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Supreme Court Of India judgments

59,791 judgments · page 2,611 of 2,990

Supreme Court06 Aug 1974Dismissed

Babar Ali Vs State of Maharashtra

Supreme Court Of India · AIR 1974 SC 1866 : (1974) CriLJ 1283 : (1975) 3 SCC 160 : (1974) SCC(Cri) 754 : (1974) 6 UJ 490

Criminal Procedure Code, 1973 (CrPC) — Section 151, 54Maintenance of Internal Security Act, 1971 — Section 10, 3Penal Code, 1860 (IPC) — Section 380, 454
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Supreme Court01 Aug 1974Disposed Of

Kaviraj Basudevanand Vs Mahant Harihar Gir (Dead) and Others

Supreme Court Of India · AIR 1974 SC 1991 : (1975) 23 BLJR 205 : (1976) 9 PLJR 8 : (1974) 2 SCC 514 : (1975) 1 SCR 590 : (1974) 6 UJ 484

Bihar Land Reforms Act, 1950 — Section 10, 12, 2, 6, 9Mines and Minerals (Development and Regulation) Act, 1957 — Section 6
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Supreme Court30 Jul 1974dismissed

G.S. Gill and Others Vs The State of Punjab and Others

Supreme Court Of India · AIR 1974 SC 1898 : (1974) 29 FLR 202 : (1974) 2 LLJ 368 : (1975) 3 SCC 73 : (1975) 1 SCR 586 : (1975) 1 SLJ 167 : (1974) 6 UJ 454

Administrative Service (Cadre) Rules, 1954 — Rule 9Constitution of India, 1950 — Article 311
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Supreme Court26 Jul 1974Allowed

Charan Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1975 SC 246 : AIR 1974 SC 246 : (1974) CriLJ 1253 : (1975) 3 SCC 39 : (1974) SCC(Cri) 735 : (1975) 1 SCR 561

Criminal Procedure Code, 1973 (CrPC) — Section 342, 374Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court23 Jul 1974dismissed

Mulkh Raj Sikka Vs Delhi Administration

Supreme Court Of India · AIR 1974 SC 1723 : (1974) CriLJ 1171 : (1975) 3 SCC 2 : (1974) SCC(Cri) 698

Criminal Procedure Code, 1973 (CrPC) — Section 207, 207A, 207A(4), 207A(5), 342Evidence Act, 1872 — Section 33
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Supreme Court18 Jul 1974Dismissed

Bhagwan Dass Vs State of Rajasthan

Supreme Court Of India · AIR 1974 SC 1699 : (1974) CriLJ 1168 : (1974) 4 SCC 781 : (1974) SCC(Cri) 691 : (1974) 6 UJ 461

Penal Code, 1860 (IPC) — Section 302, 307
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Supreme Court17 Jul 1974Allowed

Shiv Singh Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1974 SC 2307 : (1975) CriLJ 26 : (1974) 4 SCC 785 : (1974) SCC(Cri) 695

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 109, 302, 303
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Supreme Court16 Jul 1974dismissed

Mangal Singh Vs State of U.P.

Supreme Court Of India · AIR 1975 SC 76 : (1975) CriLJ 36 : (1975) 3 SCC 290 : (1974) SCC(Cri) 898 : (1974) 6 UJ 465

Penal Code, 1860 (IPC) — Section 302
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