COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,612 of 2,990

Supreme Court05 Jun 1974Disposed Of

In Re: Presidential Poll

Supreme Court Of India · AIR 1974 SC 1682 : (1974) 2 SCC 33 : (1975) 1 SCR 504

Constitution of India, 1950 — Article 143, 143(1), 170, 368, 54Delimitation Act, 1972 — Section 10(2), 10(4), 8Presidential and Vice-Presidential Elections Act, 1952 — Section 7

Supreme Court28 May 1974Allowed

Bablu Hembram and Others Vs State of West Bengal and Others

Supreme Court Of India · AIR 1974 SC 2279

Maintenance of Internal Security Act, 1971 — Section 14(2)

Supreme Court17 May 1974dismissed

Mysore State Road Transport Corporation Vs The Mysore Revenue Appellate Tribunal and Others

Supreme Court Of India · (1975) 4 SCC 192 : (1975) 1 SCR 493

Motor Vehicles (Amendment) Act, 1969 — Section 2Motor Vehicles Act, 1939 — Section 2, 57, 58E, 68C, 68G

Supreme Court17 May 1974Allowed

Francis alias Ponnan Vs State of Kerala Bhagwanta Vs State of Maharashtra

Supreme Court Of India · AIR 1974 SC 2281 : (1974) CriLJ 1310 : (1975) 3 SCC 825 : (1975) 1 SCR 485

Penal Code, 1860 (IPC) — Section 300

Supreme Court03 May 1974Dismissed

Jaikishan Dass Mull Vs Luchhiminarain Kanoria and Co.

Supreme Court Of India · AIR 1974 SC 1579 : (1974) 2 SCC 521

Forward Contracts (Regulation) Act, 1952 — Section 15(3A)

Supreme Court03 May 1974Dismissed

Fendan Naha Vs State of West Bengal

Supreme Court Of India · AIR 1975 SC 1005 : AIR 1974 SC 1005 : (1975) 3 SCC 30 : (1974) SCC(Cri) 726 : (1975) 1 SCR 483 : (1974) 6 UJ 460

Constitution of India, 1950 — Article 22(7)Maintenance of Internal Security Act, 1971 — Section 13

Supreme Court03 May 1974Dismissed

Sita Ram Sharma and Others Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1974 SC 1373 : (1974) 2 SCC 301 : (1974) 6 UJ 448

Motor Vehicles Act, 1939 — Section 68Rajasthan Motor Vehicles (Amendment) Ordinance, 1974 — Section 4Road Transport Corporations Act, 1950 — Section 19(2)

Supreme Court03 May 1974Dismissed

Mohammad Shujat Ali and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1974 SC 1631 : (1974) LabIC 1103 : (1976) 2 LLJ 115 : (1975) 3 SCC 76 : (1975) 1 SCR 449

Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 42States Reorganisation Act, 1956 — Section 115(7), 7

Supreme Court03 May 1974Dismissed

Chandrakant Ganpat Sovitkar and Another Vs State of Maharashtra

Supreme Court Of India · AIR 1974 SC 1290 : (1974) CriLJ 1044 : (1975) 3 SCC 16 : (1974) SCC(Cri) 712

Penal Code, 1860 (IPC) — Section 120, 34

Supreme Court02 May 1974Disposed Of

State of Mysore and Another Vs M.M. Thammaiah and Another M.M. Thammaiah and Another Vs State of Mysore and Another

Supreme Court Of India · AIR 1974 SC 1375 : (1974) 2 SCC 281 : (1975) 1 SCR 422 : (1974) 6 UJ 424

Constitution of India, 1950 — Article 19(1), 226, 31Karnataka Forest Rules, 1969 — Rule 10, 137Mysore Land Revenue Act, 1964 — Section 75(1)

Supreme Court02 May 1974Allowed

Carlose John and Another Vs State of Kerala

Supreme Court Of India · AIR 1974 SC 1115 : (1974) CriLJ 796 : (1975) 3 SCC 53 : (1974) SCC(Cri) 749 : (1974) 6 UJ 429

Penal Code, 1860 (IPC) — Section 302, 323, 34, 425, 427

Supreme Court02 May 1974Dismissed

Sri Siddhi Vinayaka Coconut and Co. and Others Vs State of Andhra Pradesh and Others Chodisetty Chandra Rao and Co. and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1974 SC 1111 : (1974) 4 SCC 835 : (1975) 1 SCR 440 : (1974) 34 STC 103 : (1974) 6 UJ 470

Andhra Pradesh General Sales Tax Rules, 1957 — Rule 45Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 32

Supreme Court02 May 1974Dismissed

State of U.P. Vs Ram Swarup and Another

Supreme Court Of India · AIR 1974 SC 1570 : (1974) CriLJ 1035 : (1974) 4 SCC 764 : (1974) SCC(Cri) 674 : (1975) 1 SCR 409

Criminal Procedure Code, 1973 (CrPC) — Section 417(1), 426(2Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 100, 102, 302, 307, 34

Supreme Court02 May 1974Dismissed

Mohd. Shaukat Hussain Khan Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1974 SC 1480 : (1974) 2 SCC 376 : (1975) 1 SCR 429 : (1974) 6 UJ 433

Constitution of India, 1950 — Article 31Hyderabad Abolition of Inams and Cash Grants Act, 1954 — Section 12, 3, 3(1), 3(2)

Supreme Court01 May 1974Dismissed

Vishnu Dayal Mahendra Pal and Others Vs State of Uttar Pradesh and Another

Supreme Court Of India · AIR 1974 SC 1489 : (1974) 2 SCC 306 : (1975) 1 SCR 376 : (1974) 6 UJ 441

Constitution of India, 1950 — Article 14, 19, 19(1), 32Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 13, 13(1), 14, 16, 16(2)Uttar Pradesh Krishi Utpadan Mandi Niyamawali, 1965 — Rule 52(4), 70(4), 76

Supreme Court01 May 1974Dismissed

The Installment Supply Ltd. Vs S.T.O., Ahmedabad-I and Others

Supreme Court Of India · AIR 1974 SC 1105 : (1974) 4 SCC 739 : (1975) 1 SCR 386 : (1974) 34 STC 65

Central Sales Tax Act, 1956 — Section 4(2)Constitution of India, 1950 — Article 32Sales of Goods Act, 1930 — Section 4

Supreme Court01 May 1974Dismissed

Saligram Ruplal Khanna and Another Vs Kanwar Rajnath

Supreme Court Of India · AIR 1974 SC 1094 : (1974) 2 SCC 642 : (1975) 1 SCR 358

Civil Procedure Code, 1908 (CPC) — Section 80Partnership Act, 1932 — Section 42, 47

Supreme Court01 May 1974Allowed

Gojer Bros. (Pvt.) Ltd. Vs Shri Ratan Lal Singh

Supreme Court Of India · AIR 1974 SC 1380 : (1974) 2 SCC 453 : (1975) 1 SCR 394

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, 115Criminal Procedure Code, 1973 (CrPC) — Section 439(6)West Bengal Premises Tenancy Act, 1956 — Section 17D

Supreme Court30 Apr 1974Allowed

Chief Commissioner, Delhi and Others Vs Federation of Indian Chambers of Commerce and Industry, New Delhi and Others

Supreme Court Of India · AIR 1974 SC 1527 : (1974) 29 FLR 207 : (1974) LabIC 1004 : (1974) 2 LLJ 271 : (1975) 3 SCC 64 : (1975) 1 SCR 348 : (1974) 6 UJ 417

Delhi Shops and Establishments Act, 1954 — Section 2(27), 2(5)

Supreme Court30 Apr 1974dismissed

Kh. Fida Ali and Others Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1974 SC 1522 : (1974) 2 SCC 253 : (1975) 1 SCR 340 : (1974) 6 UJ 411

Constitution of India, 1950 — Article 14, 19, 31, 31A, 32