Supreme Court22 Mar 1978Dismissed
G. Appaswami Chettiar and Another Vs R. Sarangapani Chettiar and Others
Supreme Court Of India · AIR 1978 SC 1051 : (1978) 3 SCC 55 : (1978) 3 SCR 520 : (1978) 10 UJ 312
Hindu Succession Act, 1956 — Section 14(2)
COURT ARCHIVE
Supreme Court Of India judgments
59,817 judgments · page 2,525 of 2,991
Supreme Court22 Mar 1978Allowed
Jai Ram Lakhe Vs State of Punjab
Supreme Court Of India · (1978) CriLJ 180 : (1978) 3 SCC 133 : (1978) SCC(Cri) 357 : (1978) 10 UJ 266
Prevention of Corruption Act, 1947 — Section 5(2)
Supreme Court22 Mar 1978dismissed
Mani Subba Rao and Another Vs Ganeshappa
Supreme Court Of India · AIR 1978 SC 1061 : (1978) 3 SCC 159 : (1978) 10 UJ 290
Constitution of India, 1950 — Article 227Karnataka Land Reforms Act, 1961 — Section 23(2)
Supreme Court20 Mar 1978Allowed
Patel Narsi Ladhu Vs Bhatt Chimanlal Ratanji and Others
Supreme Court Of India · (1978) 03 SC CK 0024
Saurashtra Barkhali Abolition Act, 1951 — Section 7(3)
Supreme Court20 Mar 1978Allowed
Joseph Vilangandan Vs The Executive Engineer, (Pwd), Ernakulam and Others
Supreme Court Of India · AIR 1978 SC 930 : (1978) 3 SCC 36 : (1978) 3 SCR 514 : (1978) 10 UJ 324
Constitution of India, 1950 — Article 19(1), 226
Supreme Court17 Mar 1978Dismissed
Purshotam Dass Goel Vs Hon''ble Mr. B.S. Dhillon and Others
Supreme Court Of India · AIR 1978 SC 1014 : (1978) CriLJ 772 : (1978) 2 SCC 370 : (1978) SCC(Cri) 195 : (1978) 3 SCR 510 : (1978) 10 UJ 596
Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 17, 19(1)
Supreme Court16 Mar 1978dismissed
Kartar Singh and Others Vs State of Haryana
Supreme Court Of India · AIR 1978 SC 1158 : (1978) CriLJ 1097 : (1978) 3 SCC 149 : (1978) SCC(Cri) 365
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
Supreme Court16 Mar 1978Dismissed
Oriental Power Cables Ltd., Bombay Vs Its Workmen
Supreme Court Of India · AIR 1978 SC 1281 : (1978) LabIC 1117 : (1978) 3 SCC 243 : (1978) 10 UJ 323
Supreme Court15 Mar 1978dismissed
Santimay Dey Vs Suraiya Properties (Pvt.) Ltd. and Others
Supreme Court Of India · AIR 1978 SC 1409 : (1978) 4 SCC 159 : (1978) 10 UJ 332
Supreme Court14 Mar 1978Allowed
Rama Dayal Markarha Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1978 SC 921 : (1978) CriLJ 917 : (1978) JLJ 550 : (1978) MhLj 579 : (1978) MPLJ 613 : (1978) 2 SCC 630 : (1978) SCC(Cri) 327 : (1978) 3 SCR 497
Contempt of Courts Act, 1971 — Section 13, 3, 5Penal Code, 1860 (IPC) — Section 427, 451
Supreme Court13 Mar 1978Dismissed
Madan Gopal Bhatnagar Vs Smt. Jogya Devi and Others
Supreme Court Of India · (1978) 10 UJ 373
Easements Act, 1882 — Section 12, 15, 4
Supreme Court13 Mar 1978Dismissed
M.R. Dhawan Vs Delhi Administration and Raja Pratap Bhanu Prakash Singh
Supreme Court Of India · AIR 1978 SC 1011 : (1978) CriLJ 769 : (1978) 2 SCC 184 : (1978) SCC(Cri) 186 : (1978) 3 SCR 488 : (1978) 10 UJ 308
Criminal Procedure Code, 1973 (CrPC) — Section 213(2), 409, 435, 436, 437
Supreme Court13 Mar 1978Disposed Of
Harishankar Rastogi Vs Girdhari Sharma and Another
Supreme Court Of India · (1977) ACR 363 : AIR 1978 SC 1019 : (1978) CriLJ 778 : (1978) 2 SCC 165 : (1978) SCC(Cri) 168 : (1978) 3 SCR 493 : (1978) 10 UJ 301
Criminal Procedure Code, 1973 (CrPC) — Section 2, 302, 303, 304
Supreme Court10 Mar 1978Dismissed
The Indian Express Newspapers (Bombay) Pvt. Ltd. and Another Vs Employees'' Union and Others
Supreme Court Of India · AIR 1978 SC 1137 : (1978) 36 FLR 333 : (1978) LabIC 848 : (1978) 2 LLJ 11 : (1978) 2 SCC 188 : (1978) 3 SCR 473 : (1978) 10 UJ 334
Supreme Court10 Mar 1978Allowed
The Workmen Vs The Bharat Coking Coal Ltd. and Others
Supreme Court Of India · AIR 1978 SC 979 : (1978) 26 BLJR 225 : (1978) LabIC 709 : (1978) 2 LLJ 17 : (1978) 2 SCC 175 : (1978) 3 SCR 482 : (1978) 10 UJ 329
Coking Coal Mines (Nationalisation) Act, 1972 — Section 17, 17(1), 9, 9(1), 9(2)
Supreme Court10 Mar 1978Allowed
Badri Narain Prasad Choudhary and Others Vs Nil Ratan Sarkar
Supreme Court Of India · AIR 1978 SC 845 : (1978) 26 BLJR 229 : (1978) 3 SCC 30 : (1978) 3 SCR 467 : (1978) 10 UJ 281
Partition Act, 1893 — Section 2, 3(1), 3(2)
Supreme Court09 Mar 1978Dismissed
Madan Lal ''Dhartipakar'' Vs Shri Neelam Sanjeeva Reddy and Others
Supreme Court Of India · AIR 1978 SC 802 : (1978) 2 SCC 348 : (1978) 3 SCR 465 : (1978) 10 UJ 275
Presidential and Vice Presidential Elections (Amendment) Act, 1977 — Section 13(a)Presidential and Vice-Presidential Elections Act, 1952 — Section 5B(1)
Supreme Court08 Mar 1978Allowed
Abdul Rehman and Others Vs State Transport Appellate Tribunal and Others Rahimuddin Vs Regional Transport Authority and Others
Supreme Court Of India · AIR 1978 SC 949 : (1978) 2 SCC 674 : (1978) 3 SCR 453 : (1978) 10 UJ 271
Constitution of India, 1950 — Article 136, 226Motor Vehicles Act, 1939 — Section 47, 47(3), 48, 64
Supreme Court08 Mar 1978Allowed
M. Kamalam Vs Dr. V.A. Syed Mohammed
Supreme Court Of India · AIR 1978 SC 840 : (1978) 2 SCC 659 : (1978) 3 SCR 446 : (1978) 10 UJ 276
Representation of the People Act, 1951 — Section 81, 81(2), 81(3), 83, 83(1)
Supreme Court08 Mar 1978Allowed
Attar Singh and Others Vs The Regional Transport Authority, Agra and Others
Supreme Court Of India · AIR 1978 SC 1152 : (1978) 4 SCC 165 : (1978) 10 UJ 262
Motor Vehicles Act, 1988 — Section 43AUttar Pradesh Motor Vehicles Rules, 1940 — Rule 44A