Supreme Court08 Dec 1977Dismissed

N.M. Siddique Vs Union of India (UOI)

Supreme Court Of India · AIR 1978 SC 386 : AIR 1977 SC 386 : (1978) 36 FLR 106 : (1978) 1 LLJ 212 : (1978) 2 SCC 349 : (1978) 1 SLJ 576 : (1978) 10 UJ 40

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 102
Supreme Court07 Dec 1977Allowed

State of West Bengal Vs Bejoy Kumar Bose and Others

Supreme Court Of India · AIR 1978 SC 188 : (1978) CriLJ 138 : (1978) 1 SCC 173 : (1978) SCC(Cri) 78 : (1978) 2 SCR 382 : (1978) 10 UJ 30

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200Penal Code, 1860 (IPC) — Section 109, 120B, 34, 379, 409West Bengal Criminal Law Amendment (Special Courts) Act, 1949 — Section 4, 4(2), 5
Supreme Court06 Dec 1977Dismissed

Gurcharan Singh and Others Vs State (Delhi Administration) Raj Kumar Sharma and Others Vs State (Delhi Administration)

Supreme Court Of India · AIR 1978 SC 179 : (1978) CriLJ 129 : (1978) 1 SCC 118 : (1978) SCC(Cri) 41 : (1978) 2 SCR 358

Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 41, 161, 164, 167(1), 167(2), 207, 209, 397, 435(1), 435(4), 436, 437, 437(1), 437(2), 437(3), 437(4), 437(6), 437(7), 439, 439(1), 439(2)Code Of Criminal Procedure, 1898 — Section 408, 497, 497(1), 497(3A), 498, 498(2)
Supreme Court06 Dec 1977Allowed

Chandu Naik and Others Vs Sitaram B. Naik and Another

Supreme Court Of India · AIR 1978 SC 333 : (1978) CriLJ 356 : (1978) 1 SCC 210 : (1978) SCC(Cri) 100 : (1978) 2 SCR 353 : (1978) ShimLC 217 : (1978) 10 UJ 27

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(6), 146Maharashtra Vacant Lands (Prohibition of Unauthorised Occupation and Summary Eviction) Act, 1975 — Section 4, 8
Supreme Court30 Nov 1977Disposed Of

Srirangan Vs State of Tamil Nadu

Supreme Court Of India · AIR 1978 SC 274 : (1978) CriLJ 186 : (1978) 1 SCC 17 : (1978) SCC(Cri) 31 : (1978) 2 SCR 270 : (1977) 9 UJ 796

Criminal Procedure Code, 1973 (CrPC) — Section 354(3)Penal Code, 1860 (IPC) — Section 302, 84
Supreme Court29 Nov 1977Dismissed

Tharoo Mal Vs Puran Chand Pandey and Others

Supreme Court Of India · AIR 1978 SC 306 : (1978) 1 SCC 102 : (1978) 2 SCR 254 : (1977) 9 UJ 818

Constitution Of India, 1950 — Article 136Uttar Pradesh Municipalities Act, 1916 — Section 94, 94(1), 94(3), 128(1), 131, 131(1)(a), 132, 132(1), 132(2), 132(3), 132(4), 135(3), 137, 153Land Acquisition Act, 1894 — Section 269, 299