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Supreme Court Of India judgments

59,817 judgments · page 2,526 of 2,991

Supreme Court08 Mar 1978Allowed

S.P.E., Madras Vs K.V. Sundravelu

Supreme Court Of India · AIR 1978 SC 1017 : (1978) CriLJ 775 : (1978) 2 SCC 514 : (1978) SCC(Cri) 211 : (1978) 3 SCR 460

Criminal Procedure Code, 1973 (CrPC) — Section 213, 215, 478, 484(2)Evidence Act, 1872 — Section 40, 41, 42, 43, 44Penal Code, 1860 (IPC) — Section 420, 466, 471
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Supreme Court03 Mar 1978Dismissed

Rauf Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1978 SC 1604 : (1978) CriLJ 1474 : (1978) 3 SCC 140 : (1978) SCC(Cri) 370 : (1978) ShimLC 426 : (1978) 10 UJ 270

Penal Code, 1860 (IPC) — Section 307, 34
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Supreme Court03 Mar 1978Dismissed

Sivan Vs State of Kerala

Supreme Court Of India · AIR 1978 SC 1529 : (1978) CriLJ 1609 : (1978) 3 SCC 141 : (1978) SCC(Cri) 364 : (1978) ShimLC 407

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court28 Feb 1978Allowed

Kassim Pillai Abdul Vs State of Kerala

Supreme Court Of India · AIR 1978 SC 1081 : (1978) CriLJ 994 : (1978) 4 SCC 481 : (1979) SCC(Cri) 102 : (1978) ShimLC 409

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409
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Supreme Court28 Feb 1978Allowed

Surinder Mohan Vikal Vs Ascharaj Lal Chopra

Supreme Court Of India · AIR 1978 SC 986 : (1978) CriLJ 764 : (1978) 2 SCC 403 : (1978) SCC(Cri) 215 : (1978) 3 SCR 434

Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 468(1), 469, 469(1)Penal Code, 1860 (IPC) — Section 34, 406, 408, 420, 500
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Supreme Court28 Feb 1978dismissed

Himmatbhai Vs Rikhilal and Others

Supreme Court Of India · AIR 1978 SC 918 : (1978) 26 BLJR 328 : (1978) JLJ 564 : (1978) MPLJ 510 : (1978) 2 SCC 160 : (1978) 3 SCR 429 : (1978) 10 UJ 286

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 93
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Supreme Court23 Feb 1978Allowed

Suleman Noormohamed and Others Vs Umarbhai Janubhai

Supreme Court Of India · AIR 1978 SC 952 : (1978) 19 GLR 566 : (1978) 2 SCC 179 : (1978) 3 SCR 387 : (1978) 10 UJ 253

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 12(3)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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Supreme Court21 Feb 1978Dismissed

Prag Ice & Oil Mills & Anr. Etc. Vs Union Of India

Supreme Court Of India · (1978) 02 SC CK 0052

Constitution of India, 1950 — Article 14, 19, 19(1)(f), 19(1)(g), 19(5), 19(6), 19(6)(iii), 31A, 31(1), 31(B), 301, 302, 308Essential Commodities Act, 1955 — Section 3, 3(a)(iii), 3(1), 3(2), 3(2)(c), 3(3)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 6(1), 6(2)
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Supreme Court21 Feb 1978Allowed

Ganpat Ladha Vs Sashikant Vishnu Shinde

Supreme Court Of India · AIR 1978 SC 955 : (1978) 19 GLR 502 : (1978) MhLj 550 : (1978) 2 SCC 573 : (1978) 3 SCR 198 : (1978) 10 UJ 218

Civil Procedure Code, 1908 (CPC) — Section 115
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