COURT ARCHIVE

Supreme Court Of India judgments

59,817 judgments · page 2,530 of 2,991

Supreme Court13 Jan 1978Allowed

Dadasaheb Dattatraya Pawar and Others Vs Pandurang Raoji Jagtap and Others

Supreme Court Of India · AIR 1978 SC 351 : (1978) 1 SCC 504 : (1978) 2 SCR 524 : (1978) 10 UJ 102

Maharashtra Specified Cooperative Societies Elections to Committees Rules, 1971 — Rule 74Maharashtra Cooperative Societies Act, 1960 — Section 73G, 144A, 144T, 144T(3)Representation of the People Act, 1951 — Section 123, 123(5)

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Supreme Court12 Jan 1978Dismissed

Gopala Genu Wagale Vs Nageshwardeo Patas Abhishekh Anusthan Trust

Supreme Court Of India · AIR 1978 SC 347 : (1978) 2 SCC 47 : (1978) 10 UJ 99

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14(1), 27, 4

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Supreme Court12 Jan 1978Dismissed

Commissioner of Income Tax Vs Jardine Henderson Ltd.

Supreme Court Of India · (1979) 1 TAXMAN 366

Income Tax Act, 1961 — Section 80M

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Supreme Court12 Jan 1978Dismissed

Bishan Lal Gupta Vs The State of Haryana and Others

Supreme Court Of India · AIR 1978 SC 363 : (1978) 36 FLR 479 : (1978) LabIC 312 : (1978) 1 LLJ 316 : (1978) 1 SCC 202 : (1978) 2 SCR 513 : (1978) 10 UJ 112

Constitution of India, 1950 — Article 136, 311(2)

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Supreme Court12 Jan 1978Dismissed

Smt. K. Kamalam Vs R. Ponnuswamy and Others

Supreme Court Of India · AIR 1978 SC 473 : AIR 1978 SC 349 : (1978) 1 SCC 171 : (1978) 2 SCR 521 : (1978) 10 UJ 71

Motor Vehicles Act, 1988 — Section 64B

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Supreme Court11 Jan 1978Disposed Of

Narotam Singh Vs State of Punjab and Another

Supreme Court Of India · AIR 1978 SC 1542 : (1978) CriLJ 1612 : (1979) 81 PLR 65 : (1979) 4 SCC 505 : (1980) SCC(Cri) 113

Penal Code, 1860 (IPC) — Section 494

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Supreme Court11 Jan 1978Allowed

Punjab National Bank Vs Ghulam Dastagir

Supreme Court Of India · AIR 1978 SC 481 : (1978) 26 BLJR 113 : (1978) 36 FLR 198 : (1978) 1 LLJ 312 : (1978) 2 SCC 358

Constitution of India, 1950 — Article 136

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Supreme Court09 Jan 1978Allowed

The Principal and Others Vs The Presiding Officer and Others

Supreme Court Of India · AIR 1978 SC 344 : (1978) 36 FLR 236 : (1978) LabIC 184 : (1978) 1 SCC 498 : (1978) 2 SCR 507 : (1978) 10 UJ 73

Delhi School Education Act, 1973 — Section 2, 8(2)

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Supreme Court04 Jan 1978Allowed

Maharashtra State Textile Corporation Limited Vs Official Liquidator and Others

Supreme Court Of India · AIR 1978 SC 476 : (1978) 48 CompCas 350 : (1978) 36 FLR 231 : (1978) 1 SCC 490 : (1978) 2 SCR 499 : (1978) 10 UJ 77

Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 2(1), 35Sick Textile Undertakings (Taking Over of Management) Act, 1972 — Section 8

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Supreme Court16 Dec 1977Dismissed

Vishnu Agencies (Pvt.) Ltd. Vs Commercial Tax Officer and Others Dhanyalakshmi Rice Mills, Contractors Gutha Subba Rao and Others Vs Commercial Tax Officer and Another

Supreme Court Of India · AIR 1978 SC 449 : AIR 1977 SC 449 : (1978) 1 SCC 520 : (1978) 2 SCR 433 : (1978) 42 STC 31

Contract Act, 1872 — Section 10, 123, 13, 14, 15

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Supreme Court16 Dec 1977dismissed

Barjure Kaikhosroo Maarfatia Vs State of Maharashtra

Supreme Court Of India · AIR 1978 SC 434 : (1978) CriLJ 507 : (1978) 1 SCC 596 : (1978) SCC(Cri) 149 : (1978) 2 SCR 479

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 408, 467, 468, 471, 477A

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Supreme Court16 Dec 1977Partly Allowed

Precision Bearings India Ltd. Vs Baroda Mazdoor Sabha and Another

Supreme Court Of India · AIR 1978 SC 419 : (1978) 36 FLR 92 : (1978) 19 GLR 78 : (1978) 19 GLR 278 : (1978) LabIC 515 : (1978) 1 LLJ 170 : (1978) 1 SCC 235 : (1978) 2 SCR 466 : (1978) 10 UJ 36

Constitution of India, 1950 — Article 136

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Supreme Court16 Dec 1977Disposed Of

VISHNU AGENCIES (PVT.) LTD. and Another Vs COMMERCIAL TAX OFFICER and Others

Supreme Court Of India · (1978) 7 CTR 89(2)

Constitution of India, 1950 — Article 32Contract Act, 1872 — Section 10, 13, 14, 15Essential Commodities Act, 1955 — Section 5, 6A, 7

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Supreme Court16 Dec 1977dismissed

Md. Gulam Abbas and Another Vs Md. Ibrahim and Others

Supreme Court Of India · AIR 1978 SC 422 : (1978) CriLJ 496 : (1978) 1 SCC 226 : (1978) SCC(Cri) 106 : (1978) 2 SCR 419

Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(3), 144(6)

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Supreme Court16 Dec 1977Dismissed

Cosmosteels Private Ltd. and Others Vs Jairam Das Gupta and Others

Supreme Court Of India · AIR 1978 SC 375 : (1978) 48 CompCas 312 : (1978) 1 SCC 215 : (1978) 2 SCR 422 : (1978) 10 UJ 43

Companies Act, 1956 — Section 100, 101, 102, 103, 104

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Supreme Court16 Dec 1977Dismissed

Umedbhai Jadavbhai Vs The State of Gujarat

Supreme Court Of India · AIR 1978 SC 424 : (1978) CriLJ 489 : (1978) 19 GLR 268 : (1978) 1 SCC 228 : (1978) SCC(Cri) 108 : (1978) 2 SCR 471

Penal Code, 1860 (IPC) — Section 302

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Supreme Court15 Dec 1977dismissed

Nadella Venkatakrishna Rao Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1978 SC 480 : (1978) CriLJ 641 : (1978) 1 SCC 208 : (1978) SCC(Cri) 99 : (1978) 2 SCR 403

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Supreme Court14 Dec 1977Dismissed

Nitya Sen Vs State of West Bengal

Supreme Court Of India · AIR 1978 SC 383 : (1978) CriLJ 481 : (1978) 2 SCC 382 : (1978) SCC(Cri) 191 : (1978) 10 UJ 123

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court13 Dec 1977Allowed

Balchand Choraria Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1978 SC 297 : (1978) CriLJ 159 : (1978) 1 SCC 161 : (1978) SCC(Cri) 77 : (1978) 2 SCR 401 : (1978) ShimLC 213 : (1978) 10 UJ 118

Constitution of India, 1950 — Article 21

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Supreme Court09 Dec 1977Allowed

Union of India (UOI) and Another Vs B.N. Prasad

Supreme Court Of India · AIR 1978 SC 411 : (1978) CriLJ 494 : (1978) 2 SCC 462 : (1978) SCC(Cri) 274 : (1978) 2 SCR 397 : (1978) 10 UJ 132

Railways Act, 1890 — Section 138

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