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Supreme Court Of India judgments

59,804 judgments · page 2,564 of 2,991

Supreme Court19 Apr 1976dismissed

Chandra Mohan Vs State of U.P. and Others

Supreme Court Of India · AIR 1976 SC 1482 : (1976) LabIC 1009 : (1976) 3 SCC 560 : (1976) 8 UJ 519

Constitution of India, 1950 — Article 129, 132, 133(1), 14, 141Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 13, 14, 15, 17, 19
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Supreme Court16 Apr 1976Dismissed

Chaturdas Bhagwandas Patel Vs The State of Gujarat

Supreme Court Of India · AIR 1976 SC 1497 : (1976) CriLJ 1180 : (1976) 17 GLR 804 : (1976) 3 SCC 46 : (1976) SCC(Cri) 351 : (1976) 3 SCR 1052

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161, 165, 34
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Supreme Court15 Apr 1976Allowed

Lonankutty Vs Thomman and Another

Supreme Court Of India · AIR 1976 SC 1645 : (1976) 89 LW 94 : (1976) 3 SCC 528 : (1976) SCR 74 Supp : (1976) 8 UJ 550

Civil Procedure Code, 1908 (CPC) — Section 11
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Supreme Court15 Apr 1976Allowed

Hiralal Thakorlal Dalal Vs Broach Municipality and Others

Supreme Court Of India · AIR 1976 SC 1446 : (1976) 3 SCC 398 : (1976) SCR 82 Supp : (1976) 8 UJ 514

Bombay Municipal Boroughs Act, 1925 — Section 73(1), 75, 76Constitution of India, 1950 — Article 132, 132(1), 133, 133(1)Sales of Goods Act, 1930 — Section 4
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Supreme Court08 Apr 1976Dismissed

Seth Balgopal Das Vs The State of U.P. and Others

Supreme Court Of India · AIR 1976 SC 1800 : (1976) 3 SCC 394 : (1976) 3 SCR 1092 : (1976) 8 UJ 494

Constitution of India, 1950 — Article 136, 226Limitation Act, 1963 — Section 12(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 3, 3(1), 3(2), 7F
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