COURT ARCHIVE

Supreme Court Of India judgments

59,803 judgments · page 2,565 of 2,991

Supreme Court07 Apr 1976Allowed

The State of Gujarat Vs Chaturbhuj Maganlal

Supreme Court Of India · AIR 1976 SC 1697 : (1976) CriLJ 1367 : (1976) 17 GLR 828 : (1976) 3 SCC 54 : (1976) SCC(Cri) 359 : (1976) 3 SCR 1076

Criminal Procedure Code, 1973 (CrPC) — Section 32, 39, 39(1)

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Supreme Court07 Apr 1976Dismissed

Ratna Sugar Mills Co. Ltd. Vs The State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1976 SC 1742 : (1976) RD 182 : (1976) 3 SCC 797 : (1976) 3 SCR 1062 : (1976) 8 UJ 460

Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 45Uttar Pradesh Large Land Holdings Tax Act, 1957 — Section 1(3), 2(15), 2(16), 28, 3

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Supreme Court06 Apr 1976Dismissed

The Principal, Guntur Medical College, Guntur and Others Vs Y. Mohan Rao

Supreme Court Of India · AIR 1976 SC 1904 : (1976) 3 SCC 411 : (1976) 3 SCR 1046 : (1976) 8 UJ 471

Constitution of India, 1950 — Article 15, 29, 341, 366

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Supreme Court06 Apr 1976Disposed Of

Kays Concern Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1976 SC 1525 : (1976) 4 SCC 706 : (1976) 3 SCR 1042 : (1976) 8 UJ 547

Mineral Concession Rules, 1960 — Rule 54

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Supreme Court06 Apr 1976Dismissed

State of Maharashtra Vs Kondiba Tukaram Shirke

Supreme Court Of India · AIR 1977 SC 278 : (1977) CriLJ 198 : (1976) 3 SCC 775 : (1976) SCC(Cri) 514

Criminal Procedure Code, 1973 (CrPC) — Section 161

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Supreme Court05 Apr 1976Dismissed

Govind Rao and Another Vs Mahadev

Supreme Court Of India · AIR 1977 SC 627 : (1976) 4 SCC 508

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Supreme Court05 Apr 1976Dismissed

I.N. Subba Reddy Vs Andhra University and Others

Supreme Court Of India · AIR 1976 SC 2049 : (1977) 1 SCC 554 : (1976) 3 SCR 1013

Andhra University Act, 1925 — Section 19, 34, 39, 42

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Supreme Court05 Apr 1976Allowed

Mohatta Brothers Vs The Bharat Suryodaya Mils Co. Ltd., Ahmedabad

Supreme Court Of India · AIR 1976 SC 1703 : (1976) 4 SCC 420 : (1976) 3 SCR 1022 : (1976) 8 UJ 486

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2Partnership Act, 1932 — Section 59, 69, 69(2)

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Supreme Court05 Apr 1976Dismissed

B. Prabhakara Rao Vs Desari Panakala Rao and Others

Supreme Court Of India · AIR 1976 SC 1803 : (1977) 1 AnWR 57 : (1976) 3 SCC 550 : (1976) 3 SCR 1032

Andhra Pradesh State Transport Appellate Tribunal Rules, 1971 — Rule 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 136, 19

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Supreme Court05 Apr 1976Dismissed

Prem Kakar Vs State of Haryana and Another

Supreme Court Of India · AIR 1976 SC 1474 : (1976) 3 SCC 433 : (1976) 3 SCR 1010 : (1976) 8 UJ 535

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(4), 12(5)

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Supreme Court02 Apr 1976Dismissed

The Union of India (UOI) Vs Shri Om Prakash

Supreme Court Of India · AIR 1976 SC 1745 : (1976) 4 SCC 32 : (1976) 3 SCR 998 : (1976) 8 UJ 450

Arbitration Act, 1940 — Section 20, 20(4), 30, 8, 8(2)

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Supreme Court02 Apr 1976Dismissed

Indian Aluminium Cables Ltd. Vs State of Haryana R.N. Ghanekar and Co. Vs State of Haryana

Supreme Court Of India · AIR 1976 SC 1711 : (1976) 4 SCC 27 : (1976) 3 SCR 992 : (1976) 38 STC 108 : (1976) 8 UJ 455

Central Sales Tax Act, 1956 — Section 8(2A)

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Supreme Court02 Apr 1976Disposed Of

State of U.P. Vs Poosu and Another State of U.P. Vs Nagau and Rameshwar Prasad

Supreme Court Of India · (1976) CriLJ 1373 : (1976) LabIC 1750 : (1976) 3 SCC 1 : (1976) SCC(Cri) 368 : (1976) 3 SCR 1005

Criminal Procedure Code, 1973 (CrPC) — Section 390, 411

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Supreme Court01 Apr 1976Dismissed

Undavilli Nagarathnam and Another Vs Reddi Satyanarayana Murthi and Others

Supreme Court Of India · AIR 1976 SC 1830 : (1977) 1 AnWR 10 : (1976) 4 SCC 20 : (1976) 3 SCR 983 : (1976) 8 UJ 541

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 10(1), 11, 13, 16Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Transfer of Property Act, 1882 — Section 105, 76

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Supreme Court31 Mar 1976dismissed

The State of Maharashtra Vs Narayan Vyankatesh Despande

Supreme Court Of India · AIR 1976 SC 1204 : (1976) 3 SCC 404 : (1976) 3 SCR 980 : (1976) 8 UJ 442

Bombay Pargana and Kulkarni Watans Abolition Act, 1950 — Section 6(2)

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Supreme Court31 Mar 1976dismissed

The Collector of Customs and Others Vs Pednekar and Company (Private) Limited (In Liquidation) and Another

Supreme Court Of India · AIR 1976 SC 1408 : (1976) 3 SCC 790 : (1976) 3 SCR 971 : (1976) 8 UJ 444

Constitution of India, 1950 — Article 133(1), 226Imports and Exports (Control) Act, 1947 — Section 3(2)Sales of Goods Act, 1930 — Section 12, 18, 19, 20

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Supreme Court30 Mar 1976Partly Allowed

Jayaraj Vs State of Tamil Nadu

Supreme Court Of India · AIR 1976 SC 1519 : (1976) CriLJ 1186 : (1976) 2 SCC 788 : (1976) SCC(Cri) 293

Penal Code, 1860 (IPC) — Section 147, 148, 299, 300, 302

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Supreme Court30 Mar 1976dismissed

Yogiraj Charity Trust Vs Commissioner of Income Tax, New Delhi

Supreme Court Of India · AIR 1976 SC 1836 : (1976) 103 ITR 777 : (1976) 3 SCC 378 : (1976) 3 SCR 947 : (1976) 8 UJ 436

Income Tax Act, 1922 — Section 16(1), 4(3), 66(1)

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Supreme Court30 Mar 1976dismissed

The State of Orissa Vs Dinabandhu Sahu and Sons

Supreme Court Of India · AIR 1976 SC 1561 : (1976) 4 SCC 431 : (1976) 3 SCR 966 : (1976) 37 STC 583

Central Sales Tax Act, 1956 — Section 14

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Supreme Court30 Mar 1976Dismissed

Income tax Officer, Calcutta and Others Vs Lakhmani Mewal Das

Supreme Court Of India · AIR 1976 SC 1753 : (1976) 103 ITR 437 : (1976) 3 SCC 757 : (1976) 3 SCR 956

Income Tax Act, 1922 — Section 34(1)

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