Supreme Court18 Apr 1978dismissed
Mohini Mohan Chakravarty Vs State of West Bengal and Another
Supreme Court Of India · AIR 1978 SC 1073 : (1978) 2 SCC 581 : (1978) 10 UJ 452
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 110, 47, 80
COURT ARCHIVE
Supreme Court Of India judgments
59,817 judgments · page 2,524 of 2,991
Supreme Court18 Apr 1978Disposed Of
Ram Parkash Sharma Vs State of Haryana
Supreme Court Of India · (1977) ACR 380 : AIR 1978 SC 1282 : (1978) CriLJ 1120 : (1978) 2 SCC 491 : (1978) SCC(Cri) 309 : (1978) 3 SCR 691 : (1978) ShimLC 405
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457
Supreme Court18 Apr 1978Dismissed
Ramanathan Vs The State of Tamil Nadu
Supreme Court Of India · AIR 1978 SC 1204 : (1978) CriLJ 1137 : (1978) 3 SCC 86 : (1978) SCC(Cri) 341 : (1978) 3 SCR 694
Penal Code, 1860 (IPC) — Section 302, 307, 460
Supreme Court14 Apr 1978dismissed
State of Gujarat and Another Vs Maharaj Shri Amarsinhji Himatsinhji
Supreme Court Of India · AIR 1978 SC 1167 : (1978) 19 GLR 811 : (1978) 19 GLR 80 : (1977) LabIC 849 : (1978) 2 SCC 619 : (1978) 3 SCR 685 : (1978) 10 UJ 422
Bombay Land Revenue Code, 1879 — Section 37(2)Bombay Merged Territories and Areas (Jagirs Abolition) Act, 1953 — Section 10, 2(4)
Supreme Court11 Apr 1978Dismissed
Cambay Electric Supply Industrial Co. Ltd. Vs The Commissioner of Income Tax, Gujarat-II, Ahmedabad
Supreme Court Of India · AIR 1978 SC 1099 : (1978) 113 ITR 84 : (1978) 2 SCC 644 : (1978) 3 SCR 660 : (1978) 10 UJ 412
Income Tax Act, 1961 — Section 108, 23A, 32, 41(2), 72
Supreme Court11 Apr 1978Dismissed
Baru Vs Dalip Singh and Others
Supreme Court Of India · AIR 1978 SC 1391 : (1979) 1 SCC 29 : (1978) 10 UJ 347
Northern Area Canal and Drainage Act, 1873 — Section 30A(1), 30B(3)
Supreme Court07 Apr 1978Dismissed
The Chief Commissioner, Delhi and Another Vs The Delhi Cloth and General Mills Co. Ltd. and Others
Supreme Court Of India · AIR 1978 SC 1181 : (1978) 48 CompCas 588 : (1978) 2 SCC 367 : (1978) 3 SCR 657 : (1978) 10 UJ 376
Supreme Court07 Apr 1978Allowed
Nandini Satpathy Vs P.L. Dani and Another
Supreme Court Of India · AIR 1978 SC 1025 : (1978) CriLJ 968 : (1978) 2 SCC 424 : (1978) SCC(Cri) 236 : (1978) 3 SCR 608
Constitution of India, 1950 — Article 20(3), 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 160, 160(1), 161, 161(1), 161(2)Evidence Act, 1872 — Section 26
Supreme Court07 Apr 1978Dismissed
Union of India (UOI) Vs H.P. Chothia and Others
Supreme Court Of India · AIR 1978 SC 1214 : (1978) 19 GLR 888 : (1978) 2 SCC 586 : (1978) 3 SCR 652 : (1978) 10 UJ 471
Forest Service (Initial Recruitment) Regulations Rules, 1966 — Regulation 4, 5, 5(2)
Supreme Court07 Apr 1978Dismissed
Town Area Committee, Jalalabad Vs Jagdish Prasad and Others
Supreme Court Of India · AIR 1978 SC 1407 : (1978) 37 FLR 108 : (1979) 1 SCC 60 : (1978) 10 UJ 359
Constitution of India, 1950 — Article 311
Supreme Court05 Apr 1978Dismissed
Union of India (UOI) and Others Vs Durgadass and Others
Supreme Court Of India · AIR 1978 SC 1132 : (1978) 36 FLR 452 : (1978) 2 LLJ 83 : (1979) 1 SCC 59 : (1978) 10 UJ 365
Supreme Court05 Apr 1978Dismissed
Smt. Durgi Devi and Others Vs State of U.P. State of U.P. Vs Smt. Harbans Kumari and Others
Supreme Court Of India · AIR 1978 SC 1124 : (1978) 3 SCC 101 : (1978) 3 SCR 595 : (1978) 10 UJ 430
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 39(1), 44Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 34
Supreme Court04 Apr 1978Dismissed
Bajaya Vs Gopikabai and Another
Supreme Court Of India · AIR 1978 SC 793 : (1978) MhLj 411 : (1978) MPLJ 426 : (1978) 2 SCC 542 : (1978) 3 SCR 561 : (1978) 10 UJ 463
Hindu Succession Act, 1956 — Section 15(2), 8Madhya Pradesh Land Revenue Code, 1954 — Section 151
Supreme Court04 Apr 1978Dismissed
Smt. Pushpapriyadevi and Others Vs The State of Maharashtra and Another
Supreme Court Of India · AIR 1978 SC 1076 : (1978) 2 SCC 534 : (1978) 3 SCR 578 : (1978) 10 UJ 456
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 6
Supreme Court04 Apr 1978Dismissed
Haji Mohammed Ishaq Wd. S.K. Mohammed and Others Vs Mohamad Iqbal and Mohamed Ali and Co.
Supreme Court Of India · AIR 1978 SC 798 : (1978) 2 SCC 493 : (1978) 3 SCR 571 : (1978) 10 UJ 474
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Supreme Court04 Apr 1978Dismissed
Janardhan Vs State of Maharashtra
Supreme Court Of India · AIR 1978 SC 1234 : (1978) 2 SCC 465 : (1978) SCC(Cri) 277 : (1978) 3 SCR 586
Bombay Prevention of Gambling Act, 1887 — Section 6General Clauses Act, 1897 — Section 17Police Act, 1861 — Section 11, 2(6)
Supreme Court03 Apr 1978Dismissed
Crompton Greaves Ltd. Vs Its Workmen
Supreme Court Of India · AIR 1978 SC 1489 : (1978) 36 FLR 329 : (1978) LabIC 1379 : (1978) 2 LLJ 80 : (1978) 3 SCC 155 : (1978) 10 UJ 366
Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 10
Supreme Court28 Mar 1978Allowed
Jagjit Singh Vs State of Punjab
Supreme Court Of India · AIR 1978 SC 988 : (1978) 2 LLJ 30 : (1978) 2 SCC 196 : (1978) 3 SCR 547 : (1978) 1 SLJ 496 : (1978) 10 UJ 296
Supreme Court28 Mar 1978Allowed
B.J. Shelat Vs State of Gujarat and Others
Supreme Court Of India · AIR 1978 SC 1109(1) : AIR 1978 SC 1109 : (1978) 37 FLR 156 : (1978) 19 GLR 793 : (1978) 2 LLJ 34(1) : (1978) 2 SCC 202 : (1978) 3 SCR 553 : (1978) 10 UJ 303
Bombay Civil Services Rules, 1959 — Rule 161(1), 161(2)(ii)
Supreme Court23 Mar 1978Dismissed
Tata Chemicals Ltd. Vs The Workmen represented by Chemicals Kamdar Sangh
Supreme Court Of India · AIR 1978 SC 828 : (1978) 36 FLR 339 : (1978) 19 GLR 575 : (1978) LabIC 637 : (1978) 2 LLJ 22 : (1978) 3 SCC 42 : (1978) 3 SCR 535
Industrial Disputes Act, 1947 — Section 18, 18(1), 18(3), 2