CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,817 judgments · page 2,519 of 2,991

Supreme Court08 Sept 1978Dismissed

Maulana Shamsuddin Vs Khushilal and Others

Supreme Court Of India · AIR 1978 SC 1740 : (1979) JLJ 212 : (1979) 1 SCC 121 : (1979) 1 SCR 582 : (1978) 10 UJ 723

Bhopal State Land Revenue Act, 1932 — Section 167, 194, 2(15), 2(21), 2(5)
Read judgment
Supreme Court01 Sept 1978Dismissed

State of Kerala Vs Vijaya Stores

Supreme Court Of India · AIR 1979 SC 355 : (1979) 116 ITR 15(1) : (1978) 4 SCC 41 : (1979) 1 SCR 538 : (1978) 42 STC 418 : (1978) 10 UJ 728

Income Tax Act, 1922 — Section 33(4)Kerala General Sales Tax Act, 1963 — Section 39(2), 39(4)
Read judgment
Supreme Court30 Aug 1978Disposed Of

Sarwan Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1978 SC 1525 : (1978) CriLJ 1598 : (1978) 4 SCC 111 : (1978) SCC(Cri) 549 : (1979) 1 SCR 383

Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3)Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 304I
Read judgment
Supreme Court30 Aug 1978Disposed Of

Sunil Batra Vs Delhi Administration and Others etc.

Supreme Court Of India · AIR 1980 SC 1579 : (1980) CriLJ 1099 : (1978) CriLJ 1741 : (1980) 3 SCC 488 : (1978) 4 SCC 494 : (1980) SCC(Cri) 580 : (1979) SCC(Cri) 155 : (1980) 2 SCR 557 : (1979) 1 SCR 392

Constitution of India, 1950 — Article 11, 132, 134, 136, 14Criminal Procedure Code, 1973 (CrPC) — Section 366, 366(1), 366(2), 395, 401Maintenance of Internal Security Act, 1971 — Section 3
Read judgment