COURT ARCHIVE

Supreme Court Of India judgments

59,817 judgments · page 2,523 of 2,991

Supreme Court04 May 1978Dismissed

The Mangalore Electric Supply Co. Ltd. Vs The Commissioner of Income Tax, West Bengal

Supreme Court Of India · AIR 1978 SC 1272 : (1978) 113 ITR 655 : (1978) 3 SCC 248 : (1978) 3 SCR 913 : (1978) 10 UJ 503

Income Tax Act, 1922 — Section 12B, 12B(1)

Read judgment

Supreme Court04 May 1978Dismissed

Mangalore Electric Supply Co. Ltd. Vs Commissioner of Income Tax, West Bengal

Supreme Court Of India · (1978) 05 SC CK 0010

Income Tax Act, 1922 — Section 12B, 12B(1)

Read judgment

Supreme Court03 May 1978Dismissed

Bibi Saddiqa Fatima Vs Saiyed Mohammad Mahmood Hasan

Supreme Court Of India · AIR 1978 SC 1362 : (1978) 3 SCC 299 : (1978) 3 SCR 886

Transfer of Property Act, 1882 — Section 52

Read judgment

Supreme Court03 May 1978Dismissed

Bhagwan Munjaji Pawade Vs State of Maharashtra

Supreme Court Of India · AIR 1979 SC 133 : (1979) CriLJ 49 : (1978) 3 SCC 330 : (1978) SCC(Cri) 428 : (1978) 10 UJ 607

Penal Code, 1860 (IPC) — Section 300, 302, 304

Read judgment

Supreme Court03 May 1978Disposed Of

Smt. Raj Rani and Others Vs Delhi Administration and Others

Supreme Court Of India · (1978) 4 SCC 298

Read judgment

Supreme Court03 May 1978Dismissed

B.R. Limited Vs V.P. Gupta, Commissioner of Income Tax, Bombay

Supreme Court Of India · AIR 1978 SC 1320 : (1978) 113 ITR 647 : (1978) 3 SCC 70 : (1978) 3 SCR 877 : (1978) 10 UJ 497

Income Tax Act, 1922 — Section 24(2)

Read judgment

Supreme Court02 May 1978Allowed

Mohan Lal and Another Vs Ajit Singh and Another

Supreme Court Of India · AIR 1978 SC 1183 : (1978) CriLJ 1107 : (1978) 3 SCC 279 : (1978) SCC(Cri) 378 : (1978) 3 SCR 823

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 24, 27, 47Penal Code, 1860 (IPC) — Section 302, 392, 397

Read judgment

Supreme Court02 May 1978Dismissed

Jadu Gopal Chakravarty (Dead) by his Lrs. Vs Pannalal Bhowmick and Others

Supreme Court Of India · AIR 1978 SC 1329 : (1978) 3 SCC 215 : (1978) 3 SCR 855

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 103Evidence Act, 1872 — Section 44

Read judgment

Supreme Court02 May 1978Dismissed

Commissioner of Income Tax, West Bengal Vs Clive Insurance Co. Ltd.

Supreme Court Of India · AIR 1978 SC 1290 : (1978) 113 ITR 636 : (1978) 3 SCC 161 : (1978) 3 SCR 844 : (1978) 10 UJ 404

Income Tax Act, 1922 — Section 45D

Read judgment

Supreme Court01 May 1978Allowed

Nirmal Kumar Khandelwal Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1978 SC 1155 : (1978) CriLJ 1094 : (1978) 2 SCC 508 : (1978) SCC(Cri) 303 : (1978) 3 SCR 817 : (1978) 10 UJ 525

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 22(4)Maintenance of Internal Security Act, 1971 — Section 11, 12

Read judgment

Supreme Court01 May 1978Disposed Of

Mranalini B. Shah and Another Vs Bapalal Mohanlal Shah

Supreme Court Of India · AIR 1980 SC 954 : (1978) 19 GLR 90 : (1978) 19 GLR 1090 : (1980) 4 SCC 251

Hotel and Lodging House Rates Control Act, 1847 — Section 12(3)(b)

Read judgment

Supreme Court28 Apr 1978Dismissed

Noor Mohd. Khan Ghouse Khan Soudagar Vs Fakirappa Bharmappa Machenahalli and Others

Supreme Court Of India · AIR 1978 SC 1217 : (1978) 3 SCC 188 : (1978) 3 SCR 789

Civil Procedure Code, 1908 (CPC) — Section 1, 107, 107(1), 111, 112Karnataka Land Reforms Act, 1961 — Section 132, 133, 142(1A)Transfer of Property Act, 1882 — Section 52

Read judgment

Supreme Court27 Apr 1978Dismissed

Captain Ramesh Chander Kaushal Vs Veena Kaushal and Others

Supreme Court Of India · (1979) MhLj 1

Constitution of India, 1950 — Article 137, 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 128, 488Hindu Marriage Act, 1955 — Section 24

Read judgment

Supreme Court27 Apr 1978

Nagu Reddiar and Others etc. Vs Banu Reddiar and Others etc.

Supreme Court Of India · AIR 1978 SC 1174(1) : AIR 1978 SC 1174 : (1978) 2 SCC 591 : (1978) 3 SCR 770 : (1978) 10 UJ 387

Civil Procedure Code, 1908 (CPC) — Section 92

Read judgment

Supreme Court27 Apr 1978Dismissed

Gurupad Khandappa Magdum Vs Hirabai Khandappa Magdum and Others

Supreme Court Of India · AIR 1978 SC 1239 : (1978) 26 BLJR 354 : (1981) 129 ITR 440 : (1978) 3 SCC 383 : (1978) 3 SCR 761 : (1978) 10 UJ 381

Hindu Succession Act, 1956 — Section 6

Read judgment

Supreme Court26 Apr 1978dismissed

Shankaria Vs State of Rajasthan

Supreme Court Of India · AIR 1978 SC 1248 : (1978) CriLJ 1251 : (1978) 3 SCC 435 : (1978) SCC(Cri) 439 : (1978) 3 SCR 736

Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(2), 164(3), 313, 342Evidence Act, 1872 — Section 24Identification of Prisoners Act, 1920 — Section 4, 5

Read judgment

Supreme Court26 Apr 1978Allowed

Superintendent (Tech. I) Central Excise, I.D.D. Jabalpur and Others Vs Pratap Rai

Supreme Court Of India · AIR 1978 SC 1244 : (1978) 26 BLJR 349 : (1978) CriLJ 1266 : (1978) 2 ELT 613 : (1978) 114 ITR 231 : (1978) JLJ 598 : (1978) 3 SCC 113 : (1978) SCC(Cri) 371 : (1978) 3 SCR 729 : (1978) 10 UJ 369

Customs Act, 1962 — Section 122, 128

Read judgment

Supreme Court25 Apr 1978dismissed

Tejinder Singh Sandhu Vs The State of Punjab and Others

Supreme Court Of India · AIR 1978 SC 1326 : (1978) 37 FLR 352 : (1978) 2 LLJ 158 : (1978) 3 SCC 18 : (1978) 3 SCR 716 : (1978) 10 UJ 348

Punjab Agricultural Service (Class I) Rules, 1947 — Rule 16

Read judgment

Supreme Court25 Apr 1978Allowed

Mysore State Road Transport Corporation, Bangalore Vs H. Venkataramanappa

Supreme Court Of India · AIR 1978 SC 1385 : (1978) 37 FLR 70 : (1978) 2 LLJ 185 : (1978) 3 SCC 11 : (1978) 3 SCR 721 : (1978) 10 UJ 354

Bangalore Road Transport Service Act, 1956 — Section 8

Read judgment

Supreme Court19 Apr 1978Dismissed

Nand Kishore Prasad Vs State of Bihar and Others

Supreme Court Of India · AIR 1978 SC 1277 : (1978) 26 BLJR 280 : (1978) 2 LLJ 84 : (1978) 3 SCC 366 : (1978) 3 SCR 708 : (1978) 1 SLJ 591 : (1978) 10 UJ 395

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 409, 466, 468, 474

Read judgment