Supreme Court Of India Judgments

Supreme Court27 Aug 1974Dismissed

Godhu and Another Vs State of Rajasthan

Supreme Court Of India · AIR 1974 SC 2188 : (1974) CriLJ 1500 : (1975) 3 SCC 241 : (1974) SCC(Cri) 859 : (1975) 1 SCR 906

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 364

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Supreme Court27 Aug 1974dismissed

Maruti Bala Raut Vs Dashrath Babu Wathare and Others

Supreme Court Of India · AIR 1974 SC 2051 : (1974) MhLj 972 : (1974) 2 SCC 615 : (1975) 1 SCR 899

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2, 76Constitution of India, 1950 — Article 227

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Supreme Court26 Aug 1974dismissed

The Official Liquidator Vs Raghawa Desikachar and Others

Supreme Court Of India · AIR 1974 SC 2069 : (1975) 45 CompCas 136 : (1974) 2 SCC 741 : (1975) 1 SCR 890 : (1974) 6 UJ 783

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Companies Act, 1913 — Section 235

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Supreme Court23 Aug 1974Allowed

Aflatoon and Others Vs Lt. Governor of Delhi and Others

Supreme Court Of India · AIR 1974 SC 2077 : (1975) 4 SCC 285 : (1975) 1 SCR 802 : (1974) 6 UJ 765

Land Acquisition Act, 1894 — Section 2(d), 2(e), 3(e), 4, 4(1), 4(2), 5A, 6, 7, 9, 9(1), 15, 23, 24Land Acquisition Amendment And Validation Act, 1957 — Section 4(3)Delhi Development Act, 1957 — Section 4(3), 12, 12(1), 12(3), 15, 53A

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Supreme Court23 Aug 1974

Samsher Singh Vs State of Punjab and Another Ishwar Chand Agarwal Vs State of Punjab

Supreme Court Of India · AIR 1974 SC 2192 : (1974) 2 LLJ 465 : (1974) 2 SCC 831 : (1975) 1 SCR 814 : (1975) 1 SLJ 1

Constitution of India, 1950 — Article 53(1), 123, 131, 154, 154(1), 163, 166, 166(3), 234, 258(1), 268, 279Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 7(3)Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 9

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Supreme Court23 Aug 1974Dismissed

State of U.P. Vs Durga Prasad

Supreme Court Of India · AIR 1974 SC 2136 : (1974) CriLJ 1465 : (1975) 3 SCC 210 : (1974) SCC(Cri) 828 : (1975) 1 SCR 881

Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 160, 161, 161(2)Evidence Act, 1872 — Section 145, 25Penal Code, 1860 (IPC) — Section 191, 193, 228

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Supreme Court22 Aug 1974dismissed

Arjun Lal Gupta and Others Vs Mriganka Mohan Sur and Others

Supreme Court Of India · AIR 1975 SC 207 : AIR 1974 SC 207 : (1974) 2 SCC 586 : (1974) 6 UJ 546

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

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Supreme Court22 Aug 1974Dismissed

V.B. Raju Vs State of Gujarat and Others

Supreme Court Of India · AIR 1974 SC 2055 : (1974) LabIC 1362 : (1975) 3 SCC 171 : (1975) 1 SCR 797 : (1974) 6 UJ 543

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Supreme Court21 Aug 1974Dismissed

Swami Paramatmanand Saraswati and Another Vs Ramji Tripathi and Another

Supreme Court Of India · AIR 1974 SC 2141 : (1974) 2 SCC 695 : (1975) 1 SCR 790 : (1974) 6 UJ 607

Civil Procedure Code, 1908 (CPC) — Section 92

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Supreme Court21 Aug 1974Dismissed

Haradhan Saha Vs The State of West Bengal and Others Madan Lal Agarwala Vs The State of West Bengal and Others

Supreme Court Of India · AIR 1974 SC 2154 : (1974) CriLJ 1479 : (1975) 3 SCC 198 : (1974) SCC(Cri) 816 : (1975) 1 SCR 778

Constitution Of India, 1950 — Article 14, 19, 19(1)(f), 19(1)(g), 19(2), 19(3), 19(4), 19(5), 21, 22, 22(4), 22(5), 22(6), 22(7), 22(7)(b), 22(8), 31(2)Maintenance Of Internal Security Act, 1971 — Section 3, 3(2), 3(3), 3(4), 7, 8, 10, 11, 12, 14, 15Code Of Criminal Procedure, 1898 — Section 87, 88, 89

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Supreme Court20 Aug 1974Dismissed

Hari Singh Mann Vs State of Punjab and Others

Supreme Court Of India · AIR 1974 SC 2263 : (1974) LabIC 1427 : (1974) 2 LLJ 438 : (1975) 3 SCC 182 : (1975) 1 SCR 774 : (1974) 6 UJ 541

Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 9

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Supreme Court19 Aug 1974Allowed

Rajendra Rai and Others Vs The State of Bihar and Another

Supreme Court Of India · AIR 1974 SC 2145 : (1974) CriLJ 1471 : (1975) 3 SCC 193 : (1974) SCC(Cri) 811 : (1974) 6 UJ 591

Criminal Procedure Code, 1973 (CrPC) — Section 342, 417Penal Code, 1860 (IPC) — Section 149, 302

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Supreme Court16 Aug 1974Dismissed

The State of Punjab Vs Bhajan Singh and Others

Supreme Court Of India · AIR 1975 SC 258 : AIR 1974 SC 258 : (1975) CriLJ 282 : (1975) 4 SCC 472 : (1975) 1 SCR 747 : (1974) 6 UJ 597

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 201, 302, 34, 364

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Supreme Court16 Aug 1974Dismissed

V.V.V. Satyanarayana Vs G. Ramachandra Naidu and Others

Supreme Court Of India · AIR 1974 SC 2265 : (1974) 2 LLJ 435(2) : (1975) 3 SCC 175 : (1975) 1 SLJ 245 : (1974) 6 UJ 601

Andhra Pradesh State Legal Services Authority Rules, 1995 — Rule 3

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Supreme Court16 Aug 1974dismissed

Balak Ram Vs State of U.P. Mohd. Sayeed Khan and Others Vs State of U.P.

Supreme Court Of India · AIR 1974 SC 2165 : (1974) CriLJ 1486 : (1975) 3 SCC 219 : (1974) SCC(Cri) 837 : (1975) 1 SCR 753

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 164, 374Penal Code, 1860 (IPC) — Section 120

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Supreme Court16 Aug 1974Dismissed

Gurdit Singh Aulakh (Deceased) through Lrs. Vs The State of Punjab and Others

Supreme Court Of India · AIR 1974 SC 2058 : (1974) LabIC 1277 : (1974) 2 SCC 592 : (1975) 1 SCR 737 : (1974) 6 UJ 622

Business Rules — Rule 28(1)Sikh Gurdwaras Act, 1925 — Section 12(1), 12(2), 12(5)

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Supreme Court16 Aug 1974Allowed

Kartar Singh (Minor) through Guardian Bachan Singh Vs Surjan Singh (Dead) and Others

Supreme Court Of India · AIR 1974 SC 2161 : (1974) 2 SCC 559 : (1975) 1 SCR 742 : (1974) 6 UJ 603

Hindu Adoptions and Maintenance Act, 1956 — Section 11, 4

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Supreme Court16 Aug 1974Dismissed

Kali Kinkor Ganguly Vs Panna Banerjee and Others

Supreme Court Of India · AIR 1974 SC 1932 : (1974) 2 SCC 563 : (1975) 1 SCR 728 : (1974) 6 UJ 617

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Supreme Court14 Aug 1974Allowed

State of U.P. Vs Sheo Ram

Supreme Court Of India · AIR 1974 SC 2267 : (1975) CriLJ 14 : (1975) 3 SCC 136 : (1974) SCC(Cri) 760 : (1974) 6 UJ 508

Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323

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Supreme Court14 Aug 1974dismissed

Isha Valimohamed and Another Vs Haji Gulam Mohamad and Haji Dada Trust

Supreme Court Of India · AIR 1974 SC 2061 : (1974) 2 SCC 484 : (1975) 1 SCR 720 : (1974) 6 UJ 521

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 51Saurashtra Rent Control Act, 1951 — Section 13(1), 15Transfer of Property Act, 1882 — Section 111

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