Supreme Court03 Apr 1974Allowed
THE STATE OF KERALA Vs M/S. MOOLJI VISSANJI.
Supreme Court Of India · (1974) 3 CTR 174
Kerala General Sales Tax Act, 1963 — Section 35
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,615 of 2,990
Supreme Court03 Apr 1974Dismissed
Kesho Ram Vs Delhi Administration
Supreme Court Of India · AIR 1974 SC 1158 : (1974) CriLJ 814 : (1974) 4 SCC 509 : (1974) SCC(Cri) 545 : (1974) 3 SCR 827 : (1974) 6 UJ 397
Delhi Municipal Corporation Act, 1957 — Section 154, 161, 491Penal Code, 1860 (IPC) — Section 333, 353, 99
Supreme Court03 Apr 1974Allowed
Collector of Customs, Madras and Others Vs D. Bhoormall
Supreme Court Of India · AIR 1974 SC 859 : (1975) CriLJ 545 : (2003) 90 ECC 347 : (1985) 5 ECR 2284 : (1983) 13 ELT 1546 : (1974) 2 SCC 544 : (1974) SCC(Cri) 784 : (1974) 3 SCR 833
Evidence Act, 1872 — Section 106
Supreme Court03 Apr 1974Disposed Of
Papathi Ammal and Others Vs Veeramalai Vanniar (Dead) by Lrs. and Others
Supreme Court Of India · (1975) 3 SCC 475
Supreme Court03 Apr 1974Dismissed
Bhagwandas Keshwani and Another Vs State of Rajasthan
Supreme Court Of India · AIR 1974 SC 898 : (1974) CriLJ 751 : (1974) 4 SCC 611 : (1974) SCC(Cri) 647 : (1974) 6 UJ 356
Drugs and Cosmetics Act, 1940 — Section 18ADrugs and Cosmetics Rules, 1945 — Rule 65(4)Evidence Act, 1872 — Section 10, 11, 8
Supreme Court02 Apr 1974Dismissed
The Amalgamated Tea Estates Co. Ltd. Vs The State of Kerala Malayalam Plantations Ltd. Vs State of Kerala
Supreme Court Of India · AIR 1974 SC 849 : (1974) 94 ITR 479 : (1974) 4 SCC 415 : (1974) 3 SCR 820 : (1974) 6 UJ 476
Constitution of India, 1950 — Article 14, 48Kerala Agricultural Income Tax (Amendment) Act, 1970 — Section 2
Supreme Court28 Mar 1974Allowed
Biram Chand Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1974 SC 1161 : (1974) CriLJ 817 : (1974) 4 SCC 573 : (1974) SCC(Cri) 609 : (1974) 3 SCR 813
Supreme Court28 Mar 1974Dismissed
Raghubir Singh Vs State of Haryana
Supreme Court Of India · AIR 1974 SC 1516 : (1974) CriLJ 1062 : (1974) 4 SCC 560 : (1974) SCC(Cri) 596 : (1974) 3 SCR 799
Prevention of Corruption Act, 1947 — Section 4, 5A
Supreme Court28 Mar 1974Dismissed
Surajmal Surolia Vs The Bar Council of India and Others
Supreme Court Of India · AIR 1974 SC 1212 : (1974) 4 SCC 635 : (1974) 3 SCR 808 : (1974) 6 UJ 380
Advocates Act, 1961 — Section 24(3)Constitution of India, 1950 — Article 19, 32Rajasthan High Court of Judicature Rules, 1952 — Rule 421
Supreme Court27 Mar 1974Dismissed
Jehan Singh Vs Delhi Administration
Supreme Court Of India · AIR 1974 SC 1146 : (1974) CriLJ 802 : (1974) 4 SCC 522 : (1974) SCC(Cri) 558 : (1974) 3 SCR 794 : (1974) 6 UJ 401
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173, 439, 561Penal Code, 1860 (IPC) — Section 120
Supreme Court26 Mar 1974Allowed
The State of Gujarat and Another Vs Shri Ambica Mills Ltd., Ahmedabad and Another
Supreme Court Of India · AIR 1974 SC 1300 : (1974) 29 FLR 97 : (1974) LabIC 841 : (1974) 4 SCC 656 : (1974) 3 SCR 760
Bombay Labour Welfare Fund (Gujarat Extension and Amendment) Act, 1961 — Section 13Bombay Labour Welfare Fund Act, 1953 — Section 3, 6A, 7Constitution of India, 1950 — Article 14, 19(1), 19(6)
Supreme Court26 Mar 1974Allowed
Patiala Bus (Sirhind) Pvt. Ltd. Vs State Transport Appellate Tribunal, Punjab and Others
Supreme Court Of India · AIR 1974 SC 1174 : (1974) 2 SCC 245
Motor Vehicles Act, 1939 — Section 47
Supreme Court26 Mar 1974Dismissed
Milan Banik Vs The State of West Bengal and Others
Supreme Court Of India · AIR 1974 SC 1214 : (1974) CriLJ 917 : (1974) 4 SCC 504 : (1974) SCC(Cri) 540 : (1974) 3 SCR 789 : (1974) 6 UJ 394
Constitution of India, 1950 — Article 32
Supreme Court25 Mar 1974dismissed
R.S. Sial Vs The State of U.P. and Others
Supreme Court Of India · AIR 1974 SC 1317 : (1974) LabIC 858 : (1974) 1 LLJ 513 : (1975) 3 SCC 111 : (1974) 3 SCR 754 : (1974) 6 UJ 331
Constitution of India, 1950 — Article 311, 311(2)
Supreme Court25 Mar 1974Dismissed
Mohd. Yunus Saleem Vs Shiv Kumar Shastri and Others
Supreme Court Of India · AIR 1974 SC 1218 : (1974) 4 SCC 854 : (1974) 3 SCR 738
General Clauses Act, 1897 — Section 21Representation of the People Act, 1951 — Section 116, 30, 37
Supreme Court25 Mar 1974Dismissed
Kondabai Kunkalika Salunke Vs Shrimant Chintamanrao and Others
Supreme Court Of India · AIR 1974 SC 1870 : (1974) MhLj 894 : (1974) MPLJ 905 : (1975) 4 SCC 532 : (1974) 6 UJ 289
Constitution of India, 1950 — Article 136
Supreme Court22 Mar 1974Allowed
SK. Abdul Munnaf Vs The State of West Bengal
Supreme Court Of India · AIR 1974 SC 2066 : (1974) CriLJ 1233 : (1975) 3 SCC 239 : (1974) SCC(Cri) 857 : (1974) 6 UJ 347
Maintenance of Internal Security Act, 1971 — Section 3
Supreme Court22 Mar 1974Allowed
Nawab Ali Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1974 SC 1228 : (1974) 22 BLJR 875 : (1974) CriLJ 921 : (1974) 4 SCC 600 : (1974) SCC(Cri) 636 : (1974) 3 SCR 734 : (1974) 6 UJ 781
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 342
Supreme Court21 Mar 1974Partly Allowed
Workmen of The Straw Board Manufacturing Co. Ltd. Vs Straw Board Manufacturing Co. Ltd.
Supreme Court Of India · AIR 1974 SC 1132 : (1974) 28 FLR 357 : (1974) LabIC 730 : (1974) 1 LLJ 499 : (1974) 4 SCC 681 : (1974) 3 SCR 703
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 25F, 25FFF, 25FFF(1), 25JUttar Pradesh Industrial Disputes Act, 1947 — Section 4F, 6N
Supreme Court21 Mar 1974Dismissed
Uttam Singh Vs The State (Delhi Administration)
Supreme Court Of India · AIR 1974 SC 1230 : (1974) CriLJ 923 : (1982) 2 SCALE 1379 : (1974) 4 SCC 590 : (1974) SCC(Cri) 626 : (1974) 3 SCR 722 : (1974) 6 UJ 750
Penal Code, 1860 (IPC) — Section 292, 292(1), 292(2)Probation of Offenders Act, 1958 — Section 4