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Supreme Court Of India judgments

59,805 judgments · page 2,562 of 2,991

Supreme Court07 May 1976Allowed

Dewan Singh Vs State of Haryana and Another

Supreme Court Of India · AIR 1976 SC 1921 : (1976) 2 LLJ 321 : (1976) 3 SCC 638 : (1976) SCR 630 Supp : (1976) 1 SLJ 501 : (1976) 8 UJ 662

Constitution of India, 1950 — Article 226, 311Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 116, 124, 124(2)
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Supreme Court07 May 1976Dismissed

R.R. Dalavai Vs The State of Tamil Nadu

Supreme Court Of India · AIR 1976 SC 1559 : (1976) KLT 415 : (1976) 89 LW 104 : (1976) 3 SCC 748 : (1976) SCR 601 Supp : (1976) 8 UJ 589

Constitution of India, 1950 — Article 226, 351
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Supreme Court07 May 1976Dismissed

Monogram Mills Ltd. and Others Vs The State of Gujarat P.G. Textiles Mills Pvt. Ltd. and Another Vs State of Gujarat

Supreme Court Of India · AIR 1976 SC 2177 : (1976) 2 LLJ 274 : (1976) 3 SCC 294 : (1976) SCR 621 Supp : (1976) 8 UJ 674

Bombay Industrial Relations (Amendment) Act, 1964 — Section 53ABombay Industrial Relations (Gujarat) Rules, 1961 — Rule 47A, 61A, 61AQ, 61B, 61CBombay Industrial Relations Act, 1946 — Section 53A, 53A(1), 53B, 53B(1
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Supreme Court06 May 1976Allowed

Baradakanta Mishra Vs High Court of Orissa and Another

Supreme Court Of India · AIR 1976 SC 1899 : (1976) 42 CLT 566 : (1976) LabIC 202 : (1976) 3 SCC 327 : (1976) SCR 561 Supp

Civil Services (Classification, Control and Appeal) Rules — Rule 13, 14(4)Constitution of India, 1950 — Article 233, 234, 235, 311, 311(2)Orissa Superior Judicial Service Rules, 1963 — Rule 10
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Supreme Court06 May 1976Allowed

Subhash and Another Vs State of U.P.

Supreme Court Of India · AIR 1976 SC 1924 : (1976) CriLJ 1521 : (1976) 3 SCC 629 : (1976) SCC(Cri) 483 : (1976) SCR 587 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 374, 375, 376Penal Code, 1860 (IPC) — Section 302
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Supreme Court05 May 1976Allowed

K. Ramachandra Reddy and Another Vs The Public Prosecutor

Supreme Court Of India · AIR 1976 SC 1994 : (1976) CriLJ 1548 : (1976) 3 SCC 618 : (1976) SCC(Cri) 473 : (1976) SCR 542 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 154, 417Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
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Supreme Court05 May 1976Allowed

State of Madhya Pradesh Vs Ratan Singh and Others

Supreme Court Of India · AIR 1976 SC 1552 : (1976) CriLJ 1192 : (1976) 3 SCC 470 : (1976) SCC(Cri) 256 : (1976) SCR 552 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(1), 401(2), 401(4)Penal Code, 1860 (IPC) — Section 302, 401, 57
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Supreme Court04 May 1976Allowed

Hari Dev Sharma Vs State (Delhi Administration)

Supreme Court Of India · AIR 1976 SC 1489 : (1976) CriLJ 1176 : (1977) 3 SCC 352 : (1976) 8 UJ 603

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
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