COURT ARCHIVE

Supreme Court Of India judgments

59,805 judgments · page 2,561 of 2,991

Supreme Court30 Jul 1976Allowed

Union of India (UOI) and Another Vs K.S. Subramanian

Supreme Court Of India · AIR 1976 SC 2433 : (1977) 1 LLJ 5 : (1976) 3 SCC 677 : (1977) 1 SCR 87 : (1976) 1 SLJ 539 : (1976) 8 UJ 717

Constitution Of India, 1950 — Article 14, 16, 124, 146(2), 148, 148(5), 218, 229(2), 309, 310, 310(1), 311, 311(2), 324Central Civil Service (Classification, Control And Appeal) Rules, 1965 — Rule 3

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Supreme Court30 Jul 1976Dismissed

The Alembic Glass Industries Ltd., Baroda Vs The Workmen Jyoti Limited, Baroda Vs The Workmen and Others

Supreme Court Of India · AIR 1976 SC 2091 : (1976) LabIC 1344 : (1976) 2 LLJ 316 : (1976) 3 SCC 522 : (1977) 1 SCR 80 : (1976) 8 UJ 712

Employees State Insurance Act, 1948 — Section 46(1), 47, 49, 56, 61

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Supreme Court30 Jul 1976Disposed Of

State of Punjab and Another Vs V.P. Duggal and Others

Supreme Court Of India · AIR 1977 SC 196 : (1977) 79 PLR 98 : (1976) 3 SCC 715 : (1977) 1 SCR 96

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Supreme Court29 Jul 1976Allowed

Shri Farid Ahmed Abdul Samad and Another Vs The Municipal Corporation of the City of Ahmedabad and Another

Supreme Court Of India · AIR 1976 SC 2095 : (1977) 18 GLR 100 : (1976) 89 LW 98 : (1976) 3 SCC 719 : (1977) 1 SCR 71 : (1976) 8 UJ 706

Bombay Provincial Municipal Corporations Act, 1949 — Section 270, 284I, 284J, 284K, 284NConstitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14

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Supreme Court28 Jul 1976dismissed

G. Sarana Vs University of Lucknow and Others

Supreme Court Of India · AIR 1976 SC 2428 : (1976) LabIC 1546 : (1977) 1 LLJ 68 : (1976) 3 SCC 585 : (1977) 1 SCR 64 : (1976) 8 UJ 701

Constitution of India, 1950 — Article 226Uttar Pradesh Universities (Reenactment and Amendment) Act, 1974 — Section 68

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Supreme Court27 Jul 1976dismissed

The Joint Director of Food, Vishakapatnam Vs The State of Andhra Pradesh

Supreme Court Of India · AIR 1976 SC 2322 : (1976) 3 SCC 598 : (1977) 1 SCR 59 : (1976) 38 STC 329 : (1976) 8 UJ 698

Central Sales Tax Act, 1956 — Section 2, 9, 9(3)Constitution of India, 1950 — Article 19(6), 269

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Supreme Court27 Jul 1976Disposed Of

Voltas Limited Vs Voltas and Volkart Employees, Union, Bangalore

Supreme Court Of India · AIR 1976 SC 2439 : (1977) 34 FLR 9 : (1976) 2 LLJ 405(1) : (1976) 4 SCC 759 : (1976) 8 UJ 695

Industrial Disputes Act, 1947 — Section 10(1)

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Supreme Court26 Jul 1976Dismissed

Jugal Kishore Patnaik Vs Ratnakar Mohanty

Supreme Court Of India · AIR 1976 SC 2130 : (1977) 1 SCC 567 : (1977) 1 SCR 49 : (1976) 8 UJ 688

Representation of the People Act, 1951 — Section 9

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Supreme Court21 Jul 1976Dismissed

Karam Chand Thapar and Bros. (Coal Sales) Limited Vs State of Uttar Pradesh and Another

Supreme Court Of India · AIR 1976 SC 2101 : (1976) 4 SCC 257 : (1977) 1 SCR 25 : (1976) 38 STC 593 : (1976) 8 UJ 681

Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 3Central Sales Tax Act, 1956 — Section 6(2), 7(3), 8(1), 8(4), 9(1)

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Supreme Court19 Jul 1976Allowed

Controller of Estate Duty, Gujarat Vs Kantilal Trikamlal P. Ranganayaki Ammal and Others Vs Controller of Estate Duty, Madras

Supreme Court Of India · AIR 1976 SC 1935(1) : AIR 1976 SC 1935 : (1976) 105 ITR 92 : (1977) SCC 90 : (1976) 4 SCC 643

Estate Duty Act, 1953 — Section 2(15), 27, 5, 9

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Supreme Court19 Jul 1976dismissed

Murlidhar Meghraj Loya and Another Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1976 SC 1929 : (1976) CriLJ 1527 : (1976) 3 SCC 684 : (1976) SCC(Cri) 493 : (1977) 1 SCR 1

Criminal Procedure Code, 1973 (CrPC) — Section 342

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Supreme Court07 May 1976Allowed

State of Andhra Pradesh Vs Bathu Prakasa Rao and Others

Supreme Court Of India · AIR 1976 SC 1845 : (1976) CriLJ 1387 : (1976) 3 SCC 301 : (1976) SCC(Cri) 395 : (1976) SCR 608 Supp

Evidence Act, 1872 — Section 106

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Supreme Court07 May 1976Allowed

Mahendra Singh Dhantwal Vs Hindustan Motors Ltd. and Others

Supreme Court Of India · AIR 1976 SC 2062 : (1976) 2 LLJ 259 : (1976) 4 SCC 606 : (1976) SCR 635 Supp : (1976) 1 SLJ 521

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33(2), 33A

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Supreme Court07 May 1976Dismissed

Jaswinder Singh and Others Vs Municipal Committee, Amritsar

Supreme Court Of India · AIR 1976 SC 1560 : (1976) CriLJ 1199 : (1976) 78 PLR 724 : (1976) 3 SCC 635 : (1976) SCC(Cri) 490 : (1976) 8 UJ 522

Prevention of Food Adulteration Act, 1954 — Section 16(1)

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Supreme Court07 May 1976Allowed

Commissioner of Agricultural Income Tax, Trivandrum Vs Lucy Kochuvareed

Supreme Court Of India · AIR 1976 SC 1681 : (1976) 103 ITR 799 : (1976) KLT 382 : (1976) 3 SCC 438 : (1976) SCR 657 Supp : (1976) 8 UJ 598

Kerala Agricultural Income Tax Act, 1950 — Section 34, 35

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Supreme Court07 May 1976Dismissed

L. Babu Ram Vs Raghunathji Maharaj and Others

Supreme Court Of India · AIR 1976 SC 1734 : (1976) 3 SCC 492 : (1976) 8 UJ 590

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Supreme Court07 May 1976Dismissed

Damadi Lal and Others Vs Paras Ram and Others

Supreme Court Of India · (1976) 05 SC CK 0026

Housing Repairs and Rent Act, 1954 — Section 49(1)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(3), 13, 13(2)Rent and Mortgage Interest (Restrictions) Act, 1920 — Section 15

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Supreme Court07 May 1976Dismissed

State of Haryana Vs Inder Prakash Anand H.C.S. and Others

Supreme Court Of India · AIR 1976 SC 1841 : (1976) LabIC 1190 : (1976) 2 SCC 977 : (1976) SCR 603 Supp : (1976) 8 UJ 641

Constitution of India, 1950 — Article 235, 311Punjab Civil Services Rules — Rule 5.32Punjab General Clauses Act, 1898 — Section 14

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Supreme Court07 May 1976Allowed

Diwan Bros. Vs Central Bank of India, Bombay and Others

Supreme Court Of India · AIR 1976 SC 1503 : (1976) 3 SCC 800 : (1976) SCR 664 Supp

Civil Procedure Code, 1908 (CPC) — Section 10, 11, 11(2), 12, 13

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Supreme Court07 May 1976Dismissed

Kartar Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1977 SC 349 : (1976) 3 SCC 478 : (1976) SCC(Cri) 436

Penal Code, 1860 (IPC) — Section 148, 149, 302

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