Supreme Court27 Jul 1978dismissed
Y.L. Agarwalla and Others Vs Commissioner of Income Tax, Central Calcutta
Supreme Court Of India · AIR 1978 SC 1412 : (1978) 114 ITR 471 : (1978) 3 SCC 426 : (1978) 3 SCR 1059 : (1978) 10 UJ 584
COURT ARCHIVE
Supreme Court Of India judgments
59,817 judgments · page 2,522 of 2,991
Supreme Court24 Jul 1978Dismissed
Dharmaposhanam Company, Kerala Vs The Commissioner of Income Tax, Kerala
Supreme Court Of India · AIR 1978 SC 1443 : (1978) 114 ITR 463 : (1978) 3 SCC 414 : (1978) 3 SCR 1030
Constitution of India, 1950 — Article 58Income Tax Act, 1961 — Section 11(1), 2(15)
Supreme Court24 Jul 1978Allowed
I.T.C. Ltd., Monghyr, Bihar Vs Presiding Officer, Labour Court, Patna (Bihar) and Others
Supreme Court Of India · AIR 1978 SC 1428 : (1978) 37 FLR 98 : (1978) 2 LLJ 354 : (1978) 3 SCC 504 : (1978) 3 SCR 1044 : (1978) 10 UJ 574
Constitution of India, 1950 — Article 132(1), 133(1)Industrial Disputes Act, 1947 — Section 10Supreme Court Rules, 1966 — Order 15 Rule 5
Supreme Court24 Jul 1978Allowed
Dharmadeepti, Alwaye, Kerala Vs Commissioner of Income Tax, Kerala
Supreme Court Of India · AIR 1978 SC 1417 : (1978) 114 ITR 454 : (1978) 3 SCC 499 : (1978) 3 SCR 1038 : (1978) 10 UJ 531
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 11, 11(1)
Supreme Court21 Jul 1978Allowed
Central Coal Washery Vs Workmen and Another
Supreme Court Of India · AIR 1978 SC 1424 : (1978) 37 FLR 138 : (1978) LabIC 1252 : (1978) 2 LLJ 350 : (1978) 3 SCC 332 : (1978) 3 SCR 1023 : (1978) 10 UJ 598
Income Tax Act, 1961 — Section 32Payment of Bonus Act, 1965 — Section 16, 16(1)
Supreme Court21 Jul 1978Dismissed
Pappu alias Baijnath Vs State of U.P.
Supreme Court Of India · (1977) ACR 471 : AIR 1978 SC 1455(1) : AIR 1978 SC 1455 : (1978) 26 BLJR 595 : (1979) 1 SCC 130 : (1978) SCC(Cri) 571 : (1978) 10 UJ 595
Penal Code, 1860 (IPC) — Section 300, 302
Supreme Court21 Jul 1978Partly Allowed
D. Chattaiah and Another Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1978 SC 1441 : (1979) 1 SCC 128 : (1978) SCC(Cri) 569 : (1978) 10 UJ 894
Penal Code, 1860 (IPC) — Section 323, 332
Supreme Court21 Jul 1978Allowed
Jetha Ram Vs The State of Rajasthan
Supreme Court Of India · AIR 1979 SC 22 : (1978) CriLJ 26 : (1978) 4 SCC 425 : (1978) SCC(Cri) 561 : (1978) 10 UJ 636
Penal Code, 1860 (IPC) — Section 302
Supreme Court05 May 1978Dismissed
The Union of India Vs Gosalia Shipping (Pvt.) Ltd.
Supreme Court Of India · AIR 1978 SC 1196(2) : AIR 1978 SC 1196 : (1978) 113 ITR 307 : (1978) 3 SCC 23 : (1978) 3 SCR 943 : (1978) 10 UJ 479
Constitution of India, 1950 — Article 133(1)Income Tax Act, 1961 — Section 172, 194(2)
Supreme Court05 May 1978Disposed Of
State Bank of India (Successor to The Imperial Bank of India) Vs Shyama Devi
Supreme Court Of India · (1979) ACJ 22 : AIR 1978 SC 1263 : (1979) 49 CompCas 130 : (1978) 3 SCC 399 : (1978) 3 SCR 1009 : (1978) 10 UJ 514
Civil Procedure Code, 1908 (CPC) — Section 109, 110
Supreme Court05 May 1978Dismissed
Prag Ice and Oil Mills and Another Vs Union of India (UOI)
Supreme Court Of India · AIR 1978 SC 1296 : (1978) CriLJ 1281(1) : (1978) 3 SCC 459 : (1978) 3 SCR 293
Constitution of India, 1950 — Article 14, 19(1), 302, 31BEssential Commodities Act, 1955 — Section 3, 3(1), 3(2)Mustard Oil (Price Control) Order, 1977 — Section 3
Supreme Court05 May 1978Allowed
State (Delhi Administration) Vs Sanjay Gandhi
Supreme Court Of India · AIR 1978 SC 961 : (1978) CriLJ 952 : (1978) 2 SCC 411 : (1978) SCC(Cri) 223 : (1978) 3 SCR 950 : (1978) 10 UJ 534
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 164, 306, 306(5)Evidence Act, 1872 — Section 27
Supreme Court05 May 1978Allowed
Sher Singh (dead) through L.Rs. Vs Joint Director of Consolidation and others
Supreme Court Of India · AIR 1978 SC 1341
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 10(2), 3, 3A(2), 6, 7
Supreme Court05 May 1978Dismissed
Workmen of Cochin Port Trust Vs Board of Trustees of The Cochin Port Trust and Another
Supreme Court Of India · AIR 1978 SC 1283 : (1978) 37 FLR 85 : (1978) 2 LLJ 161 : (1978) 3 SCC 119 : (1978) 3 SCR 971 : (1978) 10 UJ 489
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 136, 32
Supreme Court05 May 1978Dismissed
Ram Rattan (Dead) by Lrs. Vs Bajrang Lal and Others
Supreme Court Of India · AIR 1978 SC 1393 : (1978) 26 BLJR 343 : (1978) 3 SCC 236 : (1978) 3 SCR 963 : (1978) 10 UJ 509
General Clauses Act, 1897 — Section 2(26)Registration Act, 1908 — Section 2(6)Stamp Act, 1899 — Section 33, 35, 36
Supreme Court05 May 1978Allowed
Ghansham Dass Vs The State (Delhi Administration)
Supreme Court Of India · AIR 1979 SC 44 : (1979) CriLJ 28 : (1978) 3 SCC 391 : (1978) SCC(Cri) 430 : (1978) 10 UJ 652
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 302, 304(1), 448
Supreme Court05 May 1978Allowed
The Municipal Corporation of Greater Bombay Vs P.S. Malvenkar and Others
Supreme Court Of India · AIR 1978 SC 1380 : (1978) 36 FLR 491 : (1978) LabIC 1096 : (1978) 2 LLJ 168 : (1978) MhLj 682 : (1978) 3 SCC 78 : (1978) 3 SCR 1000 : (1978) 10 UJ 484
Bombay Industrial Relations Act, 1946 — Section 42Constitution of India, 1950 — Article 226
Supreme Court05 May 1978Dismissed
P.N. Easwara Iyer Vs P.N. Venkatasubramania Iyer and Others
Supreme Court Of India · (1978) 3 SCC 373
Supreme Court04 May 1978Dismissed
Gopal Singh Vs State of U.P.
Supreme Court Of India · AIR 1979 SC 1822 : (1980) CriLJ 832 : (1978) 3 SCC 327 : (1978) SCC(Cri) 398 : (1978) 10 UJ 603
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 120B, 302
Supreme Court04 May 1978Allowed
Smt. Lila Gupta Vs Laxmi Narain and others
Supreme Court Of India · AIR 1978 SC 1351
Constitution of India, 1950 — Article 133(1), 136, 227Divorce Act, 1869 — Section 57Hindu Marriage Act, 1955 — Section 11, 12, 13, 14, 15