Supreme Court16 Nov 1977Dismissed

K. Karunakaran Vs T.V. Eachara Warrier and Another

Supreme Court Of India · AIR 1978 SC 290 : (1978) CriLJ 339 : (1977) KLT 981 : (1978) 1 SCC 18 : (1978) SCC(Cri) 32 : (1978) 2 SCR 209

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 340, 340(1), 340(2), 341(1), 476Penal Code, 1860 (IPC) — Section 191, 193, 323, 324, 34
Supreme Court15 Nov 1977Allowed

Nihal Chand Vs Kalyan Chand Jain

Supreme Court Of India · AIR 1978 SC 259 : (1978) 1 SCC 49 : (1978) 2 SCR 183 : (1977) 9 UJ 781

Delhi Rent Control Act, 1958 — Section 14A, 14A(1), 25B
Supreme Court09 Nov 1977Dismissed

Sardar Iqbal Singh Vs State (Delhi Administration) and Others

Supreme Court Of India · AIR 1977 SC 2437 : (1978) CriLJ 192(1) : (1977) 4 SCC 536 : (1978) SCC(Cri) 1 : (1978) 2 SCR 174

Constitution of India, 1950 — Article 14Criminal Law (Amendment) Act, 1952 — Section 8(1)Criminal Procedure Code, 1973 (CrPC) — Section 197, 337, 337, 337(1), 337(2)
Supreme Court08 Nov 1977Dismissed

State of Karnataka Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1978 SC 68 : (1977) 4 SCC 608 : (1978) 2 SCR 1

Constitution of India, 1950 — Article 4, 105, 131, 131A, 154, 164(2), 166(3), 248, 256, 257, 356, 368Commissions of Inquiry Act, 1952 — Section 1(2), 3, 3(1), 3(4), 5Government of India Act, 1935 — Section 49(1), 59(3), 204
Supreme Court04 Nov 1977Allowed

Ramchandar Shivanarayan Vs The Commissioner of Income Tax, Andhra Pradesh

Supreme Court Of India · AIR 1978 SC 278 : AIR 1977 SC 278 : (1978) 111 ITR 263 : (1977) 4 SCC 529 : (1978) 1 SCR 801 : (1977) 9 UJ 759

Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 256(1), 28, 29, 30, 31Income Tax and Social Services Contribution Assessment Act, 1936 — Section 51(1)
Supreme Court03 Nov 1977Dismissed

Yash Pal Mittal Vs State of Punjab

Supreme Court Of India · (1977) ACR 23 : AIR 1977 SC 2433 : (1978) CriLJ 189 : (1977) 4 SCC 540 : (1978) SCC(Cri) 5 : (1978) 1 SCR 781

Criminal Procedure Code, 1973 (CrPC) — Section 196A(2)Penal Code, 1860 (IPC) — Section 120, 43