COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,608 of 2,990

Supreme Court10 Sept 1974Dismissed

Bharatpur Motor Workers Co-operative Society Ltd. and Others Vs State of Uttar Pradesh and Another Bharat Bus Service, Alwar and Others Vs The State of U.P. and Another

Supreme Court Of India · AIR 1975 SC 40 : (1974) 2 SCC 702 : (1975) 2 SCR 37 : (1974) 6 UJ 586

Motor Vehicles Act, 1939 — Section 68C, 68D

Read judgment

Supreme Court10 Sept 1974Dismissed

P. Dasa Muni Reddy Vs P. Appa Rao

Supreme Court Of India · AIR 1974 SC 2089 : (1975) MhLj 262 : (1975) MPLJ 272 : (1974) 2 SCC 725 : (1975) 2 SCR 32 : (1974) 6 UJ 640

Evidence Act, 1872 — Section 44

Read judgment

Supreme Court09 Sept 1974Disposed Of

Sk. Serajul Vs State of West Bengal

Supreme Court Of India · AIR 1975 SC 1517 : (1975) 2 SCC 78

Maintenance of Internal Security Act, 1971 — Section 3

Read judgment

Supreme Court09 Sept 1974Disposed Of

D. Bhuvan Mohan Patnaik and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1974 SC 2092 : (1975) CriLJ 556 : (1975) 3 SCC 185 : (1974) SCC(Cri) 803 : (1975) 2 SCR 24

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 46, 46(2), 46(3), 66Penal Code, 1860 (IPC) — Section 224

Read judgment

Supreme Court06 Sept 1974Allowed

Ajit Kumar Kaviraj Vs District Magistrate, Birbhum and Another

Supreme Court Of India · AIR 1974 SC 1917 : (1974) CriLJ 1304 : (1975) 3 SCC 264 : (1974) SCC(Cri) 872 : (1975) 2 SCR 21

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 491

Read judgment

Supreme Court05 Sept 1974Dismissed

C.P. Sikh Regular Motor Service and Others Vs The State of Maharashtra and Others

Supreme Court Of India · AIR 1974 SC 1905 : (1974) MhLj 887 : (1974) 2 SCC 579 : (1975) 2 SCR 10

Motor Vehicles Act, 1939 — Section 2(1), 68C

Read judgment

Supreme Court05 Sept 1974Dismissed

Commissioner of Wealth Tax, U.P. and Another Vs Kundan Lal Behari Lal

Supreme Court Of India · AIR 1976 SC 1150 : (1975) 99 ITR 581 : (1975) 4 SCC 844

Wealth Tax Act, 1957 — Section 18(2A), 34(1)

Read judgment

Supreme Court05 Sept 1974Dismissed

Suru Mallick Vs State of West Bengal

Supreme Court Of India · AIR 1974 SC 2305 : (1974) CriLJ 1534 : (1975) 4 SCC 470 : (1974) 6 UJ 560

Read judgment

Supreme Court05 Sept 1974Dismissed

Remington Rand of India Limited Vs Thiru R. Jambulingam

Supreme Court Of India · AIR 1974 SC 1915 : (1975) 30 FLR 31 : (1975) 1 LLJ 450 : (1975) 3 SCC 254 : (1975) 2 SCR 17

Industrial Disputes Act, 1947 — Section 33Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(2)

Read judgment

Supreme Court04 Sept 1974Dismissed

The Commissioner of Income Tax, Bombay City Vs Shri R.H. Pandi, Managing Trustees of Trust, Bombay

Supreme Court Of India · AIR 1974 SC 2269 : (1974) 29 FLR 314 : (1974) 2 SCC 627 : (1975) 2 SCR 7 : (1974) 6 UJ 558

Supreme Court Rules, 1966 — Order 6 Rule 2(14)

Read judgment

Supreme Court03 Sept 1974Allowed

Mrs. Tehmi P. Sidhwa and Others Vs Shib Banerjee and Sons Pvt. Ltd. and Another

Supreme Court Of India · AIR 1974 SC 1912 : (1974) 2 SCC 574 : (1975) 2 SCR 1 : (1974) 6 UJ 532

Registration Act, 1908 — Section 17, 17(1)(b), 17(2)

Read judgment

Supreme Court03 Sept 1974Dismissed

G.R. Luthra, Additional District Judge, Delhi Vs LT. Governor, Delhi and Others

Supreme Court Of India · AIR 1974 SC 1908 : (1974) LabIC 1280 : (1975) 3 SCC 258 : (1975) 1 SCR 974 : (1974) 6 UJ 793

Delhi Higher Judicial Services Rules, 1970 — Rule 6(3)

Read judgment

Supreme Court03 Sept 1974Dismissed

N. Krishnaih Setty Vs Gopalakrishna and Others

Supreme Court Of India · AIR 1974 SC 1911 : (1974) 2 SCC 624 : (1975) 1 SCR 970 : (1974) 6 UJ 550

Civil Procedure Code, 1908 (CPC) — Section 11, 65Mysore Agriculturists Relief Act, 1928 — Section 14

Read judgment

Supreme Court30 Aug 1974Dismissed

Kesaven Velayudha Panicker Vs State of Kerala

Supreme Court Of India · AIR 1974 SC 1918 : (1974) CriLJ 1305 : (1975) 3 SCC 295 : (1974) SCC(Cri) 903

Penal Code, 1860 (IPC) — Section 302

Read judgment

Supreme Court30 Aug 1974Dismissed

Saraswati Industrial Syndicate Ltd. and Others Vs Union of India (UOI)

Supreme Court Of India · AIR 1975 SC 460 : AIR 1974 SC 460 : (1974) 2 SCC 630 : (1975) 1 SCR 956

Constitution of India, 1950 — Article 226

Read judgment

Supreme Court30 Aug 1974dismissed

The Commissioner for Hindu Religious and Charitable Endowments and Others Vs K. Eranna and Others

Supreme Court Of India · AIR 1974 SC 2076 : (1974) 2 SCC 585 : (1974) 6 UJ 531

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 39, 41

Read judgment

Supreme Court28 Aug 1974Disposed Of

Shri Umed Vs Raj Singh and Others

Supreme Court Of India · AIR 1975 SC 43 : (1975) 1 SCC 76 : (1975) 1 SCR 918

Representation of the People Act, 1951 — Section 123(1)(A), 30, 37, 55A, 79

Read judgment

Supreme Court28 Aug 1974Disposed Of

Mohanlal Ishvardas Panchal Vs The Union of India (UOI) and Others

Supreme Court Of India · AIR 1974 SC 2133 : (1974) 2 SCC 570 : (1975) 1 SCR 950 : (1974) 6 UJ 537

Administration of Evacuee Property Act, 1950 — Section 10(2), 2(1A)

Read judgment

Supreme Court27 Aug 1974Dismissed

Gian Devi Vs The Superintendent, Nari Niketan, Delhi and Others

Supreme Court Of India · (1976) 3 SCC 234 : (1976) SCC(Cri) 387

Penal Code, 1860 (IPC) — Section 363, 366, 376

Read judgment

Supreme Court27 Aug 1974Disposed Of

Bishan Chand and Others Vs Sarbjit Singh and Others

Supreme Court Of India · AIR 1975 SC 73 : (1975) LabIC 1 : (1975) 3 SCC 178 : (1975) 1 SCR 914 : (1974) 6 UJ 548

States Reorganisation Act, 1956 — Section 115(7)

Read judgment