Supreme Court09 Oct 1974Dismissed
The State of Punjab Vs Bhagat Ram
Supreme Court Of India · AIR 1974 SC 2335 : (1974) 29 FLR 439 : (1974) LabIC 1442 : (1975) 1 SCC 155 : (1975) 2 SCR 370 : (1974) 6 UJ 664
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,606 of 2,990
Supreme Court08 Oct 1974Dismissed
Dilawarsab Babusab Mullasab and Others Vs Special Land Acquisition Officer
Supreme Court Of India · AIR 1974 SC 2333 : (1975) 1 SCC 158 : (1974) 6 UJ 685
Land Acquisition Act, 1894 — Section 18, 4(1), 9
Supreme Court08 Oct 1974Dismissed
Superintendent and Remembrancer of Legal Affairs, West Bengal Vs Mohan Singh and Others
Supreme Court Of India · AIR 1975 SC 1002 : AIR 1974 SC 1002 : (1975) CriLJ 812 : (1975) 77 PLR 147 : (1975) 3 SCC 706
Criminal Procedure Code, 1973 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 109, 304A
Supreme Court07 Oct 1974Allowed
Raj Kumar Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 536 : (1975) 30 FLR 370 : (1975) LabIC 120 : (1975) 3 SCC 458 : (1974) 6 UJ 653
Supreme Court07 Oct 1974Dismissed
P.S. Sadasivaswamy Vs State of Tamil Nadu
Supreme Court Of India · AIR 1974 SC 2271 : (1974) 29 FLR 433 : (1974) LabIC 1431 : (1975) 1 SCC 152 : (1975) 2 SCR 356 : (1974) 6 UJ 654
Constitution of India, 1950 — Article 226
Supreme Court04 Oct 1974Dismissed
Lalai @ Dindoo and Another Vs State of U.P.
Supreme Court Of India · AIR 1974 SC 2118 : (1974) CriLJ 1393 : (1975) 3 SCC 273 : (1974) SCC(Cri) 881 : (1974) 6 UJ 656
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court04 Oct 1974Dismissed
Imam Shaik Vs State of West Bengal
Supreme Court Of India · AIR 1974 SC 2131 : (1974) CriLJ 1463 : (1975) 3 SCC 298 : (1974) SCC(Cri) 906 : (1974) 6 UJ 650
Maintenance of Internal Security Act, 1971 — Section 3Penal Code, 1860 (IPC) — Section 379
Supreme Court04 Oct 1974Dismissed
Maneksha Ardeshir Irani and Another Vs Manekji Edulji Mistry and Others
Supreme Court Of India · AIR 1974 SC 2123 : (1974) 2 SCC 621 : (1975) 2 SCR 341 : (1974) 6 UJ 691
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 4B, 88B(1), 88B(2)Transfer of Property Act, 1882 — Section 106
Supreme Court04 Oct 1974Dismissed
International Cotton Corpn. (P) Ltd. Ors. Vs Commercial Tax Officer, Hubli, and Others
Supreme Court Of India · AIR 1975 SC 1604 : (1975) 3 SCC 585 : (1975) 2 SCR 345 : (1975) 35 STC 1 : (1974) 6 UJ 702
Central Sales Tax (Amendment) Act, 1969 — Section 10Central Sales Tax Act, 1956 — Section 6(1A), 8(2), 8(2A)
Supreme Court04 Oct 1974Allowed
Noor Chand Sheikh Vs The State of West Bengal
Supreme Court Of India · AIR 1974 SC 2120 : (1974) CriLJ 1394 : (1975) 3 SCC 306 : (1974) SCC(Cri) 914
Penal Code, 1860 (IPC) — Section 147, 379, 461, 511
Supreme Court04 Oct 1974Dismissed
Kamroonissa Vs The State of Maharashtra
Supreme Court Of India · AIR 1974 SC 2117 : (1974) CriLJ 1392 : (1975) 3 SCC 272 : (1974) SCC(Cri) 880 : (1974) 6 UJ 682
Penal Code, 1860 (IPC) — Section 379Probation of Offenders Act, 1958 — Section 3, 4
Supreme Court04 Oct 1974Dismissed
INTERNATIONAL COTTON CORPORATION (P) LTD. Vs COMMERCIAL TAX OFFICER, HUBLI and Others (CIVIL APPEAL NO. 514 OF 1970). M. BASAPPA AND BROS. ETC. ETC. v. COMMERCIAL TAX OFFICER and Others (CIVIL APPEAL NOS. 166-173, 181-243 OF 1973). RALLIS IN
Supreme Court Of India · (1974) 3 CTR 265
Central Sales Tax Act, 1956 — Section 3, 6, 8, 9Constitution of India, 1950 — Article 14
Supreme Court03 Oct 1974Dismissed
Government of India and Another Vs C.A. Balakrishnan and Others
Supreme Court Of India · AIR 1975 SC 1498 : (1975) 30 FLR 29 : (1975) LabIC 162 : (1975) 1 LLJ 301 : (1975) 3 SCC 256 : (1974) 6 UJ 744
Supreme Court03 Oct 1974Dismissed
Acharya Maharajshri Narendra Prasadji Anandprasadji Maharaj and Others Vs The State of Gujarat and Others
Supreme Court Of India · AIR 1974 SC 2098 : (1975) 1 SCC 11 : (1975) 2 SCR 317 : (1974) 6 UJ 693
Constitution of India, 1950 — Article 14, 19, 26, 31, 31(2)
Supreme Court03 Oct 1974Dismissed
Dattatreya Shanker Mote and Others Vs Anand Chintaman Datar and Others
Supreme Court Of India · (1974) 2 SCC 799 : (1975) 2 SCR 224
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 34 Rule 15, Order 34 Rule 4, Order 34 Rule 6, 11Registration Act, 1908 — Section 48Specific Relief Act, 1877 — Section 27
Supreme Court03 Oct 1974Allowed
State of Gujarat Vs Jamnadas G. Pabri and Others
Supreme Court Of India · AIR 1974 SC 2233 : (1975) 1 SCC 138 : (1975) 2 SCR 330
Gujarat Panchayats Act, 1961 — Section 303A, 303A(1)
Supreme Court03 Oct 1974
Bhola Bhuiya Vs The State of West Bengal
Supreme Court Of India · AIR 1974 SC 2122 : (1974) CriLJ 1462 : (1975) 3 SCC 253 : (1974) SCC(Cri) 871
Constitution of India, 1950 — Article 22(5)
Supreme Court03 Oct 1974Allowed
Shri Kanwar Lal Gupta Vs Amar Nath Chawla and Others
Supreme Court Of India · AIR 1975 SC 308 : AIR 1974 SC 308 : (1975) 3 SCC 646 : (1975) 2 SCR 259
Evidence Act, 1872 — Section 123, 35Representation of the People Act, 1951 — Section 123(6), 77
Supreme Court01 Oct 1974Dismissed
The State of Andhra Pradesh and Another Vs K. Jayaraman and Others
Supreme Court Of India · AIR 1975 SC 633 : (1975) 30 FLR 1 : (1975) LabIC 385 : (1975) 1 LLJ 256 : (1974) 2 SCC 738 : (1974) 6 UJ 683
Constitution of India, 1950 — Article 226
Supreme Court01 Oct 1974Dismissed
Binod Bihari Mahato Vs State of Bihar and Others
Supreme Court Of India · AIR 1974 SC 2125 : (1974) CriLJ 1457 : (1975) 3 SCC 328 : (1974) SCC(Cri) 936 : (1975) 2 SCR 215
Constitution of India, 1950 — Article 32Maintenance of Internal Security Act, 1971 — Section 3(1)