COURT ARCHIVE

Supreme Court Of India judgments

59,817 judgments · page 2,521 of 2,991

Supreme Court16 Aug 1978Dismissed

The State of Maharashtra and Others Vs Atma Ram Sadashiv Dongarwar and Others

Supreme Court Of India · AIR 1978 SC 1635 : (1979) JLJ 57 : (1979) MhLj 41 : (1979) MPLJ 1 : (1978) 4 SCC 170 : (1979) 1 SCR 163 : (1978) 10 UJ 644

Central Provinces Irrigation Act, 1931 — Section 26Central Provinces Land Revenue Act, 1881 — Section 225Central Provinces Tenancy Act, 1920 — Section 42, 43, 44, 45, 46

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Supreme Court16 Aug 1978Allowed

Dharam Pal and Others Vs State of Haryana

Supreme Court Of India · AIR 1978 SC 1492 : (1978) CriLJ 1538 : (1978) 4 SCC 440 : (1979) SCC(Cri) 61

Penal Code, 1860 (IPC) — Section 302, 307, 323, 326, 34

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Supreme Court14 Aug 1978dismissed

Firm Sardarilal Vishwanath and Others Vs Pritam Singh

Supreme Court Of India · AIR 1978 SC 1518 : (1978) 4 SCC 1 : (1979) 1 SCR 111 : (1978) 10 UJ 617

Transfer of Property Act, 1882 — Section 106, 111, 116

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Supreme Court11 Aug 1978Dismissed

State of Rajasthan Vs Rao Raja Sardar Singh

Supreme Court Of India · AIR 1978 SC 1642 : (1978) 3 SCC 528 : (1979) 1 SCR 95 : (1978) 10 UJ 609

Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 22, 26, 31, 32, 33Rajasthan Land Revenue Act, 1956 — Section 229, 257A

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Supreme Court11 Aug 1978Dismissed

Deena Vs State of U.P.

Supreme Court Of India · AIR 1978 SC 1605 : (1978) 3 SCC 540 : (1978) SCC(Cri) 464 : (1979) 1 SCR 107 : (1978) 10 UJ 684

Penal Code, 1860 (IPC) — Section 302, 303

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Supreme Court10 Aug 1978Partly Allowed

Muthu Naicker and Others Vs State of Tamil Nadu

Supreme Court Of India · AIR 1978 SC 1647 : (1978) CriLJ 1713 : (1978) 4 SCC 385 : (1979) SCC(Cri) 14

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 2, 302

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Supreme Court10 Aug 1978Dismissed

P. Vijayapal Reddy and Others Vs The State

Supreme Court Of India · AIR 1978 SC 1590 : (1978) CriLJ 1702 : (1978) 37 FLR 228 : (1978) 4 SCC 63 : (1978) SCC(Cri) 501 : (1979) 1 SCR 92 : (1978) 10 UJ 670

Criminal Procedure Code, 1973 (CrPC) — Section 482

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Supreme Court09 Aug 1978Dismissed

Royal Talkies, Hyderabad and Others Vs Employees State Insurance Corporation

Supreme Court Of India · AIR 1978 SC 1478 : (1978) 37 FLR 128 : (1978) LabIC 1245 : (1978) 2 LLJ 390 : (1978) 4 SCC 204 : (1979) 1 SCR 80 : (1978) 10 UJ 546

Constitution of India, 1950 — Article 38, 39, 41, 42, 43Employees State Insurance Act, 1948 — Section 2(9), 41, 45A, 75, 82

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Supreme Court09 Aug 1978Dismissed

Delhi Administration Vs State of Haryana and Others

Supreme Court Of India · (1978) 26 BLJR 590 : (1978) 4 SCC 350 : (1979) 1 SCR 70 : (1978) 10 UJ 553

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 42(1), 48(2), 48(3), 57(8), 63(2)

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Supreme Court09 Aug 1978Dismissed

Mehtab Singh Vs State of U.P.

Supreme Court Of India · AIR 1979 SC 1263 : (1979) CriLJ 1077 : (1979) 4 SCC 597 : (1980) SCC(Cri) 142 : (1979) 11 UJ 146

Penal Code, 1860 (IPC) — Section 70

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Supreme Court07 Aug 1978Allowed

Lakshmi Ammal Vs K.M. Madhavakrishnan and Others

Supreme Court Of India · AIR 1978 SC 1607 : (1978) 4 SCC 15 : (1979) 1 SCR 68 : (1978) 10 UJ 616

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Supreme Court07 Aug 1978Dismissed

Babbar Sewing Machine Company Vs Trilok Nath Mahajan

Supreme Court Of India · AIR 1978 SC 1436 : (1978) 26 BLJR 603 : (1978) 4 SCC 188 : (1979) 1 SCR 57 : (1978) 10 UJ 559

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, Order 9 Rule 6(2), 136, 151

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Supreme Court02 Aug 1978Dismissed

The Life Insurance Corporation of India Vs Rajmata Saheb Chowhanji and Others

Supreme Court Of India · AIR 1978 SC 1447 : (1978) 26 BLJR 586 : (1979) 49 CompCas 70 : (1978) 3 SCC 244 : (1979) 1 SCR 11 : (1978) 10 UJ 570

Contract Act, 1872 — Section 65Life Insurance Corporation Act, 1956 — Section 7(2)

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Supreme Court02 Aug 1978Allowed

Lingala Vijay Kumar and Others Vs The Public Prosecutor

Supreme Court Of India · AIR 1978 SC 1485 : (1978) CriLJ 1527 : (1978) 4 SCC 196 : (1978) SCC(Cri) 579 : (1979) 1 SCR 2 : (1978) 10 UJ 788

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 482Penal Code, 1860 (IPC) — Section 395

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Supreme Court02 Aug 1978Dismissed

Rani Ratnesh Kumari Vs State of U.P. and Others

Supreme Court Of India · AIR 1978 SC 1450 : (1978) RD 258 : (1978) 3 SCC 520 : (1979) 1 SCR 17 : (1978) 10 UJ 590

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 27, 3(12), 3(8), 4

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Supreme Court01 Aug 1978Dismissed

Badri Prasad Vs Dy. Director of Consolidation and Others

Supreme Court Of India · AIR 1978 SC 1557 : (1979) RD 89 : (1978) 3 SCC 527 : (1979) 1 SCR 1 : (1978) 10 UJ 545

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Supreme Court31 Jul 1978Dismissed

Ujagar Singh and Others. Vs State (Delhi Administration)

Supreme Court Of India · (1979) 4 SCC 530 : (1980) SCC(Cri) 115

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Supreme Court28 Jul 1978Allowed

Bharat Coking Coal Ltd. Vs The Raneegunge Coal Association Ltd. and Others

Supreme Court Of India · AIR 1978 SC 1456 : (1978) 4 SCC 299 : (1978) 10 UJ 529

Coking Coal Mines (Nationalisation) Act, 1972 — Section 3

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Supreme Court28 Jul 1978Dismissed

Hussainbhai, Calicut Vs The Alath Factory Thezhilali Union, Kozhikode and Others

Supreme Court Of India · AIR 1978 SC 1410 : (1978) 37 FLR 136 : (1978) 2 LLJ 397 : (1978) 4 SCC 257 : (1978) 3 SCR 1073 : (1978) 1 SLJ 675 : (1978) 10 UJ 565

Constitution of India, 1950 — Article 38, 39, 42, 43, 43A

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Supreme Court28 Jul 1978Dismissed

Damodar Ganpat Wani and Another Vs Rajaram Dhondu Wagh and Others

Supreme Court Of India · AIR 1978 SC 1421 : (1978) MhLj 700 : (1978) 3 SCC 422 : (1978) 3 SCR 1068 : (1978) 10 UJ 567

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 34(1), 34(2A), 37(1), 88(1A)

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