Supreme Court11 Mar 1974Disposed Of

Laxman Vs State Industrial Court and Others

Supreme Court Of India · AIR 1974 SC 844 : (1974) 28 FLR 400 : (1974) LabIC 575 : (1974) 2 LLJ 78 : (1974) MhLj 500 : (1974) 4 SCC 348 : (1974) 3 SCR 541 : (1974) 6 UJ 230

Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16, 2(10), 2(12), 2(13)
Supreme Court05 Mar 1974Dismissed

Gian Singh Vs State of Punjab

Supreme Court Of India · AIR 1974 SC 1024 : (1974) CriLJ 789 : (1974) 4 SCC 305 : (1974) SCC(Cri) 406 : (1974) 6 UJ 754

Constitution of India, 1950 — Article 136
Supreme Court04 Mar 1974Allowed

Prem Raj Vs Ram Charan

Supreme Court Of India · AIR 1974 SC 968 : (1974) 2 SCC 1 : (1974) 3 SCR 494

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 6, 38, 48Limitation Act, 1908 — Article 132, 182, 182(1), 182(2), 182(4)
Supreme Court04 Mar 1974Partly Allowed

Kesar Singh Vs State of Punjab

Supreme Court Of India · AIR 1974 SC 985 : (1974) CriLJ 780 : (1974) 4 SCC 278 : (1974) SCC(Cri) 440 : (1974) 3 SCR 487

Penal Code, 1860 (IPC) — Section 302
Supreme Court28 Feb 1974Allowed

Bhoor Singh and Another Vs State of Punjab

Supreme Court Of India · AIR 1974 SC 1256 : (1974) CriLJ 929 : (1974) 4 SCC 754 : (1974) SCC(Cri) 664 : (1974) 6 UJ 249

Criminal Procedure Code, 1973 (CrPC) — Section 221, 225, 233, 237, 238Penal Code, 1860 (IPC) — Section 14, 148, 149, 302, 307