COURT ARCHIVE

Supreme Court Of India judgments

59,817 judgments · page 2,527 of 2,991

Supreme Court21 Feb 1978Disposed Of

In Re: S. Mulgaokar

Supreme Court Of India · AIR 1978 SC 727 : (1978) 3 SCC 339 : (1978) SCC(Cri) 402 : (1978) 3 SCR 162

Constitution of India, 1950 — Article 121, 124, 129, 19, 211Contempt of Courts Act, 1971 — Section 2

Supreme Court21 Feb 1978Allowed

Madan Mohan Pathak and Another Vs Union of India (UOI) and Others Ram Parkash Manchanda and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1978 SC 803 : (1978) LabIC 612 : (1978) 1 LLJ 406 : (1978) 2 SCC 50 : (1978) 3 SCR 334

Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 58Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(f), 19(3), 19(5), 19(6), 31(1), 31A, 31B, 31(2), 31(2A), 37, 38, 39, 43, 226, 358, 359(1A)Industrial Disputes Act, 1947 — Section 3, 18, 18(1), 18(2)(p)

Supreme Court21 Feb 1978Allowed

Achhey Lal Vs State of U.P.

Supreme Court Of India · (1977) ACR 368 : AIR 1978 SC 1233 : (1978) 3 SCC 526 : (1978) SCC(Cri) 463 : (1978) ShimLC 408

Penal Code, 1860 (IPC) — Section 147, 149, 302, 325

Supreme Court21 Feb 1978Allowed

Balai Chandra Hazra Vs Shewdhari Jadav

Supreme Court Of India · AIR 1978 SC 1062 : (1978) 2 SCC 559 : (1978) 3 SCR 147 : (1978) 10 UJ 224

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100, 103Constitution of India, 1950 — Article 136, 137, 145, 19(1)West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(3A)

Supreme Court21 Feb 1978Allowed

Punjab Beverages Pvt. Ltd., Chandigarh Vs Suresh Chand and Another Management of Hindustan Copper Ltd. Vs N.K. Saxena and Others

Supreme Court Of India · AIR 1978 SC 995 : (1978) 36 FLR 383 : (1978) LabIC 693 : (1978) 2 LLJ 1 : (1978) 2 SCC 144 : (1978) 3 SCR 370

Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 10, 31(1), 33, 33(1), 33(2)

Supreme Court21 Feb 1978Allowed

State of Uttar Pradesh Vs Batuk Deo Pati Tripathi and Another

Supreme Court Of India · (1978) CriLJ 839 : (1978) LabIC 839 : (1978) 2 SCC 102 : (1978) 3 SCR 131 : (1978) 10 UJ 237

Constitution of India, 1950 — Article 235, 311

Supreme Court21 Feb 1978Dismissed

Alladi Venkateswarlu and Others Vs Govt. of Andhra Pradesh and Another

Supreme Court Of India · AIR 1978 SC 945 : (1978) 7 CTR 44(2) : (1978) 2 SCC 552 : (1978) 3 SCR 190 : (1978) 41 STC 394 : (1978) 10 UJ 212

Andhra Pradesh General Sales Tax Act, 1957 — Section 40, 5(1), 5(2), 9

Supreme Court20 Feb 1978Allowed

Polestar Electronic (Pvt.) Ltd. Vs Additional Commissioner, Sales Tax and Another

Supreme Court Of India · AIR 1978 SC 897 : (1978) 1 SCC 636 : (1978) 3 SCR 98 : (1978) 41 STC 409

Bengal Finance (Sales Tax) Act, 1941 — Section 5(2)

Supreme Court20 Feb 1978Allowed

Harsh Sawhney Vs Union Territory (Chandigarh Admn.)

Supreme Court Of India · AIR 1978 SC 1016 : (1978) CriLJ 774 : (1978) 2 SCC 365 : (1978) SCC(Cri) 189 : (1978) 3 SCR 129 : (1978) 10 UJ 451

Constitution of India, 1950 — Article 20(3)

Supreme Court20 Feb 1978dismissed

State of Punjab Vs Balraj Singh alias Chhajju

Supreme Court Of India · AIR 1978 SC 1136 : (1978) CriLJ 1092 : (1978) 3 SCC 129 : (1978) SCC(Cri) 359 : (1978) ShimLC 411 : (1978) 10 UJ 248

Penal Code, 1860 (IPC) — Section 302, 307

Supreme Court20 Feb 1978Allowed

Mohan Singh, Advocate Vs Union Territory, Chandigarh

Supreme Court Of India · AIR 1978 SC 1095 : (1978) CriLJ 844 : (1978) 2 SCC 366 : (1978) SCC(Cri) 190 : (1978) 3 SCR 127 : (1978) 10 UJ 606

Prevention of Corruption Act, 1988 — Section 5(2)

Supreme Court16 Feb 1978Dismissed

Lalla Ram Vs Management of D.C.M. Chemical Works Ltd. and Another

Supreme Court Of India · AIR 1978 SC 1004 : (1978) 36 FLR 258 : (1978) LabIC 716 : (1978) 1 LLJ 507 : (1978) 3 SCC 1 : (1978) 3 SCR 82 : (1978) 10 UJ 185

Industrial Disputes Act, 1947 — Section 33(2)

Supreme Court16 Feb 1978Dismissed

Karamat Ali and Others Vs State of Assam

Supreme Court Of India · (1977) ACR 342 : AIR 1978 SC 1392 : (1978) CriLJ 1412 : (1978) 3 SCC 132 : (1978) SCC(Cri) 356 : (1978) 10 UJ 217

Penal Code, 1860 (IPC) — Section 149, 302, 34

Supreme Court16 Feb 1978Allowed

Rohtas Industries Ltd. Vs Shri Ramlakhan Singh and Others

Supreme Court Of India · AIR 1978 SC 849 : (1978) 26 BLJR 128 : (1978) 36 FLR 476 : (1978) LabIC 817 : (1978) 1 LLJ 515 : (1978) 2 SCC 140 : (1978) 3 SCR 93 : (1978) 10 UJ 174

Bihar Shops and Establishments Act, 1953 — Section 2(4), 26, 26(2)Factories Act, 1948 — Section 2

Supreme Court16 Feb 1978Dismissed

Kemma Neelakantha Reddy and Others Vs The State of Andhra Pradesh

Supreme Court Of India · AIR 1978 SC 1021 : (1978) 26 BLJR 191 : (1978) CriLJ 780 : (1978) 2 SCC 473 : (1978) SCC(Cri) 285 : (1978) 3 SCR 75 : (1978) 10 UJ 199

Penal Code, 1860 (IPC) — Section 141, 142, 149, 151, 302

Supreme Court15 Feb 1978Dismissed

Charan Lal Sahu Vs Neelam Sanjeeva Reddy

Supreme Court Of India · AIR 1978 SC 499 : (1978) 2 SCC 500 : (1978) 3 SCR 1 : (1978) 10 UJ 134

Constitution of India, 1950 — Article 14, 58, 71(1), 71(3)Presidential and Vice-Presidential Elections Act, 1952 — Section 14, 14A

Supreme Court15 Feb 1978Dismissed

Union of India (UOI) and Others Vs Gopal Chandra Misra and Others

Supreme Court Of India · AIR 1978 SC 694 : (1978) 37 FLR 16 : (1978) 1 LLJ 492 : (1978) 2 SCC 301 : (1978) 3 SCR 12

Constitution of India, 1950 — Article 124(4), 217(1)Transfer of Property Act, 1882 — Section 19

Supreme Court15 Feb 1978Dismissed

Mir Fakir Mohd. Vs State of West Bengal

Supreme Court Of India · AIR 1978 SC 1072 : (1978) 2 SCC 36 : (1978) 3 SCR 9 : (1978) 10 UJ 149

West Bengal Estates Acquisition Act, 1953 — Section 2, 6(1)West Bengal Land Reforms (Amendment) Act — Section 14K

Supreme Court14 Feb 1978Allowed

State of Maharashtra and Others Vs Man Singh Suraj Singh Padvi and Others

Supreme Court Of India · AIR 1978 SC 916 : (1978) 1 SCC 615 : (1978) 2 SCR 856 : (1978) 10 UJ 177

Constitution of India, 1950 — Article 19(1)(f)

Supreme Court14 Feb 1978Dismissed

Tolaram Bijoy Kumar Vs Commissioner of Income Tax, Assam

Supreme Court Of India · AIR 1978 SC 504 : (1978) 112 ITR 750 : (1978) 2 SCC 98 : (1978) 2 SCR 834 : (1978) 10 UJ 180

Income Tax Act, 1922 — Section 25A