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Supreme Court Of India judgments

59,817 judgments · page 2,528 of 2,991

Supreme Court14 Feb 1978Dismissed

Sanjay Gandhi Vs Union of India (UOI) and Others

Supreme Court Of India · (1977) ACR 262 : AIR 1978 SC 514 : (1978) CriLJ 642 : (1978) 2 SCC 39 : (1978) SCC(Cri) 172 : (1978) 2 SCR 861 : (1978) 10 UJ 379

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 201
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Supreme Court13 Feb 1978Dismissed

Dhup Singh and Others Vs Rattan and Others

Supreme Court Of India · AIR 1978 SC 506 : (1978) 2 SCC 398 : (1978) 10 UJ 195

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1963 — Section 5Supreme Court Rules, 1950 — Order 16 Rule 12, Order 16 Rule 13, Order 16 Rule 14, Order 16 Rule 21, Order 16 Rule 3
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Supreme Court10 Feb 1978Disposed Of

State of Kerala and Others Vs Alasserry Mohammed and Others

Supreme Court Of India · (1977) ACR 300 : AIR 1978 SC 933 : (1978) 26 BLJR 144 : (1978) CriLJ 925 : (1978) 2 SCC 386 : (1978) SCC(Cri) 198 : (1978) 2 SCR 820

Constitution of India, 1950 — Article 136Prevention of Food Adulteration Act, 1954 — Section 11(3), 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 22
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Supreme Court07 Feb 1978Allowed

Udai Chand Vs Shankar Lal and Others

Supreme Court Of India · AIR 1978 SC 765 : (1978) 2 SCC 209 : (1978) 2 SCR 809 : (1978) 10 UJ 171

Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 116
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Supreme Court02 Feb 1978Allowed

Shambu Nath Goyal Vs Bank of Baroda

Supreme Court Of India · AIR 1978 SC 1088 : (1978) 26 BLJR 110 : (1978) 36 FLR 195 : (1978) LabIC 961 : (1978) 1 LLJ 484 : (1983) 2 SCALE 931(1) : (1978) 2 SCC 353 : (1978) 2 SCR 793 : (1978) 10 UJ 168

Industrial Disputes Act, 1947 — Section 10(1), 2
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Supreme Court01 Feb 1978Allowed

Keshoram Bora Vs State of Assam

Supreme Court Of India · AIR 1978 SC 1096 : (1978) 26 BLJR 8 : (1978) CriLJ 1089 : (1978) 2 SCC 407 : (1978) SCC(Cri) 219 : (1978) 2 SCR 788 : (1978) 10 UJ 208

Criminal Procedure Code, 1973 (CrPC) — Section 342, 379Penal Code, 1860 (IPC) — Section 302, 304, 34
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Supreme Court31 Jan 1978Disposed Of

Babu Singh and Others Vs State of U.P.

Supreme Court Of India · (1977) ACR 243 : AIR 1978 SC 527 : (1978) CriLJ 651 : (1978) 1 SCC 579 : (1978) SCC(Cri) 133 : (1978) 2 SCR 777

Penal Code, 1860 (IPC) — Section 302
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