COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,610 of 2,990

Supreme Court14 Aug 1974dismissed

Jagdev Daulata Mahadik and Others Vs Govindrao Balwantrao through Lrs. and Others

Supreme Court Of India · AIR 1974 SC 1877 : (1974) MhLj 877 : (1974) MPLJ 896 : (1974) 2 SCC 467 : (1974) 6 UJ 511

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4Transfer of Property Act, 1882 — Section 41

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Supreme Court13 Aug 1974Dismissed

Ajodhya Bhagat and Others Vs The State of Bihar and Others

Supreme Court Of India · AIR 1974 SC 1886 : (1974) 2 SCC 501 : (1974) 6 UJ 504

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4

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Supreme Court13 Aug 1974Dismissed

Iqbal Ismail Sodawala Vs The State of Maharashtra and Others Iqbal Ismail Sodawala Vs Registrar, Hon''ble High Court, Bombay

Supreme Court Of India · AIR 1974 SC 1880 : (1974) CriLJ 1291 : (1975) 3 SCC 140 : (1974) SCC(Cri) 764 : (1975) 1 SCR 710

Bombay High Court (Appellate Side) Rules, 1960 — Rule 25Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 108, 99Criminal Procedure Code, 1973 (CrPC) — Section 366(1), 367(1), 371(1), 419, 420

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Supreme Court13 Aug 1974Dismissed

State of U.P. Vs Harihar Bux Singh and Another

Supreme Court Of India · AIR 1974 SC 1890 : (1974) CriLJ 1297 : (1975) 3 SCC 167 : (1974) SCC(Cri) 799 : (1974) 6 UJ 501

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 303, 34

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Supreme Court12 Aug 1974Dismissed

Nalangora Inasu Pyleth Vs S.T. Varee and Others

Supreme Court Of India · (1975) 4 SCC 465 : (1974) 6 UJ 499

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Supreme Court12 Aug 1974Dismissed

Kuju Collieries Ltd. Vs Jharkhand Mines Ltd. and Others

Supreme Court Of India · AIR 1974 SC 1892 : (1975) 23 BLJR 233 : (1974) 29 FLR 379 : (1976) 9 PLJR 13 : (1974) 2 SCC 533 : (1975) 1 SCR 703

Contract Act, 1872 — Section 2, 24, 65, 66, 70

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Supreme Court09 Aug 1974Allowed

Sethu Madhavan Nair and Others Vs The State of Kerala

Supreme Court Of India · AIR 1974 SC 1857 : (1974) CriLJ 1279 : (1975) 3 SCC 150 : (1974) SCC(Cri) 774 : (1975) 1 SCR 673

Criminal Procedure Code, 1973 (CrPC) — Section 147, 342, 417Penal Code, 1860 (IPC) — Section 148, 149, 248, 302, 341

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Supreme Court09 Aug 1974Allowed

H.V. Rajan Vs C.N. Gopal and Others

Supreme Court Of India · AIR 1975 SC 261 : AIR 1974 SC 261 : (1975) 4 SCC 302 : (1974) 6 UJ 494

Transfer of Property Act, 1882 — Section 105, 110

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Supreme Court09 Aug 1974Disposed Of

Lokenath Tolaram and Others Vs B.N. Rangawani and Others

Supreme Court Of India · AIR 1975 SC 279 : AIR 1974 SC 279 : (1974) 2 SCC 589

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Supreme Court09 Aug 1974Dismissed

Shahoodul Haque Vs The Registrar, Co-operative Societies, Bihar and Another

Supreme Court Of India · AIR 1974 SC 1896 : (1974) 29 FLR 205 : (1974) LabIC 1276 : (1975) 3 SCC 108 : (1974) 6 UJ 492

Constitution of India, 1950 — Article 136, 311

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Supreme Court09 Aug 1974Allowed

Shri K. Ramadas Shenoy Vs The Chief Officers, Town Municipal Council, Udipi and Others

Supreme Court Of India · AIR 1974 SC 2177 : (1974) 2 SCC 506 : (1975) 1 SCR 680 : (1974) 6 UJ 553

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Supreme Court09 Aug 1974Dismissed

Surendra Pal and Others Vs Dr. (Mrs.) Saraswati Arora and Another

Supreme Court Of India · AIR 1974 SC 1999 : (1974) 2 SCC 600 : (1975) 1 SCR 687

Evidence Act, 1872 — Section 103, 111, 114Penal Code, 1860 (IPC) — Section 302, 350

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Supreme Court08 Aug 1974Dismissed

T.V.R.V. Radhakrishnana Chettiar and Others Vs State of Tamil Nadu

Supreme Court Of India · AIR 1974 SC 1862 : (1974) 2 SCC 496 : (1974) 6 UJ 527

Tamil Nadu Panchayats Act, 1994 — Section 125

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Supreme Court08 Aug 1974Dismissed

Rahim Khan Vs Khurshid Ahmed and Others

Supreme Court Of India · AIR 1975 SC 290 : AIR 1974 SC 290 : (1974) 2 SCC 660 : (1975) 1 SCR 643

Criminal Procedure Code, 1973 (CrPC) — Section 144Evidence Act, 1872 — Section 35, 47Representation of the People Act, 1951 — Section 116A

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Supreme Court08 Aug 1974Dismissed

Mysore State Road Transport Corporation Vs Mysore State Transport Appellate Tribunal

Supreme Court Of India · AIR 1974 SC 1940 : (1974) 2 SCC 750 : (1975) 1 SCR 615

Motor Vehicles Act, 1939 — Section 2(28A), 68C, 68D, 68E, 68F

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Supreme Court08 Aug 1974Disposed Of

Smt. Asha Devi Vs Dukhi Sao and Another

Supreme Court Of India · AIR 1974 SC 2048 : (1975) 23 BLJR 229 : (1974) 2 SCC 492 : (1975) 1 SCR 611

Civil Procedure Code, 1908 (CPC) — Section 100, 101

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Supreme Court07 Aug 1974Dismissed

Sawal Das Vs State of Bihar

Supreme Court Of India · AIR 1974 SC 2276 : (1974) CriLJ 1306 : (1975) PLJR 170 : (1975) 8 PLJR 170 : (1975) 3 SCC 156 : (1974) SCC(Cri) 780 : (1975) 1 SCR 607 : (1974) 6 UJ 515

Penal Code, 1860 (IPC) — Section 201, 302, 304, 34, 423(1)

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Supreme Court06 Aug 1974Dismissed