Supreme Court17 Oct 1974Allowed
Shri Bhagwan Dutt Vs Smt. Kamla Devi and Another
Supreme Court Of India · AIR 1975 SC 83 : (1975) CriLJ 40 : (1975) 2 SCC 386 : (1975) 2 SCR 483
Criminal Procedure Code, 1973 (CrPC) — Section 125, 438
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,605 of 2,990
Supreme Court17 Oct 1974dismissed
Bankatlal Vs State of Rajasthan
Supreme Court Of India · AIR 1975 SC 522 : AIR 1974 SC 522 : (1975) CriLJ 439 : (1975) 4 SCC 598 : (1975) 2 SCR 470
Constitution of India, 1950 — Article 22(5)Maintenance of Internal Security Act, 1971 — Section 3(1), 8(1)
Supreme Court17 Oct 1974dismissed
Biran Singh and Others Vs The State of Bihar
Supreme Court Of India · AIR 1975 SC 87 : (1975) CriLJ 44 : (1975) 4 SCC 161
Penal Code, 1860 (IPC) — Section 302, 323, 34, 99
Supreme Court16 Oct 1974dismissed
Commissioner of Income Tax, Hyderabad Vs Nawab Mir Barkat Ali Khan Bahadur
Supreme Court Of India · AIR 1975 SC 838 : (1974) 97 ITR 246 : (1975) 4 SCC 360 : (1975) 2 SCR 453
Income Tax Act, 1922 — Section 66(1)
Supreme Court16 Oct 1974Dismissed
Commissioner of Income Tax, Hyderabad Vs Barkat Ali Khan Bahadur
Supreme Court Of India · (1974) 10 SC CK 0036
Trusts Act, 1882 — Section 58
Supreme Court16 Oct 1974Dismissed
Income Tax Officer, Income Tax-cum-Wealth Tax Circle II, Hyderabad Vs Nawab Mir Barkat Ali Khan Bahadur, Hyderabad
Supreme Court Of India · AIR 1975 SC 703 : AIR 1974 SC 703 : (1974) 97 ITR 239 : (1975) 4 SCC 370 : (1975) 2 SCR 464 : (1974) 6 UJ 711
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 16(3), 34Income Tax Act, 1961 — Section 147, 148
Supreme Court16 Oct 1974dismissed
Shri Parvez Qadir Vs Union of India (UOI)
Supreme Court Of India · AIR 1975 SC 446 : AIR 1974 SC 446 : (1975) 2 LLJ 306 : (1975) 4 SCC 318 : (1975) 2 SCR 432 : (1975) 1 SLJ 130
All India Services (Amendment) Act, 1963 — Section 3Constitution of India, 1950 — Article 226Forest Service (Initial Recruitment) Regulations Rules, 1966 — Regulation 4, 5
Supreme Court15 Oct 1974Dismissed
Sitala Prasad Shaw Vs State of West Bengal
Supreme Court Of India · (1974) 10 SC CK 0048
Constitution of India, 1950 — Article 22(5)
Supreme Court15 Oct 1974Allowed
Chandra Mohan and Others Vs Saubhag Singh and Others
Supreme Court Of India · (1975) JLJ 260
Constitution of India, 1950 — Article 133, 226, 227Specific Relief Act, 1877 — Section 9
Supreme Court15 Oct 1974Allowed
The Appellate Asstt. Commissioner and Others Vs L.M.S. Sadak Tamby and Co. and Others State of Tamil Nadu Vs A.M. Safiullah and Co.
Supreme Court Of India · AIR 1974 SC 2344 : (1974) 3 CTR 252 : (1975) 3 SCC 371 : (1975) 2 SCR 427 : (1975) 35 STC 42 : (1974) 6 UJ 643
Constitution of India, 1950 — Article 286Tamil Nadu General Sales Tax (Special Provisions) Act, 1964 — Section 2(1)
Supreme Court15 Oct 1974Allowed
State of U.P. Vs Mahendra Singh and Others State of U.P. Vs Karan Singh and Arjun Singh
Supreme Court Of India · AIR 1975 SC 455 : (1975) CriLJ 425 : (1975) 3 SCC 314 : (1974) SCC(Cri) 922 : (1975) 2 SCR 418
Penal Code, 1860 (IPC) — Section 141, 149, 201, 300, 302
Supreme Court14 Oct 1974Allowed
The Government of Mysore and Others Vs J.V. Bhat and Others
Supreme Court Of India · AIR 1975 SC 596 : AIR 1974 SC 596 : (1975) 1 SCC 110 : (1975) 2 SCR 407
Mysore Slum Areas (Improvement and Clearance) Act, 1958 — Section 10, 12(1), 3, 9
Supreme Court14 Oct 1974Dismissed
Charan Lal Sahu Vs Fakruddin Ali Ahmed and Others
Supreme Court Of India · AIR 1975 SC 1288 : (1975) 4 SCC 832
Constitution of India, 1950 — Article 71Presidential and Vice-Presidential Elections Act, 1952 — Section 5B, 5C
Supreme Court11 Oct 1974Allowed
Vatal Nagaraj Vs R. Dayanand Sagar
Supreme Court Of India · AIR 1975 SC 349 : AIR 1974 SC 349 : (1975) 4 SCC 127 : (1975) 2 SCR 384
Representation of the People Act, 1951 — Section 101, 123
Supreme Court11 Oct 1974Dismissed
P.J. Gupta and Co. Vs K. Venkatesan Merchant and Others
Supreme Court Of India · AIR 1974 SC 2331 : (1975) 1 SCC 46 : (1975) 2 SCR 401 : (1974) 6 UJ 687
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2), 30Transfer of Property Act, 1882 — Section 114
Supreme Court11 Oct 1974Dismissed
Dr. Ramakrishna Rawat Vs District Magistrate, Jabalpur and Another
Supreme Court Of India · AIR 1975 SC 90 : (1975) CriLJ 46 : (1975) 4 SCC 164
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 144, 151Maintenance of Internal Security Act, 1971 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307
Supreme Court10 Oct 1974Dismissed
Vakil Singh Vs The State of J. and K. and Another
Supreme Court Of India · AIR 1974 SC 2337 : (1975) CriLJ 7 : (1975) 3 SCC 545
Criminal Procedure Code, 1973 (CrPC) — Section 169Maintenance of Internal Security Act, 1971 — Section 4, 5, 8(1)
Supreme Court10 Oct 1974Dismissed
T.V. Sundram Iyengar and Sons Vs The State of Madras The Commissioner of Commercial Taxes, Mysore, Bangalore Vs M.G. Brothers
Supreme Court Of India · AIR 1974 SC 2309 : (1975) 3 SCC 424 : (1975) 2 SCR 372 : (1975) 35 STC 24
Supreme Court09 Oct 1974Dismissed
Mohd. Yasin Vs University of Kashmir, Srinagar and Others
Supreme Court Of India · AIR 1974 SC 2341 : (1975) LabIC 293 : (1975) 1 SCC 150 : (1974) 6 UJ 658
Constitution of India, 1950 — Article 226, 227
Supreme Court09 Oct 1974Allowed
Union of India (UOI) and Others Vs Exen Industries
Supreme Court Of India · AIR 1974 SC 2346 : (1975) 1 SCC 6 : (1975) 2 SCR 364 : (1974) 6 UJ 660