COURT ARCHIVE

Supreme Court Of India judgments

59,817 judgments · page 2,533 of 2,991

Supreme Court31 Oct 1977Allowed

Madhu Limaye Vs The State of Maharashtra

Supreme Court Of India · (1977) ACR 78 : AIR 1978 SC 47 : (1978) CriLJ 165 : (1978) MhLj 1 : (1978) MPLJ 24 : (1977) 4 SCC 551 : (1978) SCC(Cri) 10 : (1978) 1 SCR 749 : (1977) 9 UJ 733

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115Criminal Procedure Code, 1973 (CrPC) — Section 199(2), 199(4), 203, 204(4), 397Penal Code, 1860 (IPC) — Section 500

Supreme Court24 Oct 1977Allowed

Keram Ali Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1978 SC 35 : (1978) CriLJ 177 : (1977) 4 SCC 433 : (1977) 9 UJ 729

Criminal Procedure Code, 1973 (CrPC) — Section 235(2)Penal Code, 1860 (IPC) — Section 302

Supreme Court14 Oct 1977Disposed Of

T. Arivandandam Vs T.V. Satyapal and Another

Supreme Court Of India · AIR 1977 SC 2421 : (1977) KLT 965 : (1977) 4 SCC 467 : (1978) 1 SCR 742 : (1977) 9 UJ 697

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 35A

Supreme Court14 Oct 1977Allowed

Bhaiyan and Another Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1978 SC 36 : (1978) CriLJ 155 : (1978) 1 SCC 149 : (1978) SCC(Cri) 54

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 147, 149, 302

Supreme Court14 Oct 1977dismissed

State of Punjab Vs Geeta Iron and Brass Works Ltd.

Supreme Court Of India · AIR 1978 SC 1608 : (1978) 1 SCC 68 : (1978) 1 SCR 746 : (1977) 9 UJ 793

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 80

Supreme Court14 Oct 1977Allowed

Smt. Nai Bahu Vs Lala Ramnarayan and Others

Supreme Court Of India · AIR 1978 SC 22 : AIR 1977 SC 22 : (1978) JLJ 252 : (1978) MPLJ 1 : (1978) 1 SCC 58 : (1978) 1 SCR 723 : (1977) 9 UJ 712

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Delhi and Ajmer Rent Control Act, 1952 — Section 2Madhya Bharat Accommodation Control Act, 1955 — Section 3, 4, 6

Supreme Court14 Oct 1977Allowed

Thakur Das (Dead) by Lrs. Vs State of Madhya Pradesh and Another

Supreme Court Of India · AIR 1978 SC 1 : AIR 1977 SC 1 : (1978) 1 ALT 90 : (1978) CriLJ 1 : (1978) JLJ 165 : (1978) 1 KarLJ 1 : (1978) MhLj 35 : (1978) MPLJ 101 : (1978) 1 SCC 27 : (1978) SCC(Cri) 21 : (1978) 1 SCR 732

Criminal Procedure Code, 1973 (CrPC) — Section 423, 435, 435(1), 439, 7Essential Commodities Act, 1955 — Section 6A, 6C

Supreme Court13 Oct 1977Allowed

Remo Paul Altoe Vs Union of India (UOI)

Supreme Court Of India · AIR 1977 SC 2255 : (1978) 48 CompCas 522 : (1977) CriLJ 1933 : (1983) 13 ELT 1600 : (1977) 4 SCC 437 : (1978) 1 SCR 719 : (1977) 9 UJ 730

Criminal Procedure Code, 1973 (CrPC) — Section 452(1)Customs Act, 1962 — Section 135Foreign Exchange Regulation Act, 1973 — Section 13(1)

Supreme Court12 Oct 1977Partly Allowed

Bhaba Nanda Sarma and Others Vs State of Assam

Supreme Court Of India · AIR 1977 SC 2252 : (1977) CriLJ 1930 : (1977) 4 SCC 397 : (1977) 4 SCC 396 : (1978) 1 SCR 714 : (1977) 9 UJ 725

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 38

Supreme Court12 Oct 1977Dismissed

B. Shah Vs Presiding Officer, Labour Court, Coimbatore and Others

Supreme Court Of India · AIR 1978 SC 12 : (1977) 35 FLR 414 : (1977) LabIC 1847 : (1978) 1 LLJ 29 : (1977) 4 SCC 384 : (1978) 1 SCR 701 : (1977) 9 UJ 699

Industrial Disputes Act, 1947 — Section 10, 17A, 19, 2Transfer of Property Act, 1882 — Section 106

Supreme Court12 Oct 1977Dismissed

Shyam Charan Vs Sheoji Bhai and Another

Supreme Court Of India · AIR 1977 SC 2270 : (1978) JLJ 72 : (1977) 4 SCC 393 : (1978) 1 SCR 710 : (1977) 9 UJ 692

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2Transfer of Property Act, 1882 — Section 111

Supreme Court11 Oct 1977Disposed Of

The State of Karnataka and Another Vs Shri Ranganatha Reddy and Another

Supreme Court Of India · AIR 1978 SC 215 : (1977) 4 SCC 471 : (1978) 1 SCR 641

Constitution of India, 1950 — Article 301, 304, 31(2), 31C, 38Employees State Insurance Act, 1948 — Section 10, 10(3), 12, 13, 19Karnataka Contract Carriages (Acquisition) Act, 1976 — Section 11, 2, 3, 31, 4

Supreme Court11 Oct 1977Allowed

Heckett Engineering Co. Vs Their Workmen

Supreme Court Of India · AIR 1977 SC 2257 : (1977) 35 FLR 422 : (1977) LabIC 1843 : (1978) 1 LLJ 23 : (1977) 4 SCC 377 : (1978) 1 SCR 693 : (1977) 9 UJ 706

General Clauses Act, 1897 — Section 16Industrial Employment (Standing Orders) Act, 1946 — Section 5(3)

Supreme Court10 Oct 1977Dismissed

Kishore Singh and Another Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1977 SC 2267 : (1977) CriLJ 1937 : (1977) 4 SCC 524 : (1978) 1 SCR 635 : (1978) ShimLC 135 : (1977) 9 UJ 688

Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1973 (CrPC) — Section 238, 417(1)Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307

Supreme Court07 Oct 1977Allowed

Union of India (UOI) Vs Orient Engg. and Commercial Co. Ltd. and Another

Supreme Court Of India · AIR 1977 SC 2445 : (1978) 1 SCC 10 : (1978) 1 SCR 632 : (1977) 9 UJ 695

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 151Evidence Act, 1872 — Section 121

Supreme Court07 Oct 1977Dismissed

State of Haryana Vs Jagbir Singh and Others

Supreme Court Of India · AIR 1978 SC 33 : (1978) CriLJ 152 : (1977) 4 SCC 434

Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court06 Oct 1977Allowed

Smt. Chander Kali Bai and Others Vs Shri Jagdish Singh Thakur and Another

Supreme Court Of India · AIR 1977 SC 2262 : (1978) JLJ 1 : (1978) MPLJ 96 : (1977) 4 SCC 402 : (1978) 1 SCR 625 : (1977) 9 UJ 667

Madhya Bharat Accommodation Control Act, 1955 — Section 4Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(1), 2Transfer of Property Act, 1882 — Section 116

Supreme Court05 Oct 1977Dismissed

Tula Ram and Others Vs Kishore Singh

Supreme Court Of India · AIR 1977 SC 2401 : (1978) 1 ALT 95 : (1978) CriLJ 8 : (1977) 4 SCC 459 : (1978) 1 SCR 615

Criminal Procedure Code, 1973 (CrPC) — Section 148, 149, 156(3), 190, 190(1)

Supreme Court05 Oct 1977Allowed

Dinesh Chandra Sangma Vs State of Assam and Others

Supreme Court Of India · AIR 1978 SC 17 : (1977) LabIC 1852 : (1978) 1 LLJ 17 : (1977) 4 SCC 441 : (1978) 1 SCR 607 : (1977) 9 UJ 682

Defence and Internal Security of India Act, 1971 — Section 37Defence and Internal Security of India Rules, 1971 — Rule 119

Supreme Court04 Oct 1977Dismissed

Balwant Singh and Others Vs State of Bihar

Supreme Court Of India · (1977) ACR 59 : AIR 1977 SC 2265 : (1977) CriLJ 1935 : (1977) 4 SCC 448 : (1978) 1 SCR 604 : (1978) ShimLC 167 : (1977) 9 UJ 671