Constitution of India, 1950 — Article 14, 141, 19(1), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 260Penal Code, 1860 (IPC) — Section 120B, 161, 165, 165A, 302

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Supreme Court10 Apr 1974Allowed

Anil Kumar Bose Vs State of Bihar Raghunath Prasad Vs State of Bihar

Supreme Court Of India · AIR 1974 SC 1560 : (1974) CriLJ 1026 : (1974) 4 SCC 616 : (1974) SCC(Cri) 652 : (1974) 3 SCR 902 : (1974) 6 UJ 405

Penal Code, 1860 (IPC) — Section 34, 420

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Supreme Court10 Apr 1974Allowed

Gurdit Singh and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1974 SC 1791 : (1974) 2 SCC 260 : (1974) 3 SCR 896 : (1974) 6 UJ 304

Evidence Act, 1872 — Section 43Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32Punjab Land Revenue Code — Section 15

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Supreme Court10 Apr 1974Dismissed

State of Himachal Pradesh and Another Vs Union of India (UOI) and Others D.N. Gautam and Others Vs Governor, Himachal Pradesh and Others

Supreme Court Of India · AIR 1974 SC 1276 : (1974) LabIC 980 : (1975) 3 SCC 58 : (1974) 3 SCR 907

Punjab Reorganisation Act, 1966 — Section 82(6)

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Supreme Court09 Apr 1974Allowed

The Bihar State Board of Religious Trusts Vs Bhubneshwar Prasad Choudhary and Another

Supreme Court Of India · AIR 1974 SC 1123 : (1974) 22 BLJR 789 : (1974) 7 PLJR 433 : (1974) 2 SCC 288 : (1974) 3 SCR 867 : (1974) 6 UJ 294

Bihar Hindu Religious Trusts Act, 1950 — Section 2

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Supreme Court09 Apr 1974Allowed

Smt. Ganga Bai Vs Vijay Kumar and Others

Supreme Court Of India · AIR 1974 SC 1126 : (1974) MhLj 602 : (1974) MPLJ 629 : (1974) 2 SCC 393 : (1974) 3 SCR 882

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 4, Order 41 Rule 2, Order 41 Rule 3, Order 43 Rule 1

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Supreme Court09 Apr 1974Dismissed

Mohan Lal Pangasa Vs The State of U.P.

Supreme Court Of India · AIR 1974 SC 1144 : (1974) CriLJ 800 : (1974) 4 SCC 607 : (1974) SCC(Cri) 643 : (1974) 6 UJ 392

Constitution of India, 1950 — Article 136

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Supreme Court09 Apr 1974Dismissed

Bhajan Singh and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1974 SC 1564 : (1974) CriLJ 1029 : (1974) 4 SCC 568 : (1974) SCC(Cri) 604 : (1974) 3 SCR 891

Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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Supreme Court09 Apr 1974Dismissed

Management Committee T.K. Ghosh''s Academy Vs T.C. Palit and Others

Supreme Court Of India · AIR 1974 SC 1495 : (1975) PLJR 49 : (1975) 8 PLJR 49 : (1974) 2 SCC 354 : (1974) 3 SCR 872 : (1974) 6 UJ 310

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133, 133(1)Transfer of Property Act, 1882 — Section 106

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Supreme Court08 Apr 1974Allowed

Vasant Krishnarao Paturkar and Another Vs D.R. Majramkar and Others

Supreme Court Of India · AIR 1974 SC 1502 : (1974) LabIC 1001 : (1975) 3 SCC 162 : (1974) 3 SCR 857

Bombay Reorganisation Act, 1960 — Section 81, 83Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 226

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Supreme Court08 Apr 1974Dismissed

Khem Karan and Others Vs The State of U.P. and Another

Supreme Court Of India · AIR 1974 SC 1567 : (1974) CriLJ 1033 : (1974) 76 PLR 677 : (1974) 4 SCC 603 : (1974) SCC(Cri) 639 : (1974) 3 SCR 863 : (1974) 6 UJ 389

Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 34

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Supreme Court05 Apr 1974Allowed