COURT ARCHIVE

Supreme Court Of India judgments

59,804 judgments · page 2,563 of 2,991

Supreme Court03 May 1976Dismissed

Delhi Cloth and General Mills Co. Ltd. and Others Vs R.R. Gupta, Commercial Tax Officer, Jaipur and Another

Supreme Court Of India · AIR 1977 SC 2086 : (1976) 3 SCC 443 : (1976) SCR 497 Supp : (1976) 38 STC 113 : (1976) 8 UJ 648

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2Constitution of India, 1950 — Article 226, 32Rajasthan Sales Tax Act, 1954 — Section 12(1)

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Supreme Court30 Apr 1976dismissed

Sham Lal and Others Vs State of Punjab

Supreme Court Of India · AIR 1976 SC 2045 : (1977) 1 SCC 336 : (1976) 8 UJ 606

Constitution of India, 1950 — Article 14, 226, 31Punjab Excise Act, 1914 — Section 30A, 34, 39, 59, 60Punjab Excise Rules — Rule 25(2)

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Supreme Court30 Apr 1976dismissed

S. Narayan Iyer Vs The Union of India (UOI) and Another

Supreme Court Of India · AIR 1976 SC 1986 : (1976) 3 SCC 428 : (1976) 1 SCR 486 Supp : (1976) 8 UJ 569

Constitution of India, 1950 — Article 19, 226Telegraph Act, 1885 — Section 7, 7(2)

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Supreme Court30 Apr 1976dismissed

Bhagwan Singh Rana Vs The State of Haryana

Supreme Court Of India · AIR 1976 SC 1797 : (1976) CriLJ 1379 : (1976) 3 SCC 101 : (1976) SCC(Cri) 373 : (1976) 8 UJ 644

Post Office Act, 1898 — Section 52

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Supreme Court30 Apr 1976Allowed

The Siemens Engineering and Manufacturing Co. of India Ltd. Vs The Union of India (UOI) and Another

Supreme Court Of India · AIR 1976 SC 1785 : (1976) 89 LW 96 : (1976) 2 SCC 981 : (1976) SCR 489 Supp

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Supreme Court29 Apr 1976Dismissed

Commissioner of Wealth Tax, Madras and Others Vs Late R. Sridharan by L.Rs. Commissioner of Wealth Tax, Madras Vs Rosa Maria Steinbicher Sridharan

Supreme Court Of India · (1976) 104 ITR 436 : (1977) SCC 49 : (1976) 4 SCC 489 : (1976) SCR 478 Supp : (1976) 8 UJ 668

Constitution of India, 1950 — Article 133(1)Expenditure Tax Act, 1987 — Section 25(1)Hindu Minority and Guardianship Act, 1956 — Section 3(1)

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Supreme Court29 Apr 1976Dismissed

Khemi Ram Vs The State of Punjab

Supreme Court Of India · AIR 1976 SC 1737 : (1976) LabIC 1139 : (1976) 3 SCC 699 : (1976) 8 UJ 665

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 20Punjab Civil Services Rules — Rule 1.2, 3.26

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Supreme Court28 Apr 1976Allowed

Additional District Magistrate, Jabalpur Vs Shivakant Shukla

Supreme Court Of India · AIR 1976 SC 1207 : (1976) CriLJ 945 : (1976) 2 SCC 521 : (1976) SCR 172 Supp : (1976) 8 UJ 610

Civil Procedure Code, 1908 (CPC) — Section 3, 80Constitution of India, 1950 — Article 133, 134, 136, 14, 141Criminal Procedure Code, 1973 (CrPC) — Section 167, 419, 419(1), 56, 57

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Supreme Court28 Apr 1976Allowed

Union of India (UOI) Vs Prem Kumar Jain and Others

Supreme Court Of India · AIR 1976 SC 1856 : (1976) 3 SCC 743 : (1976) SCR 166 Supp : (1976) 1 SLJ 547 : (1976) 8 UJ 593

Administrative Service (Cadre) Rules, 1954 — Rule 3(1), 5Administrative Service (Recruitment) Rules, 1954 — Rule 4(1), 4(5)All India Services Act, 1951 — Section 2A, 3, 3(1)

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Supreme Court27 Apr 1976Allowed

Ram Bharosey Agarwal Vs Har Swarup Maheshwari

Supreme Court Of India · AIR 1976 SC 1739 : (1976) 3 SCC 435 : (1976) SCC(Cri) 420 : (1976) 8 UJ 562

Advocates Act, 1961 — Section 13, 38, 9

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Supreme Court27 Apr 1976dismissed

The Nayagarh Co-operative Central Bank Ltd. and Another Vs Narayan Rath and Another

Supreme Court Of India · AIR 1977 SC 112 : (1977) 34 FLR 37 : (1976) LabIC 1789 : (1977) 3 SCC 576

Constitution of India, 1950 — Article 226

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Supreme Court26 Apr 1976Allowed

Commissioner of Sales Tax, Gujarat Vs Sabarmati Reti Udyog Sahakari Mandali Ltd.

Supreme Court Of India · AIR 1977 SC 197 : (1976) 3 SCC 592 : (1976) SCR 158 Supp : (1976) 38 STC 203 : (1976) 8 UJ 557

Bombay Sales Tax Act, 1959 — Section 52

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Supreme Court26 Apr 1976Dismissed

Tea Estate India P. Ltd. Vs Commissioner of Income Tax, West Bengal II Commissioner of Income Tax, West Bengal II Vs Tea Estate India P. Ltd.

Supreme Court Of India · AIR 1976 SC 1790 : (1976) 103 ITR 785 : (1976) 4 SCC 446 : (1976) SCR 145 Supp

Income Tax Act, 1922 — Section 12(1A), 12B, 2(1), 2(6A), 4(3)Income Tax Rules, 1962 — Rule 23, 24

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Supreme Court26 Apr 1976dismissed

State of Gujarat (Commissioner of Sales Tax, Ahmedabad) Vs Variety Body Builders

Supreme Court Of India · AIR 1976 SC 2108 : (1976) 3 SCC 500 : (1976) SCR 131 Supp : (1976) 38 STC 176

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Supreme Court23 Apr 1976Dismissed

Ram Kanai Jamini Ranjan Pal Pvt. Ltd. Vs Member, Board of Revenue, W. Bengal

Supreme Court Of India · AIR 1976 SC 1545 : (1976) 3 SCC 369 : (1976) SCR 110 Supp : (1976) 38 STC 1

Civil Procedure Code, 1908 (CPC) — Section 115

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Supreme Court23 Apr 1976Allowed

Smt. Nagawwa Vs Veeranna Shivalingappa Konjalgi and Others

Supreme Court Of India · AIR 1976 SC 1947 : (1976) CriLJ 1533 : (1976) 3 SCC 736 : (1976) SCC(Cri) 507 : (1976) SCR 123 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(1), 204, 204(1), 482

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Supreme Court23 Apr 1976Dismissed

R. Dayananda Sagar and Others Vs Vatal Nagaraj and Others

Supreme Court Of India · AIR 1976 SC 2183 : (1976) 2 SCC 932 : (1976) 8 UJ 556

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Supreme Court21 Apr 1976Dismissed

Sridhar Suar and Another Vs Jagannath Temple and Others

Supreme Court Of India · AIR 1976 SC 1860 : (1976) 3 SCC 485 : (1976) SCR 101 Supp

Transfer of Property Act, 1882 — Section 105

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Supreme Court20 Apr 1976Dismissed

Anirudh Prasad Vs Rajeshwari Saroj Das and Others

Supreme Court Of India · AIR 1976 SC 2184 : (1977) 10 PLJR 200 : (1977) 1 SCC 105 : (1976) SCR 91 Supp

Representation of the People Act, 1951 — Section 97

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Supreme Court20 Apr 1976Allowed

Mulla Alibhai and Others Vs Madrasai Hakimia and Coronation High School and Others, etc.

Supreme Court Of India · AIR 1976 SC 1476

Civil Procedure Code, 1908 (CPC) — Section 92

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