974) 4 SCC 827 : (1975) 1 SCR 312
Bihar Sugar Factories Control (Amendment) Ordinance, 1969 — Section 66(1)Bihar Sugar Factories Control Act, 1937 — Section 16(1)Bihar Sugar Factories Control Ordinance, 1968 — Section 35(3)
Supreme Court26 Apr 1974Dismissed
Andhra Industrial Works Vs Chief Controller of Imports and Others
Supreme Court Of India · AIR 1974 SC 1539 : (1974) 2 SCC 348 : (1975) 1 SCR 321 : (1974) 6 UJ 361
Constitution of India, 1950 — Article 19(1), 32
Supreme Court25 Apr 1974Dismissed
S. Chandra Sekharan and Others Vs Govt. of Tamil Nadu and Others
Supreme Court Of India · AIR 1974 SC 1543 : (1974) 2 SCC 196 : (1974) 6 UJ 345
Constitution of India, 1950 — Article 32
Supreme Court24 Apr 1974Dismissed
Krishna Chandra Tandon Vs The Union of India (UOI)
Supreme Court Of India · AIR 1974 SC 1589 : (1974) LabIC 1010 : (1974) 4 SCC 374
Constitution of India, 1950 — Article 133
Supreme Court23 Apr 1974Allowed
The Press Trust of India and Another Vs Union of India (UOI) and Others The Indian National Press (Bombay) and Others Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1974 SC 1044 : (1974) 29 FLR 67 : (1974) LabIC 716 : (1974) 4 SCC 638 : (1975) 3 SCR 499
Constitution of India, 1950 — Article 14, 19, 31Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 10, 9
Supreme Court23 Apr 1974Allowed
Central Inland Water Transport Corporation Limited Vs The Workmen and Another
Supreme Court Of India · AIR 1974 SC 1604 : (1974) 29 FLR 56 : (1974) LabIC 1018 : (1974) 4 SCC 696 : (1975) 1 SCR 153
Industrial Disputes Act, 1947 — Section 25FF, 33C(2)
Supreme Court23 Apr 1974Allowed
Mattulal Vs Radhelal
Supreme Court Of India · (1975) JLJ 1
Delhi Rent Control Act, 1958 — Section 14(1), 39(2)Madhya Bharat Accommodation Control Act, 1955 — Section 4Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
Supreme Court23 Apr 1974Allowed
Jagta Vs State of Haryana
Supreme Court Of India · AIR 1974 SC 1545 : (1974) CriLJ 1010 : (1974) 4 SCC 747 : (1974) SCC(Cri) 657 : (1975) 1 SCR 165
Penal Code, 1860 (IPC) — Section 302, 376, 511
Supreme Court23 Apr 1974Partly Allowed
H.L. Mehra Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1974 SC 1281 : (1974) LabIC 984 : (1974) 4 SCC 396 : (1975) 1 SCR 138
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(5)
Supreme Court23 Apr 1974Allowed
Mattulal Vs Radhe Lal
Supreme Court Of India · AIR 1974 SC 1596 : (1974) MPLJ 752 : (1974) 2 SCC 365 : (1975) 1 SCR 127 : (1974) 6 UJ 348
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
Supreme Court18 Apr 1974dismissed
S.S. Sandhu and Others Vs Fertilizer Corporation of India Ltd.
Supreme Court Of India · AIR 1974 SC 1967 : (1974) 29 FLR 83 : (1974) LabIC 1290 : (1974) 2 LLJ 373 : (1974) 4 SCC 384
Industrial Disputes Act, 1947 — Section 10, 18, 34
Supreme Court17 Apr 1974Dismissed
S. Kodar Vs State of Kerala
Supreme Court Of India · AIR 1974 SC 2272 : (1974) 4 SCC 422 : (1975) 1 SCR 121 : (1974) 34 STC 73
Constitution of India, 1950 — Article 14, 19(1)
Supreme Court16 Apr 1974Allowed
Bishan Sarup Gupta and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1974 SC 1618 : (1974) LabIC 1090 : (1975) 3 SCC 116 : (1975) 1 SCR 104
Supreme Court16 Apr 1974Dismissed
Dhan Singh Ramkrishna Chaudhari and Others Vs Laxminarayan Ramkishan and Another
Supreme Court Of India · AIR 1974 SC 1613 : (1975) MhLj 22 : (1974) 2 SCC 293 : (1975) 1 SCR 94 : (1974) 6 UJ 382
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14, 25(2), 29Transfer of Property Act, 1882 — Section 114
Supreme Court15 Apr 1974Allowed
Sankaran Govindan Vs Lakshmi Bharathi and Others
Supreme Court Of India · AIR 1974 SC 1764 : (1975) 3 SCC 351 : (1975) 1 SCR 57
Civil Procedure Code, 1908 (CPC) — Section 11, 13Evidence Act, 1872 — Section 41
Supreme Court15 Apr 1974Allowed
Onkarnath Singh and Others Vs The State of U.P.
Supreme Court Of India · AIR 1974 SC 1550 : (1974) CriLJ 1015 : (1975) 3 SCC 276 : (1974) SCC(Cri) 884 : (1975) 1 SCR 80
Criminal Procedure Code, 1973 (CrPC) — Section 342, 87, 88Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 307
Supreme Court11 Apr 1974Dismissed
The State of Maharashtra and Others Vs Association of Maharashtra Education Services Class II Officers and Others
Supreme Court Of India · AIR 1974 SC 2184 : (1974) LabIC 1422 : (1974) 4 SCC 706
Constitution of India, 1950 — Article 133, 226, 227